MARK BUILDTECH PRIVATE LIMITEDActivity: Construction in Delhi.Active |
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GST Number(s) 3 Available. Click Here. |
PAN No AAECM7261Q |
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CIN U45201DL2005PTC135018 |
ROC RoC-Delhi |
Incorporation Date 15-04-2005 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 135018 |
Registration Date 15-04-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 1000,00,000 |
Paid Up Capital Rs. 200,00,000 |
Contact Information |
E-Mail Address pic.compliance@gmail.com |
Registered Address Unit No. 130, First Floor,(3rd level) IN Westend Mall Tower Plot,District Centre, Janakpuri New Delhi New Delhi DL 110058 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MARK BUILDTECH PRIVATE LIMITEDLast Checked Past / Closed Litigation On 07-02-2023 23:15
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MARK BUILDTECH PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for MARK BUILDTECH PRIVATE LIMITED |
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CHANDIGARH | 04AAECM7261Q1Z0 | |
DELHI | 07AAECM7261Q1ZU | |
CHANDIGARH | 04AAECM7261Q2ZZ |
Directors |
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DIN | Name | Since |
00129891 | HARVINDER SINGH CHOPRA | 03-11-2008 |
00095110 | DHIRENDRA DADWAL | 10-07-2008 |
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