for example: TATA AIG

  for example: Indian Contract Act

  for example: Ratan Tata

  for example: Negotiable Instruments Act




MIZORAM ORGANIC FARMING ACT, 2004

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w w w . L a w y e r S e r v i c e s . i n

Section 8   [ View Judgements ]

Marketing of Organic Crops and Products


The State Government shall facilitate in tapping and securing every viable and available market - regional, national and inter­national - for all organic crops and products produced in the State.

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