Some PAST Judgements / Case Laws similar to MANIKYA CORPORATION LIMITED
Last Checked Past / Closed Litigation On 09-06-2022 14:55
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26-05-2020 |
Bandaru Manikyala Rao @ Manikya Rao & Others Versus Kedari Srinivasa Rao & Others |
High Court of Andhra Pradesh |
06-09-2019 |
M/s. Avinash Hitech City 2 Society & Others Versus Boddu Manikya Malini & Others |
Supreme Court of India |
04-10-2018 |
Gunji Venkata Rao & Others Versus Talakayala Manikya Rao & Others |
High Court of Andhra Pradesh |
22-05-2018 |
C.C. & C.E. & S.T.-Noida V/S Manikya Creations Pvt. Ltd. |
Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad |
22-09-2015 |
The Management of Indian Institute of Management, Bangalore Versus D. Manikya |
High Court of Karnataka |
30-07-2015 |
P. Manikya Rao @ P. Manikyam Versus A.P. State Road Transport Corporation, represented by its Managing Director & Another |
In the High Court of Judicature at Hyderabad |
08-07-2015 |
Prathipati Manikya Rao Versus State of Andhra Pradesh, Rep. by its Principal Secretary, Revenue Department & Others |
In the High Court of Judicature at Hyderabad |
10-10-2014 |
Yabaloori Manikya Prabhu Versus M/s. ICICI Bank Ltd., Rep. by its Regional Manager |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
28-04-2014 |
S. Manikya Reddy Versus The A.P. State Wakf Board, Rep. by its Chief Executive Officer, Hyderabad & Another |
High Court of Andhra Pradesh |
19-10-2012 |
The New India Assurance Company Limited, rep. by its Regional Manager Versus K. Shiva Prasad s/o. K. Manikya Rao & Another |
High Court of Andhra Pradesh |
19-07-2012 |
V. Manikya Reddy Versus The Chairman-cum-Presiding Officer & Others |
High Court of Andhra Pradesh |
14-11-2008 |
Ch. Manikya Sarma Versus Rajendra Singh Bhatia
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High Court of Andhra Pradesh |
02-03-2006 |
Panjala Rajaiah Versus Mamidi Manikya |
High Court of Andhra Pradesh |
13-02-2006 |
The Mysore Dasara Exhibition Authority Versus S.B. Manikya Raju & Another |
National Consumer Disputes Redressal Commission NCDRC |
05-01-2004 |
State of Karnataka, By Tarikere Police Versus Manikya
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High Court of Karnataka |
30-10-2001 |
BONDADA NOOKARATNAM VERSUS PENUGONDA MANIKYA GUPTA
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High Court of Andhra Pradesh |
13-10-2001 |
BONDADA NOOKARATNAM VERSUS PENUGONDA MANIKYA GUPTAS
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High Court of Andhra Pradesh |
06-04-1994 |
ROSELYN MANIKYA VERSUS MANAGEMENT OF HINDUSTAN AERONAUTICS LIMITED, BANGALORE
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High Court of Karnataka |
06-07-1976 |
B.G. Aravindu Versus K. Manikya Rao |
High Court of Karnataka |
16-12-1975 |
A. Subramanyeswara Rao Versus B. Manikya Sarma |
High Court of Andhra Pradesh |
10-10-1975 |
Chilakala Manikya Rao Versus Desu Rama Subbarao |
High Court of Andhra Pradesh |
19-02-1972 |
BOMISETTI RAMAOHANDRA RAO VERSUS N.R. MANIKYA RAO
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High Court of Andhra Pradesh |
17-02-1959 |
Public Prosecutor, Andhra Pradesh Versus G. Manikya Rao
|
High Court of Andhra Pradesh |
27-10-1950 |
Manikya Bai Versus Venkiteswara Kini
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High Court of Kerala |
14-12-1948 |
Karavadi Manikya Rao Versus Nalluri Adenna |
High Court of Judicature at Madras |
20-11-1945 |
Guduru Ramarayudu Versus Mallela Manikya Rao & Others |
High Court of Judicature at Madras |
17-01-1938 |
Kollipara Venkata Manikya Rao & Others Versus Chitturu Bhadrachalam & Others |
High Court of Judicature at Madras |
06-04-1932 |
Manikya Nayanim Varu Versus Lakshminarasimha Sastrulu & Others |
High Court of Judicature at Madras |
31-03-1930 |
Bir Bikram Kishore Manikya Bahadur Versus Ali Ahmad |
Privy Council |
08-01-1925 |
P M A Muthiah Chettiar (Dead) & Another Versus Venkatasubbarayulu Naidu (minor) by next friend and mother Manikya Kanniamma & Others |
High Court of Judicature at Madras |
01-08-1916 |
Secretary Of State For India & Another Versus Maharaja Radha
Kishore Manikya Bahadur & Another |
High Court of Judicature at Bombay |
01-08-1916 |
Secretary Of State For India & Another Versus Maharaja Radha
Kishore Manikya Bahadur & Another |
High Court of Judicature at Bombay |
03-09-1914 |
Kali Mohan Tripura Versus Maharaja Birendra Kisore Manikya Bahadur |
High Court of Judicature at Calcutta |
03-07-1914 |
Maharaja Birendra Kisore Manikya Bahadur Versus Kailas Chandra Sarkar |
High Court of Judicature at Calcutta |
03-07-1914 |
Sobhan Baksh Versus Maharaja Birendra Kisore Manikya Bahadur |
High Court of Judicature at Calcutta |
01-06-1914 |
Gagan Chandra Chuckerbutty Versus Maharaja Birendra Kisore Manikya Bahadur |
High Court of Judicature at Calcutta |
22-12-1913 |
Maharaja Birendra Kisore Manikya Bahadur Versus Laksmi |
High Court of Judicature at Calcutta |
22-12-1913 |
Maharaja Birendra Kisore Manikya Bahadru Versus Gagan Chandra Chakrabarti |
High Court of Judicature at Calcutta |
22-12-1913 |
Jafar Ahmed Versus Maharaja Birendra Kishore Manikya Bahadar |
High Court of Judicature at Calcutta |
22-12-1913 |
Maharaja Birendra Kishore Manikya Bahadur Versus Chandi Charan Dey |
High Court of Judicature at Calcutta |
19-12-1913 |
Manikya Bahadur Versus Nazir Mahommad |
High Court of Judicature at Calcutta |
11-07-1913 |
Maharaja Birendra Kisore Manikya Bahadur Versus Nabin Chandra Chakravarty |
High Court of Judicature at Calcutta |
11-07-1913 |
Maharaja Birendra Kisore Manikya Bahadur Versus Ram Kumar Chakravarti |
High Court of Judicature at Calcutta |
17-04-1913 |
Tangirala Chiranjivi, Being Minor By His Mother And Next Friend Lakshmamma Versus Raja Manikya Rao Rajya Lakshmamma |
High Court of Judicature at Madras |
03-04-1913 |
Kadir Bux Versus Maharaja Birendra Kisore Manikya Bahadur |
High Court of Judicature at Calcutta |
02-04-1913 |
Maharaja Birendra Kisore Manikya Bahadur Versus Bharat Chandra Sinha |
High Court of Judicature at Calcutta |
01-04-1913 |
Maharaja Birendra Kisore Manikya Bahadur Versus Ram Charan Dass |
High Court of Judicature at Calcutta |
03-05-1912 |
Aman Gazi Versus Maharaja Birendra Kishore Manikya Bahadur |
High Court of Judicature at Calcutta |
11-04-1912 |
Maharaja Birendra Kishore Manikya Bahadur Versus Ahmed Ali |
High Court of Judicature at Calcutta |
14-03-1912 |
Maharaja Birendra Kishore Manikya Bahadur Versus Bhubaneswari |
High Court of Judicature at Calcutta |
07-03-1912 |
Maharaja Birendra Kisore Manikya Bahadur Versus Anandapriya Baishanabi |
High Court of Judicature at Calcutta |
04-01-1912 |
Maharaja Birendra Kishore Manikya Bahadur Versus Akram Ali |
High Court of Judicature at Calcutta |
04-01-1912 |
Maharajah Birendra Kishore Manikya Bahadur Versus Roshan Khan |
High Court of Judicature at Calcutta |
04-01-1912 |
Asalat Khan Versus Maharaja Birendra Kishore Manikya Bahadur |
High Court of Judicature at Calcutta |
05-02-1903 |
Nikunja Behari Chunda Versus Maharaja Radha Kisore Manikya Bahadur |
High Court of Judicature at Calcutta |