DIN: 00548681

MOHAMMED AZHAR

Companies Associated
CIN Company Name Status
U55101WB2016PTC218557 DESI CUISINE PRIVATE LIMITED Active
U55101WB1961NPL025187 HOTEL & RESTAURANT ASSOCIATION OF EASTERN INDIA Active
U93090TN1984NPL010934 COUNCIL FOR LEATHER EXPORTS Active
U19122WB2019PTC231371 CRESCENT LEATHERWORKS (I) PRIVATE LIMITED Active
U24139WB1989PTC047851 KAY PACKS INDIA PVT LTD Active


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