MEENAKSHI ENERGY LIMITEDActivity: Electricity, Gas & Water companies in Telangana.Active |
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GST Number(s) 37AAACV8814G1Z6 |
PAN No AAACV8814G |
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CIN U40101TG1996PLC054239 |
ROC RoC-Hyderabad |
Incorporation Date 21-08-1996 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 054239 |
Registration Date 21-08-1996 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 13-12-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 520000,00,000 |
Paid Up Capital Rs. 410957,55,620 |
Contact Information |
E-Mail Address ritesh.singh@meenakshienergy.com |
Registered Address 405, Saptagiri Towers, 1-10-75/1/1 to 6, Begumpet Secunderabad Hyderabad TG 500016 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MEENAKSHI ENERGY LIMITEDLast Checked Past / Closed Litigation On 28-02-2023 18:30
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24-03-2021 | Ravi Sankar Deverakonda Versus Committee of Creditors of Meenakshi Energy Limited, Represented by State Bank of India, Stressed Assets Management Branch-II, Hyderabad | National Company Law Appellate Tribunal |
13-01-2014 | In the Matter of: M/s. Meenakshi Energy Private Limited Versus Central Electricity Regulatory Commission & Others | Appellate Tribunal for Electricity Appellate Jurisdiction |
01-03-2013 | M/s. Meenakshi Energy Private Limited Hyderabad Versus Central Electricity Regulatory Commission New Delhi & Others | Appellate Tribunal for Electricity Appellate Jurisdiction |
GST Number(s) for MEENAKSHI ENERGY LIMITED |
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ANDHRA PRADESH | 37AAACV8814G1Z6 |
Directors |
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DIN | Name | Since |
00690650 | JYOTI KUMAR PODDAR | 30-09-2016 |
ACBPK5971B | KAMAL KANT | 30-09-2016 |
07135150 | MEETA MAKHAN | 27-07-2018 |
03299857 | POYILIKAVIL BABURAJ | 12-11-2010 |
00392735 | DEBASISH SOM | 27-07-2018 |
AVUPS6323F | RITESH KUMAR SINGH | 29-10-2018 |
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