MANCHANDA HOSPITALITY PRIVATE LIMITEDActivity: Trading in Maharashtra.Active |
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GST Number(s) 27AAGCM5112Q1Z4 |
PAN No AAGCM5112Q |
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CIN U55101MH2010PTC202823 |
ROC RoC-Mumbai |
Incorporation Date 06-05-2010 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 202823 |
Registration Date 06-05-2010 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 1,03,000 |
Contact Information |
E-Mail Address amardeep0@hotmail.com |
Registered Address AMARDEEP PLOT NO. 49, SECTOR-3, BEHIND KRANTI TOWER, SHREE NAGAR THANE MH 400604 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MANCHANDA HOSPITALITY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 09-03-2023 13:33
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MANCHANDA HOSPITALITY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for MANCHANDA HOSPITALITY PRIVATE LIMITED |
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MAHARASHTRA | 27AAGCM5112Q1Z4 |
Directors |
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DIN | Name | Since |
02163313 | AMARDEEPSINGH SARABJEETSINGH MANCHANDA | 06-05-2010 |
01996706 | SARABJEETSINGH PURANSINGH MANCHANDA | 06-05-2010 |
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