MARUTI FINANCE PVT LTDActivity: Finance in Telangana.Active |
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CIN U65993TG1985PTC005374 |
ROC RoC-Hyderabad |
Incorporation Date 16-03-1985 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 005374 |
Registration Date 16-03-1985 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 650,00,000 |
Paid Up Capital Rs. 284,97,910 |
Contact Information |
E-Mail Address ngroupcs@gmail.com |
Registered Address Plot No.484/A,1st Floor ,Road No.36 Jubilee Hills Hyderabad Hyderabad TG 500033 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MARUTI FINANCE PVT LTDLast Checked Past / Closed Litigation On 22-03-2023 04:35
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11-10-2012 | M/s Maruti Countrywide Auto Finance Services Pvt. Ltd. Versus Raj Rani Agarwal | National Consumer Disputes Redressal Commission NCDRC |
09-02-2012 | Ram Saran Malhotra Versus Sales Director, Citicorp Maruti Finance Ltd. & Others | National Consumer Disputes Redressal Commission NCDRC |
14-11-2011 | Citicorp. Maruti Finance Ltd. Versus S. Vijayalaxmi | Supreme Court of India |
16-03-2011 | Citicorp Maruti Finance Ltd., & Others Versus A. Palanisamy & Another | Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
09-11-2010 | Commissioner of Incomes Tax Versus Citicorp Maruti Finance Ltd. | High Court of Delhi |
29-10-2007 | Gutti Basaveshwar Leasing Finance & Pawn Brokers (REGD)Versus Maruti & Another | High Court of Karnataka |
27-07-2007 | Citicorp Maruti Finance Ltd. Versus S. Vijayalaxmi | National Consumer Disputes Redressal Commission NCDRC |
07-12-2005 | Kanwaljit Singh Versus Citicorp Maruti Finance Ltd. | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
10-03-2005 | Citicorp Maruti Finance Ltd. Versus Vijayalaxmi | Delhi State Consumer Disputes Redressal Commission New Delhi |
31-07-2000 | Ashok Leyland Finance Limited Versus Maruti Udyog Limited | High Court of Delhi |
Directors |
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DIN | Name | Since |
00980094 | BALARAMA RAJU KALIDINDI | 30-09-1991 |
00035676 | KALIDINDI SUBHADRA | 01-09-2000 |
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