MGM-VARVEL POWER TRANSMISSION PRIVATE LIMITEDActivity: Manufacturing (Machinery & Equipments) in Tamil Nadu.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
GST Number(s) 33AAGCM7213C1ZY |
PAN No AAGCM7213C |
|||||||||||
CIN U31103TN2010PTC077128 |
ROC RoC-Chennai |
Incorporation Date 25-08-2010 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 077128 |
Registration Date 25-08-2010 |
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 700,00,000 |
Paid Up Capital Rs. 699,14,000 |
Contact Information |
E-Mail Address vcsekar2@rediffmail.com |
Registered Address INDUS VALLEY'S LOGISTIC PARK, UNIT 3, DOOR NO.68, GODOWN NO.G2, MEL AYANAMBAKKAM CHENNAI TN 600095 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MGM-VARVEL POWER TRANSMISSION PRIVATE LIMITEDLast Checked Past / Closed Litigation On 19-04-2021 14:39
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MGM-VARVEL POWER TRANSMISSION PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for MGM-VARVEL POWER TRANSMISSION PRIVATE LIMITED |
||
TAMIL NADU | 33AAGCM7213C1ZY |
Directors |
||
DIN | Name | Since |
01329237 | RAJAGOPALAN VENKATRAMAN | 25-08-2010 |
03317689 | MAURO COMINOLI | 01-09-2010 |
03166450 | EDOARDO GHIERI | 01-09-2010 |
India's most comprehensive litigation gathering and reporting.