MLME INNOVATION PRIVATE LIMITEDActivity: Other Business Activities in Maharashtra.Active |
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GST Number(s) 27AAMCM0591P1ZR |
PAN No AAMCM0591P |
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CIN U74999MH2018PTC313720 |
ROC RoC-Mumbai |
Incorporation Date 07-09-2018 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 313720 |
Registration Date --- |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 10,00,000 |
Contact Information |
E-Mail Address ashishmlmeinnovations@gmail.com |
Registered Address HOUSE NO-5, MANIBAI COMPOUND, NEAR SAI BABA MANDIR, VAKOLA , SANTACRUZ MUMBAI Mumbai City MH 400098 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MLME INNOVATION PRIVATE LIMITEDLast Checked Past / Closed Litigation On 01-02-2021 10:11
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MLME INNOVATION PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for MLME INNOVATION PRIVATE LIMITED |
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MAHARASHTRA | 27AAMCM0591P1ZR |
Directors |
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DIN | Name | Since |
08204953 | ASHISH NAIDU | 07-09-2018 |
08204971 | SHEFALI KASERA | 07-09-2018 |
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