MOHANTY AUTOMOBILES PRIVATE LIMITEDActivity: Manufacturing (Textiles) in Orissa.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U17303OR1990PTC002537 |
ROC RoC-Cuttack |
Incorporation Date 19-06-1990 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 002537 |
Registration Date 19-06-1990 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 20,00,000 |
Paid Up Capital Rs. 20,00,000 |
Contact Information |
E-Mail Address hotelparadise17@gmail.com |
Registered Address PLOT.NO.160/161 SEC A ZONE A MANCHESWAR INDUSTRIAL ESTATE BHUBANESWAR OR 751010 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MOHANTY AUTOMOBILES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 26-03-2023 21:09
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MOHANTY AUTOMOBILES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
00855685 | DHIRENDRA KUMAR MOHANTY | 28-10-2005 |
02129769 | JYOTSHNA MOHANTY | 28-10-2005 |
India's most comprehensive litigation gathering and reporting.