MANGALAM TECHNOLOGY PRIVATE LIMITEDActivity: Business Services in Maharashtra.Active |
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CIN U72900PN2005PTC021556 |
ROC RoC-Pune |
Incorporation Date 17-11-2005 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 021556 |
Registration Date 17-11-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 50,00,000 |
Paid Up Capital Rs. 49,00,000 |
Contact Information |
E-Mail Address camanojbhandari@gmail.com |
Registered Address A102 Palladium 46C Nathan Road Off Mangaldas Road Pune MH 411001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MANGALAM TECHNOLOGY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 25-06-2022 20:40
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29-10-2016 | The Principal, Sree Narayana Mangalam Institute of Management & Technology, Maliankara, Ernakulam District Versus Fee Regulatory Committee | High Court of Kerala |
29-09-2016 | The Principal, Sree Narayana Mangalam Institute of Management and Technology, Maliankara, Ernakulam District Versus Fee Regulatory Committee For Professional Colleges in Kerala, Thiruvananthapuram ? 14 Represented by its Chairman & Others | High Court of Kerala |
Directors |
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DIN | Name | Since |
00270225 | MANISH RAMESHCHAND MUNOT | 01-07-2012 |
00201109 | RAMESH HIRACHAND MUNOT | 18-01-2006 |
08035224 | MANIK RAMESHCHAND MUNOT | 27-12-2017 |
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