MEDICARE PRODUCTS PRIVATE LIMITEDActivity: Community, personal & Social Services in Karnataka.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AADCS0343L |
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CIN U85110KA1991PTC012476 |
ROC RoC-Bangalore |
Incorporation Date 06-11-1991 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 012476 |
Registration Date 06-11-1991 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 25,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address medicare.blore@gmail.com |
Registered Address NO. 7, EDWARD ROAD,512, PRESTIGE CENTRE POINT BANGALORE KARNATAKA Bangalore KA 560052 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MEDICARE PRODUCTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 21-12-2020 15:31
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13-03-2020 | Sheetal Medicare Products Pvt. Ltd., Maharashtra Versus New India Assurance Co. Ltd., Maharashtra & Another | National Consumer Disputes Redressal Commission NCDRC |
01-08-2017 | Commr. of Cus. (Import), Mumbai V/S Sheetal Medicare Products P. Ltd. | Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
GST Number(s) for MEDICARE PRODUCTS PRIVATE LIMITED |
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MAHARASHTRA | 27AADCS0343L1ZC | |
MAHARASHTRA | 27AAFCC1127J1ZU |
Directors |
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DIN | Name | Since |
00721916 | SUNDEEP CHUNILAL SHAH | 06-11-1991 |
00721886 | RANJEET CHUNILAL SHAH | 06-11-1991 |
00721859 | BHUPATHRAI CHUNILAL SHAH | 06-11-1991 |
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