Some PAST Judgements / Case Laws similar to MD INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 30-03-2021 12:53
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12-03-2021 |
Md. Kalim Versus The State of West Bengal |
High Court of Judicature at Calcutta |
26-02-2021 |
Md. Nafis Versus The Election Commission of India through Chief Election Commissioner & Others |
In the High Court of Bombay at Nagpur |
11-02-2021 |
Md. Adeel Uz Zaman Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
11-02-2021 |
ICICI Lombard General Insurance Company Versus M.D. Davasia @ Jose & Another |
Supreme Court of India |
09-02-2021 |
Md. Imdad Hussain Saikia Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Information & Broadcasting, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
27-01-2021 |
Md. Sardar Versus The State of Andhra Pradesh, Represented by its Principal Secretary, Home Department & Others |
High Court of Andhra Pradesh |
25-01-2021 |
Md. Jamal @ Jamaluddin Khan & Another Versus The State of West Bengal & Another |
High Court of Judicature at Calcutta |
07-01-2021 |
Dadheech Infrastructures Private Limited Versus DTE GEN MD ACCN Project & Another |
High Court of Delhi |
23-12-2020 |
Md. Ataur Rahman & Others Versus Babasaheb Bhimrao Ambedkar Bihar University, Muzaffarpur through its Registrar, Muzaffarpur, Bihar & Others |
High Court of Judicature at Patna |
10-12-2020 |
Md. Irfan Alam Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
26-11-2020 |
M.D. Jayaraj & Another Versus Excise Inspector, Sulthan Bathery Excise Range, Ernakulam & Another |
High Court of Kerala |
18-11-2020 |
M/s. Hexter Pharmaceuticals Pvt Ltd, Rep. By R. Anbazhagan, MD & Others Versus Vijayaraghavan |
High Court of Judicature at Madras |
10-11-2020 |
M/s. Matlebuddin Ahmed, Rep. By Its Sole Proprietor Md. Matlebuddin Ahmed Versus The Union of India, Ministry Of Road Transport And Highways, New Delhi & Others |
High Court of Gauhati |
05-11-2020 |
M/s. Sandur Manganese & Iron Ores Ltd., Represented by its Company Secretary, Md. Abdul Saleem, Bangalore Versus M/s. R.K. Infra & Engineering (India) Pvt. Ltd., Represented by its Director |
High Court of Karnataka Circuit Bench At Dharwad |
04-11-2020 |
Ms. Motilal & Sons through Partner Rahul Rastogi & Others Versus M.D. U.P. Cooperative Sugar Factories Federation Ltd |
High Court Of Judicature At Allahabad Lucknow Bench |
27-10-2020 |
The Commissioner of Income Tax Versus M/s. MD Waddar & Co. |
In the High Court of Bombay at Goa |
09-10-2020 |
Md. Ziyaul Haque Versus The Union of India, Represented by the General Manager, N.F. Railway, Maligaon & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
01-10-2020 |
Prahladbhai N. Patel & Another Versus Md India Healthcare Services Pvt. Ltd. & Another |
Gujarat State Consumer Disputes Redressal Commission Ahmedabad |
23-09-2020 |
Md Akkash Ali Tenderer Versus State of Assam & Others |
High Court of Gauhati |
23-09-2020 |
Dr. P. Sudha, M.D. Versus The Principal Secretary, Department of Health & Family Welfare, Government of Tamil Nadu, Chennai & Another |
Before the Madurai Bench of Madras High Court |
18-09-2020 |
K. Murugan: Petitioner in W.P (MD). No. 2547/15 T. Velladurai, Petitioner in W.P (MD). No. 2548/15, Versus The Block Development Officer, (Village Panchayat), Panchayat Union Office, Alangulam & Others |
Before the Madurai Bench of Madras High Court |
16-09-2020 |
Md. Rahizuddin Mullah Versus Union of India, Through the Secretary, Ministry of Defence, Govt. of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
02-09-2020 |
Md Tajuddin Versus The State of Telangana |
High Court of for the State of Telangana |
02-09-2020 |
Md Raham Ali Versus The State of Assam Represented By PP Assam & Another |
High Court of Gauhati |
20-08-2020 |
MD. Ikram Ali Versus State of Assam & Another & Another |
High Court of Gauhati |
19-08-2020 |
Chairman-Cum M.D., Andhra Pradesh Southern Power Distribution Co. Ltd., Tripathi & Others Versus T. Rajeswari & Others |
National Consumer Disputes Redressal Commission NCDRC |
07-08-2020 |
M/S Godwin Construction Pvt. Ltd. Thru M.D. {Civil} Versus State of U.P. Thru Prin. Secy. Housing & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
06-08-2020 |
Gold Star Green Seeds Pvt. Ltd. Thoru Its M.D. & Another Versus State Of U.P. Throu. Prin. Secy. Agriculture Deptt. Lko.& Others |
High Court Of Judicature At Allahabad Lucknow Bench |
06-07-2020 |
M/s. Liberty General Insurance Limited (formerly known as M/s. Liberty Videocon General Insurance Co. Ltd. Versus Md. Haseena & Others |
High Court of for the State of Telangana |
30-06-2020 |
M/s. United India Insurance Company Limited Versus Md. Khayyumkhan & Others |
High Court of for the State of Telangana |
25-06-2020 |
M/s. Goodwill Leather Art Rep By its Prop Md Quddus ALi Alias Md Quddus Ali Molla Versus National Insurance Co. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
22-06-2020 |
Md. Ashraf Hussain Laskar Versus The Chief Engineer, P.W.D. Roads, Assam, Guwahati & Others |
High Court of Gauhati |
12-06-2020 |
Md Kameual Islam & Others Versus The State, rep.by the Inspector of Police, Dindigul Town South Police Station, Dindigul & Others |
Before the Madurai Bench of Madras High Court |
18-05-2020 |
Najir Miah & Others Versus Md. Habib Miah & Another |
High Court of Tripura |
13-05-2020 |
Md. Jahidul Islam & Others Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
08-05-2020 |
Md. Jalil Ali Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Water Resource, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
16-04-2020 |
In Re: Md. Samiul Islam Saon |
High Court of Judicature at Calcutta |
24-03-2020 |
Md Hafijur Haque & Another Versus Md. Minar Hussain & Another |
High Court of Gauhati |
23-03-2020 |
Md. Akhtar and Others V/S Govt. of NCT of Delhi and Others. |
High Court of Delhi |
13-03-2020 |
Md. Arif Versus The Union of India |
High Court of Judicature at Calcutta |
06-03-2020 |
Sakuntala Devi Versus Dr. Md. Mumtaz Alam & Others |
National Consumer Disputes Redressal Commission NCDRC |
03-03-2020 |
Md. Waheed V/S The Telangana State Public Service Commission |
In The High Court Of State Of Telangana |
27-02-2020 |
Md. Salim & Others Versus Abdul Hafiz & Another |
High Court of Judicature at Calcutta |
24-02-2020 |
Md. Safique Versus The State of West Bengal |
High Court of Judicature at Calcutta |
24-02-2020 |
Md. Sarvar Versus State |
High Court of Delhi |
20-02-2020 |
Md. Younus Ali Tarafdar Versus The State of West Bengal |
Supreme Court of India |
19-02-2020 |
Kotak Mahindra Bank Ltd., Rep.by its Authorized Representative M.D. Maheshwaran Versus The Special Secretary, Department of Revenue & Disaster Management, Government of Puducherry, Puducherry & Others |
High Court of Judicature at Madras |
19-02-2020 |
Md Akibul Ali Versus State of Assam |
High Court of Gauhati |
14-02-2020 |
M.D. Joshi (deceased) & Others Versus M/s. Nahar Investments, rep. by its Director, Nahar Mansion |
High Court of Judicature at Madras |
13-02-2020 |
Md Shafique Alam Versus State of Bihar |
High Court of Judicature at Patna |
12-02-2020 |
M.D. Venkatesan Versus The District Collector, Krishnagiri & Others |
High Court of Judicature at Madras |
06-02-2020 |
Md Mufty Ashadullah Versus Suresh Kr Dhanuka & Others |
High Court of Gauhati |
05-02-2020 |
United India Insurance Company Ltd. Versus Md Nur Mohamed |
High Court of Gauhati |
04-02-2020 |
Md. Mofazzular Rahman & Others Versus Md. Sarfaraz Alam & Others |
High Court of Judicature at Calcutta |
04-02-2020 |
Md. Ali Imam & Others Versus State of Bihar Thr. Its Chief Secretary & Others |
Supreme Court of India |
04-02-2020 |
Md. Irfan & Others Versus The State of West Bengal |
High Court of Judicature at Calcutta |
27-01-2020 |
Md. Anjarul Haque & Others Versus The State of Jharkhand & Others |
High Court of Jharkhand |
23-01-2020 |
Md. Sikander & Another Versus The State of Manipur, represented through its Chief Secretary (Home), Government of Manipur & Others |
High Court of Manipur |
21-01-2020 |
Md. Aziz Ahmad Versus State of Bihar & Another |
High Court of Judicature at Patna |
18-01-2020 |
Mokhtar Alam @ Md Mokhtar Alam Versus State of Bihar |
High Court of Judicature at Patna |
16-01-2020 |
Prita Prasad & Another Versus Md. Khalil & Others |
High Court of Judicature at Patna |
14-01-2020 |
Md. Imran & Another Versus Snehasis Das & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
09-01-2020 |
Md Nurul Haque Laskar Versus State of Assam & Others |
High Court of Gauhati |
09-01-2020 |
Md. Islam Ali Versus Dipu Sarma & Others |
High Court of Gauhati |
08-01-2020 |
Parwez Alam @ Md Prawez Alam Versus State of Bihar |
High Court of Judicature at Patna |
07-01-2020 |
Md. Akbar Khan Versus The State of Telangana & Others |
High Court of for the State of Telangana |
06-01-2020 |
Md Ehsanul Haque @ Md M.E. Haque Versus State of Bihar |
High Court of Judicature at Patna |
06-01-2020 |
S.K. Md. Rafique Versus Managing Committee, Contai Rahamania High Madrasah & Others |
Supreme Court of India |
20-12-2019 |
Deepa Mathew Versus Corporate Manager Catholicate & M.D. Schools, Devalokam, Kottayam |
High Court of Kerala |
19-12-2019 |
Anup Pramanick & Others Versus Md. Nur Islam Mondal & Others |
High Court of Judicature at Calcutta |
13-12-2019 |
Md. Selim (Raj Mistry) Versus Sk. Abdul Razzak & Others |
High Court of Judicature at Calcutta |
03-12-2019 |
Chief Executive Officer, The Board of Auqaf Versus Md. Reazuddin & Others |
High Court of Judicature at Calcutta |
25-11-2019 |
Md Mustaque Ahmed Laskar Versus State of Assam & Another |
High Court of Gauhati |
22-11-2019 |
Md. Sawkat Ali Versus The State of West Bengal |
High Court of Judicature at Calcutta |
15-11-2019 |
Shanu @ Sanu Begum Versus Md. Aslam Khan Lodhi & Others |
High Court of Judicature at Calcutta |
30-10-2019 |
Md. Abdul Ghani Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
24-10-2019 |
Md. Sanjor Hussain @ Md. Sanjar Versus State of Jharkhand & Another |
High Court of Jharkhand |
23-10-2019 |
Md. Salman Haider Ansari @ Faheem Versus State of Jharkhand & Another |
High Court of Jharkhand |
22-10-2019 |
Md. Safique (C.M.D.) Versus Biswajit Pal & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
18-10-2019 |
V. Venkata Sivakumar Versus Md. Sheriff Tariq & Another |
High Court of Judicature at Madras |
14-10-2019 |
Md Israil Versus State of Bihar |
High Court of Judicature at Patna |
26-09-2019 |
Md. Abrar Versus Meghalaya Board of Wakf & Another |
Supreme Court of India |
03-09-2019 |
Md. Maherruddin & Others Versus The State of Manipur represented by the Secretary/ Commissioner/Principal Secretary /Additional Chief Secretary (MAHUD), Government of Manipur & Others |
High Court of Manipur |
27-08-2019 |
Md. Sajid Khan & Others Versus M/s. Ashutosh Roy Prafulla Kumar Roy & Others |
High Court of Judicature at Calcutta |
23-08-2019 |
Md. Sunny @ Mardin @ Sanny, Kishanganj Versus State of Bihar |
High Court of Judicature at Patna |
19-08-2019 |
Md. Ejaz Anwar Versus State of Jharkhand |
High Court of Jharkhand |
13-08-2019 |
Md. Jaki Ahmed Versus The State of Bihar |
High Court of Judicature at Patna |
09-08-2019 |
Md. Sarfaraz @ Bonu & Others Versus The Union of India |
High Court of Judicature at Calcutta |
05-08-2019 |
For the Petitioner: Amrendra Kumar, Md. Anisur Rahman, Md. Akram Naiyar, Advocates. For the Respondent: Anshuman, Kuber Pathak, Devesh Shankara, Advocates. |
High Court of Judicature at Patna |
01-08-2019 |
Md. Afroj Alam @ Md. Afaroj Alam @ Afroj Alam & Another Versus State of Bihar |
High Court of Judicature at Patna |
01-08-2019 |
Md. Eunus Ali Versus Union of India, Represented by the Secretary, Ministry of Finance, Department of Revenue Government of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
25-07-2019 |
Md. Imrul Islam Block Accounts Manager Versus State of Assam & Another |
High Court of Gauhati |
25-07-2019 |
M/s. Aziz Export, represented by its Authorized person, M.D. Shamim Versus The Presiding Officer, I Additional Labour Court, Chennai & Another |
High Court of Judicature at Madras |
24-07-2019 |
ICICI Lombard General Insurance Company, Kottayam, Now Represented by R. Jayachandran, Manager Legal Versus M.D. Davasia @ Jose & Another |
High Court of Kerala |
11-07-2019 |
The Assistant Engineer, Electrical Section, Big Bazar, Kunnamkulam, Thrissur & Another Versus Century Offset Printers Kerala (P) Ltd, Rep.by M.D. Balan |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
05-07-2019 |
Md. Sarfaraz @ Md. Sarfaraz Alam & Another Versus The State of West Bengal |
High Court of Judicature at Calcutta |
05-07-2019 |
Md. Rizwan @ Fakir Versus State of Bihar |
High Court of Gauhati |
25-06-2019 |
Shri Rabindra Chandra Das Versus Md Saifuddin Ahmed & Others |
High Court of Gauhati |
17-06-2019 |
Wasi Ansari @ Md Wasi Ansari Versus State of Jharkhand |
High Court of Jharkhand |
11-06-2019 |
M.D. Dhanapal Versus State Rep. By The Inspector of Police |
Supreme Court of India |