MEDICARE LABORATORIES PRIVATE LIMITEDActivity: Manufacturing (Paper & Paper products, Publishing, printing and reproduction of recorded media) in Uttar Pradesh.Strike Off |
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CIN U22219UP1990PTC011573 |
ROC RoC-Kanpur |
Incorporation Date 22-01-1990 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 011573 |
Registration Date 22-01-1990 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance --- |
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Last AGM Date 30-09-2008 |
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Last Balance Sheet Date 31-03-2008 |
Financials |
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Authorized Capital Rs. 5,00,000 |
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Paid Up Capital Rs. 2,22,500 |
Contact Information |
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E-Mail Address rkkanodia57@yahoo.co.in |
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Registered Address 783/107HAMIRPUR ROAD KANPUR UTTAR PRADESH Kanpur UP 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MEDICARE LABORATORIES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 10-04-2021 14:46
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| 16-09-2014 | Neon Laboratories Ltd. Versus Themis Medicare Ltd. & Another | High Court of Judicature at Bombay |
| 01-02-2010 | Dr. Reddys Laboratories Ltd Versus Win-Medicare Limited | Intellectual Property Appellate Board |
| 04-08-2008 | Dr. Reddys Laboratories Ltd., Versus Win-Medicare Ltd., & Another | Intellectual Property Appellate Board |
| 04-12-1996 | Win Medicare Limited Versus Somacare Laboratories Limited | High Court of Delhi |
Directors |
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| DIN | Name | Since |
| 01398054 | RAMA JAIN | 31-03-2003 |
| 01137395 | MUKESH JAIN | 31-03-2003 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.