for example: TATA AIG

  for example: Indian Contract Act

  for example: Ratan Tata

  for example: Negotiable Instruments Act




MIZORAM ORGANIC FARMING ACT, 2004

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w w w . L a w y e r S e r v i c e s . i n

Section 11   [ View Judgements ]

Power to remove difficulties


If any difficulty arises in giving effect to the provisions of this Act, the State Government may, by order not inconsistent with the provisions of this Act, remove such difficulty.

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