MANJEET COTTON PRIVATE LIMITEDActivity: OTHERS in Maharashtra.Active |
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GST Number(s) 4 Available. Click Here. |
PAN No AAECM5891Q |
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CIN U00171MH2005PTC246580 |
ROC RoC-Mumbai |
Incorporation Date 21-11-2005 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 246580 |
Registration Date 21-11-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 250,00,000 |
Paid Up Capital Rs. 230,11,250 |
Contact Information |
E-Mail Address info@manjeetgroup.com |
Registered Address 318 , N-3, CIDCO Jalna Road, Near Punjab National Bank Aurangabad MH 431003 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MANJEET COTTON PRIVATE LIMITEDLast Checked Past / Closed Litigation On 12-03-2023 19:58
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MANJEET COTTON PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for MANJEET COTTON PRIVATE LIMITED |
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MAHARASHTRA | 27AAECM5891Q1ZK | |
ANDHRA PRADESH | 37AAECM5891Q1ZJ | |
KARNATAKA | 29AAECM5891Q1ZG | |
DADRA AND NAGAR HAVELI | 26AAECM5891Q1ZM |
Directors |
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DIN | Name | Since |
00311202 | BHUPENDRA SINGH RAJPAL | 21-11-2005 |
07469989 | DINESH MUCHHALA | 01-08-2016 |
00311209 | RAJENDRA SINGH RAJPAL | 21-11-2005 |
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