MEDICARE INDIA PRIVATE LIMITEDActivity: Others in Telangana.Amalgamated |
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GST Number(s) 7 Available. Click Here. |
PAN No AAGCR9969N |
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CIN U99999TG1986PTC006690 |
ROC RoC-Hyderabad |
Incorporation Date 14-08-1986 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 006690 |
Registration Date 14-08-1986 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance ACTIVE compliant |
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Last AGM Date 26-04-2019 |
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Last Balance Sheet Date 31-03-2019 |
Financials |
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Authorized Capital Rs. 100,00,000 |
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Paid Up Capital Rs. 5,05,920 |
Contact Information |
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E-Mail Address medicareindiaprivatelimited@gmail.com |
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Registered Address H. NO. 1-123 "MY HOME HUB" 8TH FLOOR 3RD BLOCK HYDERABAD TG 500081 IN |
TradeMarksTotal 0 marks found. |
GST Number(s) for MEDICARE INDIA PRIVATE LIMITED |
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| DELHI | 07AAGCR9969N1ZA | |
| RAJASTHAN | 08AAGCM5910J1ZC | |
| HIMACHAL PRADESH | 02AABCZ1303M1ZN | |
| RAJASTHAN | 08AAFCT0608R1ZX | |
| ODISHA | 21AAQCS8966G1ZT | |
| MADHYA PRADESH | 23AAGCV1887P1ZN | |
| UTTAR PRADESH | 09AAHCR6570L1ZQ | |
Directors |
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| DIN | Name | Since |
| 00460760 | JUPALLY SHYAM RAO | 10-01-2011 |
| 00460713 | JUPALLY RANJITH RAO | 19-03-2015 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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