Some PAST Judgements / Case Laws similar to MINES & MINERALS PVT LTD
Last Checked Past / Closed Litigation On 22-06-2022 11:18
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04-02-2022 |
M/s. Venkata Lakshmi Srinivasa Minerals, represented by Gundavalli Satyavathi Versus The State of Andhra Pradesh, represented by its Principal Secretary, Department of Mines & Minerals & Others |
High Court of Andhra Pradesh |
27-09-2021 |
Geomax Mines & Minerals Pvt. Ltd., through its Managing Director Chava Venugopal, Jharkhand Versus Union of India, through the Secretary, New Delhi & Others |
High Court of Jharkhand |
23-08-2021 |
Southern Rocks & Minerals Private Limited, Rep. by its Managing Director P. Rama Rao Versus The Government of Andhra Pradesh Industries & Commerce (Mines-II) Department, Represented by the Special Chief Secretary & Others |
High Court of Andhra Pradesh |
06-11-2020 |
R. Dhanapalan & Others Versus The Assistant Director, Mines & Minerals Department, Sivagangai & Others, Sivagangai |
Before the Madurai Bench of Madras High Court |
04-11-2020 |
Sudhakar & Others Versus The Assistant Director of Mines & Minerals, Madurai & Others |
Before the Madurai Bench of Madras High Court |
28-10-2020 |
C. Vinoth Kannan Versus The Assistant Director of Mines and Minerals, Thanjavur & Others |
Before the Madurai Bench of Madras High Court |
16-10-2020 |
M. Perumal Versus The Assistant Director, Mines & Minerals, Madurai & Others |
Before the Madurai Bench of Madras High Court |
12-10-2020 |
Gnanapragasam Versus The Assistant Director, Mines & Minerals, Sivagangai & Others |
Before the Madurai Bench of Madras High Court |
08-10-2020 |
Balamurugan Versus The Assistant Director, Mines &d Minerals, Madurai District & Others |
Before the Madurai Bench of Madras High Court |
08-10-2020 |
Baskaran Versus The Assistant Director, Mines & Minerals, Madurai District & Others |
Before the Madurai Bench of Madras High Court |
05-03-2020 |
M/s. Foyer Mines & Minerals Private Limited, Represented by its Director & its Authorized Person M. Kavishwar Rao Versus The State of Karnataka, Represented by its Chief Secretary, Bengaluru & Others |
High Court of Karnataka |
04-02-2020 |
Mettupatti Boyar Kal Ottarkal Kal Udaippor Welfare Association, Rep. by its President R. Murugan Versus The Secretary to Government, Mines & Minerals, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
23-07-2019 |
M/s. Aane Mines & Minerals, Rep. by its Partner P. Maheshkumar Versus State of Karnataka & Another |
High Court of Karnataka |
09-04-2019 |
Durga Ram Jat & Another Versus Rajasthan State Mines & Minerals Limited & Others |
Supreme Court of India |
02-08-2018 |
The ITO, Ward-1 (1) (2) Versus M/s Aaryan Mines & Minerals |
Income Tax Appellate Tribunal Rajkot |
20-07-2018 |
M/s. Kabini Minerals Pvt. Ltd., Rep. by S. Pradeep Versus The Secretary to Government, (Msme & Mines), Bengaluru & Others |
High Court of Karnataka |
26-02-2018 |
Rajasthan State Mines & Minerals Limited (A Govt. of Rajasthan Enterprises) (CIN-U1409RJ1949SGC000505), Udaipur Versus Additional District Judge No.1, Udaipur, Cum Judge, Commercial Court, Udaipur & Others |
High Court of Rajasthan Jodhpur Bench |
25-10-2017 |
Jains Mines and Minerals (India) Ltd V/S Commissioner of Central Excise and Service Tax |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
10-10-2017 |
Jains Mines and Minerals India Ltd V/S Commissioner of Central Excise and Service Tax |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
27-04-2017 |
Vishal Vinayak Bandekar Versus The Revision Authority (Central Government), under the Mines & Minerals (Development & Regulation) & Another |
In the High Court of Bombay at Goa |
06-04-2017 |
Ahimsa Mines & Minerals Ltd V/S C.C.E., Jaipur |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
05-04-2017 |
CCE, Jaipur - II V/S Rajasthan State Mines & Minerals |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
15-03-2017 |
River ways Mines & Minerals Limited Rep. by its Director K. Balasubramaniyan Versus The State of Tamil Nadu Rep. by its Secretary, Chennai & Others |
High Court of Judicature at Madras |
01-03-2017 |
Rajasthan State Mines & Minerals Ltd V/S CCE, Jaipur |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
31-01-2017 |
D.V. Singh, Udaipur Versus Rajasthan State Mines & Minerals Limited, Through Managing Director |
High Court of Rajasthan Jodhpur Bench |
02-09-2016 |
P. Nagarajan Versus The Secretary to the Government, Department of Mines & Minerals |
Before the Madurai Bench of Madras High Court |
04-07-2016 |
M/s. Kalpana Mines and Minerals, Through its Proprietress, Kalpana Gawade Versus M/s. Muneer Enterprises |
In the High Court of Bombay at Goa |
06-05-2016 |
M/s. Resurgere Mines & Minerals India Ltd. & Others Versus Vyagreshwar Mineral Industrial Producers Co-operative Society & Others |
High Court of Judicature at Bombay |
29-04-2016 |
Rajasthan State Mines & Minerals Ltd. Versus Managing Director, Punjab Land Development & Reclamation Corporation Ltd. |
High Court of Rajasthan Jaipur Bench |
17-02-2016 |
P. Kandasamy Versus The Director, Department of Mines & Minerals, Chennai & Others |
Before the Madurai Bench of Madras High Court |
30-10-2015 |
Rajasthan State Mines & Minerals Limited, Udaipur Versus Rajasthan State Mines & Minerals Karamchari Sangh, Udaipur & Another |
High Court of Rajasthan Jaipur Bench |
02-09-2015 |
I. Madasamy Versus The Assistant Director of Mines and Minerals, Tirunelveli District & Others |
Before the Madurai Bench of Madras High Court |
24-08-2015 |
Rajasthan State Mines & Minerals Ltd. Versus M/s. Chetak Travel Agency |
High Court of Rajasthan Jaipur Bench |
19-03-2015 |
Resurgere Mines And Minerals India Ltd V/S Sun Pharmaceutical Industries And Another |
Supreme Court of India |
04-03-2015 |
Srei Equipment Finance Ltd. Versus Shashi Mines & Minerals |
High Court of Judicature at Calcutta |
16-04-2014 |
Kausiya Dheemer Versus The State of Madhya Pradesh Through Principal Secretary, Department of Mines & Minerals & Another |
National Green Tribunal Principal Bench New Delhi |
25-03-2014 |
M/s. Shark Mines and Minerals Pvt. Ltd. Versus Pardeep Port Trust and Others |
Supreme Court of India |
29-01-2014 |
M.V. Krishnamurthy Versus Kala Mines & Minerals & Another |
In the High Court of Bombay at Goa |
22-10-2013 |
Hamsa Minerals & Exports Versus The Govt of A.P., Industries & Commerce (Mines) Department, Reptd. by its Principal Secretary & Others |
High Court of Andhra Pradesh |
24-09-2013 |
M/s. Tan India Mines & Minerals Ltd, Rep. by its Director Mr.M.S.Kumanan, Salem Versus State of Tamil Nadu, Rep by Secretary to Government, Industries Department, Chennai & Another |
High Court of Judicature at Madras |
03-04-2013 |
S. Subramani Versus The State of Tamil Nadu represented by Secretary to Government, Department of Mines & Minerals & Others |
Before the Madurai Bench of Madras High Court |
13-03-2013 |
Dr. Umesh Kumar Mishra Versus The Union of India, through the Secretary to the Government of India, Ministry of Mines & Minerals, Department of Mines & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
21-01-2013 |
Mahalakshmi Mines and Minerals Versus The Union of India & Others |
High Court of Andhra Pradesh |
30-10-2012 |
Thiruvannamalai Mannbody Lorry Urimaiyalargal Nalasangam Regd., Rep. by its President D. Gnanamurthy Versus The State of Tamil Nadu, Rep. by its Secretary Mines and Minerals & Others |
High Court of Judicature at Madras |
23-08-2012 |
Coastal Mines & Minerals, A Partnership Firms & Others Versus State of Chattisgarh, Principal Secretary, Home, Home Secretariat & Others |
High Court of Karnataka Circuit Bench At Dharwad |
17-08-2012 |
V.O. Jose Versus The Secretary to Government, Mines & Minerals, Secretariat, Chennai & Others |
Before the Madurai Bench of Madras High Court |
29-03-2012 |
M/s. Mines & Minerals India, Rep. by Managing Partner, V. Rajendran Versus The Commissioner, Department of Geology & Mining, Guindy & Another |
High Court of Judicature at Madras |
14-02-2012 |
A.N.S. Mines & Minerals Rep. by its Proprietor, A.N.S. Arunjeyakumar Versus The Regional Controller of Mines Indian Bureau of Mines & Others |
High Court of Judicature at Madras |
24-01-2012 |
M/s.Rupesh Mines & Minerals Versus State Bank of India & Another |
High Court of Andhra Pradesh |
21-07-2011 |
Rajasthan State Mines & Minerals Ltd. Versus LRs. of Bala Ram & Another |
High Court of Rajasthan |
06-04-2011 |
M/s. Classic Mines & Minerals, rep. By its Managing Partner, R.R.Sekaran & Others Versus The Commissioner of Geology and Mining & Others |
High Court of Judicature at Madras |
11-02-2011 |
M. Bala Subramani & Others Versus The Assistant Director (G & M), Mines & Minerals Department, Thiruvallur District & Others |
High Court of Judicature at Madras |
28-01-2011 |
Silver Sand Mines and Minerals rep. By its Managing Partner G. Kumaran Versus The State of Tamil Nadu rep. By its Secretary to Government & Others |
High Court of Judicature at Madras |
05-01-2010 |
Rajasthan State Mines & Minerals Ltd Versus R.A.M. Earth Movers Pvt. Ltd |
High Court of Rajasthan |
06-04-2009 |
Bhima Mines And Minerals Private Limited, Ankola Taluk, Karwar District & Others Versus State of Karnataka & Others |
High Court of Karnataka |
13-10-2008 |
Rajasthan State Mines & Minerals Ltd. Versus Rock Phosphate Mazdoor Sangh |
High Court of Rajasthan |
25-08-2008 |
Rajasthan State Mines And Minerals Ltd. Versus Commissioner Of Income Tax, Jaipur |
Supreme Court of India |
30-06-2008 |
A. Rajagopal Proprietor Rajalakshmi Mines and Minerals Versus
Union of India rep. by its Secretary to Govt Department of Mines Ministry of Mines & Others
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High Court of Judicature at Madras |
29-12-2006 |
Narendra Kumar Jain Versus Ahimsa Mines and Minerals Ltd. |
Company Law Board Principal Bench New Delhi |
12-08-2005 |
Shish Mines and Minerals & Others Versus Central Bank of India & Another
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High Court of Judicature at Bombay |
18-05-2005 |
M/s. ACE India Transport Pvt. Ltd. Versus Rajasthan State Mines & Minerals Ltd. & Another |
High Court of Rajasthan |
04-12-2002 |
K. MENAKENATHANA REDDY, DEPUTY DIRECTOR OF MINES AND GEOLOGY, CUDDAPAH VERSUS CHIPPAGIRI MINERALS AND CHEMICALS
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High Court of Andhra Pradesh |
11-10-2000 |
Chhatisgarh Mines and Minerals Versus Managing Director |
High Court of Madhya Pradesh |
21-07-2000 |
Tej Singh Sarupriya Versus The Rajasthan State Mines & Minerals Ltd. |
High Court of Rajasthan |
20-09-1999 |
Rajasthan States Mines & Minerals Ltd. Versus Eastern Engineering Enterprises
|
Supreme Court of India |
28-10-1998 |
CHIPPAGRI MINERALS AND CHEMICALS VERSUS K. MENAKETHARA REDDY, DY. DIRECTOR OF MINES AND GEOLOGY, CUDDAPAH
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High Court of Andhra Pradesh |
04-12-1995 |
P. RAMA RAO VERSUS UNION OF INDIA, REP. BY THE SECRETARY, MINISTRY OF MINES AND MINERALS, NEW DELHI
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High Court of Andhra Pradesh |
16-06-1994 |
Vijay Mines and Minerals, Annupperpalayam Versus Director of Industries and Commerce, Madras and Another
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High Court of Judicature at Madras |
29-10-1993 |
Rajasthan State Mines & Minerals Ltd. Versus Commissioner of Income Tax |
High Court of Rajasthan Jaipur Bench |
13-02-1989 |
State of Andhra Pradesh Versus Meda Mines and Minerals |
High Court of Andhra Pradesh |
13-02-1989 |
State of Andhra Pradesh Versus Meda Mines and Minerals |
High Court of Andhra Pradesh |
24-09-1987 |
Kaveri Mudali Mines, Minerals and Chemicals by Propr. M. Govindaswami Versus Savio Industrial and Structural Corpn. by its Propr. Dominic Savio & Another |
High Court of Judicature at Madras |
30-04-1987 |
Kaveri Mudali Mines Minerals and Chemicals, by Proprietor M. Govindasamy Versus Savio Industrial and Structural Corporation, by its Proprietor Dominic Savio and Another
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High Court of Judicature at Madras |
01-02-1980 |
General Industries Versus Bank of Rajasthan, Rajasthan State Mines and Minerals |
High Court of Judicature at Calcutta |
20-11-1973 |
Eastern Minerals Versus Central Government Ministry Of Steel Mines And Metals New Delhi |
High Court of Madhya Pradesh |
13-09-1967 |
Canara Minerals Private Ltd. Versus Director of Mines and Geology, Government of Mysore |
High Court of Karnataka |