MANNA HEALTHCARE PRIVATE LIMITEDActivity: Community, personal & Social Services in Delhi.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AAHCM9412A |
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CIN U85100DL2012PTC230672 |
ROC RoC-Delhi |
Incorporation Date 27-01-2012 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 230672 |
Registration Date 27-01-2012 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 22,80,000 |
Paid Up Capital Rs. 13,11,420 |
Contact Information |
E-Mail Address ritu@obino.in |
Registered Address 18 GROUND FLOOR, SWARG ASHRAM RADIO COLONY, WEST MUKHERJEE NAGAR DELHI New Delhi DL 110009 IN |
TradeMarksTotal 2 marks found. |
BINO (DEVICE), Class 44, Registered |
OBINO SAY NO TO OBESITY (DEVICE), Class 44, Refused |
Some PAST Judgements / Case Laws similar to MANNA HEALTHCARE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 25-03-2023 16:53
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MANNA HEALTHCARE PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for MANNA HEALTHCARE PRIVATE LIMITED |
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DELHI | 07AAHCM9412A1ZR | |
MAHARASHTRA | 27AAHCM9412A1ZP |
Directors |
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DIN | Name | Since |
02894808 | YOGESH SACHDEVA | 24-03-2014 |
05142285 | VISHAL SONI | 27-01-2012 |
05146931 | RITU SRIVASTAVA | 27-01-2012 |
07521344 | ATIN MANMOHAN SHARMA | 05-05-2016 |
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