MITTAL SALES PRIVATE LIMITEDActivity: Agriculture and Allied Activities in Haryana.Strike Off |
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CIN U01111HR1986PTC024468 |
ROC RoC-Delhi |
Incorporation Date 11-06-1986 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 024468 |
Registration Date 11-06-1986 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 31-07-2012 |
Last Balance Sheet Date 31-03-2012 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 4,75,200 |
Contact Information |
E-Mail Address pmittalhsr@gmail.com |
Registered Address 1185 AURBAN ESTATE NO-2 HISSAR HARYANA Hissar HR 125001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MITTAL SALES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 15-06-2022 21:57
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19-05-2011 | Mittal Auto Sales & Services & Another Versus Global Automobiles & Another | Competition Appellate Tribunal |
06-04-1989 | Chhaganlal H.Mittal Versus Commissioner of Sales Tax | High Court of Madhya Pradesh |
19-08-1987 | Mittal and Company Versus Commissioner of Sales Tax | High Court of Judicature at Allahabad |
05-02-1981 | Commissioner Of Sales Tax Versus Mittal And Sons | High Court of Madhya Pradesh |
22-03-1979 | Commissioner Of Sales Tax Versus Gangaram Mohanlal Mittal | High Court of Madhya Pradesh |
Directors |
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DIN | Name | Since |
00079850 | MOHAN LAL | 11-06-1986 |
00079911 | CHANCHAL RANI | 15-03-2005 |
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