MALAYSIA AIRLINES BERHADActivity: Other Business Activities in Delhi.Active |
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GST Number(s) 6 Available. Click Here. |
PAN No AAJCM8635R |
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CIN F04966 |
ROC RoC-Delhi |
Incorporation Date 13-08-2015 |
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Class |
Category Malaysia |
Sub-Category |
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Listed --- |
Suspended at Exchange --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. --- |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address shalini.arora@malaysiaairlines.com |
Registered Address ROOM NO. 16, LEVEL 4, TERMINAL-3 IGI AIRPORT NEW DELHI DL 110037 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MALAYSIA AIRLINES BERHADLast Checked Past / Closed Litigation On 23-06-2022 03:23
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20-09-2007 | Global Aviation Services Pvt. Ltd. Versus Malaysia Airlines System Berhad & Another | High Court of Judicature at Bombay |
GST Number(s) for MALAYSIA AIRLINES BERHAD |
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TAMIL NADU | 33AAJCM8635R1ZO | |
DELHI | 07AAJCM8635R1ZJ | |
KARNATAKA | 29AAJCM8635R1ZD | |
MAHARASHTRA | 27AAJCM8635R1ZH | |
KERALA | 32AAJCM8635R1ZQ | |
TELANGANA | 36AAJCM8635R1ZI |
Directors |
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DIN | Name | Since |
AGXPM0270H | AMIT MEHTA | 01-04-2016 |
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