MGM LOGISTICS & PORT MANAGEMENT PRIVATE LIMITEDActivity: Transport, storage and Communications in Tamil Nadu.Strike Off |
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CIN U63090TN2005PTC056929 |
ROC RoC-Chennai |
Incorporation Date 11-07-2005 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 056929 |
Registration Date 11-07-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 29-09-2014 |
Last Balance Sheet Date 31-03-2014 |
Financials |
Authorized Capital Rs. 25,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address bmmurugan@mgm.co.in |
Registered Address NO.1, 9TH STREETR K SALAI MYLAPORE CHENNAI 600 004 TN 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MGM LOGISTICS & PORT MANAGEMENT PRIVATE LIMITEDLast Checked Past / Closed Litigation On 25-05-2022 16:59
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MGM LOGISTICS & PORT MANAGEMENT PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01643855 | MANUEL GNANA MUTHU ANAND | 15-07-2005 |
01565367 | NESAMANI MARAN MUTHU | 15-07-2005 |
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