MGM ENTERTAINMENTS PRIVATE LIMITEDActivity: Transport, storage and Communications in Tamil Nadu.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U63040TN1996PTC036093 |
ROC RoC-Chennai |
Incorporation Date 17-07-1996 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 036093 |
Registration Date 17-07-1996 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 500,00,000 |
Paid Up Capital Rs. 75,50,000 |
Contact Information |
E-Mail Address bmmurugan@mgm.co.in |
Registered Address MGM CENTRE,NO.1, 9TH STREET, DR.RADHAKRISHNAN SALAI, MYLAPORE, MADRAS: 600 004. TN 600004 IN |
TradeMarksTotal 2 marks found. |
Sea CREST RESTAURANT, Class 43, Abandoned |
Mgm Hotels and Resorts, Class 43, Abandoned |
Some PAST Judgements / Case Laws similar to MGM ENTERTAINMENTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 13-05-2022 13:52
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MGM ENTERTAINMENTS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
01643855 | MANUEL GNANA MUTHU ANAND | 01-03-1999 |
06582329 | LAKSHMANA PERUMAL ARUMUGAM | 03-05-2013 |
India's most comprehensive litigation gathering and reporting.