MAN COTT PRIVATE LIMITEDActivity: Manufacturing (Textiles) in Maharashtra.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AAECM8200H |
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CIN U17121MH2003PTC246582 |
ROC RoC-Mumbai |
Incorporation Date 21-07-2003 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 246582 |
Registration Date 21-07-2003 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 30,00,000 |
Paid Up Capital Rs. 30,00,000 |
Contact Information |
E-Mail Address mancottpvtltd@yahoo.com |
Registered Address 318 , N-3, CIDCO Jalna Road, Near Punjab National Bank Aurangabad Aurangabad MH 431003 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MAN COTT PRIVATE LIMITEDLast Checked Past / Closed Litigation On 09-03-2023 12:38
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MAN COTT PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for MAN COTT PRIVATE LIMITED |
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MAHARASHTRA | 27AAECM8200H2ZL | |
MAHARASHTRA | 27AAECM8200H1ZM |
Directors |
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DIN | Name | Since |
00311202 | BHUPENDRA SINGH RAJPAL | 21-07-2003 |
00311209 | RAJENDRA SINGH RAJPAL | 21-07-2003 |
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