MEDIA TECHNOLOGY PARK INDIA PRIVATE LIMITEDActivity: Business Services in Tamil Nadu.Strike Off |
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CIN U72300TN2008PTC068538 |
ROC RoC-Chennai |
Incorporation Date 11-07-2008 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 068538 |
Registration Date 11-07-2008 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address ajohnmoris@hotmail.com |
Registered Address # 21, RISHIKESH APARTMENTS # 75, G.N.CHETTY ROAD, T.NAGAR CHENNAI Chennai TN 600017 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MEDIA TECHNOLOGY PARK INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 24-05-2022 02:28
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28-02-2017 | Raftaar Media Pvt Ltd. Versus Noida Software Technology Park Ltd. | Supreme Court of India |
07-12-2015 | M/s. Noida Software Technology Park Ltd. Versus M/s Media Pro Enterprise India Pvt. Ltd. & Others | Telecom Disputes Settlement Appellate Tribunal New Delhi |
Directors |
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DIN | Name | Since |
01303669 | SEBASTIAN THOMAS GUNENDRAN | 11-07-2008 |
01840439 | XAVIER LOURDES MATHICHETTY | 11-07-2008 |
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