Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 06-08-2021 |
Last Balance Sheet Date 31-03-2021 |
Financials |
Authorized Capital Rs. 1057500,00,000 |
Paid Up Capital Rs. 62159,62,720 |
Contact Information |
E-Mail Address investors@mahindra.com |
Registered Address GATEWAY BUILDING , APOLLO BUNDER, MUMBAI MH 400001 IN |
TradeMarksTotal 2414 marks found. |
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ROADMASTER, Class 7, Accepted & Advertised | ||
MITRA MAHINDRA IN TIME RESPONSE & ASSISTANCE, Class 44, Accepted & Advertised | ||
MITRA MAHINDRA IN TIME RESPONSE & ASSISTANCE, Class 16, Accepted & Advertised | ||
Mahindra value fit and logo, Class 37, Accepted & Advertised | ||
SWARAJ 963 FE (Label), Class 12, Accepted & Advertised | ||
WITH YOU HAMESHA, Class 35, Accepted & Advertised | ||
WITH YOU HAMESHA, Class 16, Accepted & Advertised | ||
WITH YOU HAMESHA, Class 9, Accepted & Advertised | ||
WITH YOU HAMESHA, Class 12, Accepted & Advertised | ||
ROADMASTER, Class 12, Opposed | ||
MAHINDRA, Class 34, Accepted & Advertised | ||
Cube logo, Class 35, Accepted & Advertised | ||
GLYD & logo, Class 38, Accepted & Advertised | ||
GLYD & LOGO, Class 42, Accepted & Advertised | ||
GLYD & LOGO, Class 39, Accepted & Advertised | ||
logo, Class 9, Accepted & Advertised | ||
Glyd a Mahindra initiative and logo in colour, Class 42, Accepted & Advertised | ||
Glyd a Mahindra initiative and colour logo, Class 39, Accepted & Advertised | ||
Glyd a Mahindra Initiative and logo in Colour, Class 38, Accepted & Advertised | ||
MAHINDRA HARVESTMASTER & LOGO, Class 7, Opposed | ||
MAHINDRA HARVESTMASTER & LOGO, Class 12, Accepted & Advertised | ||
SIMHA KIT Smart Income.More Happiness, Class 39, Accepted & Advertised | ||
SIMHA KIT Smart Income. More Happiness, Class 38, Accepted & Advertised | ||
SIMHA KIT Smart Income. More Happiness, Class 9, Registered | ||
BLAZOX, Class 16, Accepted & Advertised | ||
MAHINDRA AASHRAY & LOGO, Class 36, Opposed | ||
MAHINDRA AASHRAY & LOGO, Class 12, Registered | ||
MAHINDRA AASHRAY & LOGO, Class 9, Registered | ||
GLYD & LOG0, Class 12, Accepted & Advertised | ||
logo, Class 35, Registered | ||
logo, Class 42, Registered | ||
MAHINDRA SPRAYMASTER GRAPEBLAST & LOGO, Class 12, Registered | ||
MAHINDRA SPRAYMASTER GRAPEBULLET + LOGO, Class 12, Registered | ||
MAHINDRA SPRAYMASTER GRAPEBLAST & LOGO, Class 7, Opposed | ||
MAHINDRA SPRAYMASTER GRAPBULLET+ logo, Class 7, Opposed | ||
Glyd, Class 9, Accepted & Advertised | ||
MAHINDRA BALEMASTER 5080 & LOGO, Class 7, Opposed | ||
MAHINDRA BALEMASTER SQ180, Class 12, Registered | ||
MAHINDRA WAR ROOM, Class 16, Registered | ||
Mahindra value fit and logo, Class 4, Registered | ||
Mahindra value fit and logo, Class 7, Opposed | ||
Mahindra value fit and logo, Class 12, Registered | ||
MAHINDRA RISE CHALLENGE - BUSINESS SCHOOL COMPETITION, Class 16, Opposed | ||
MAHINDRA RISE CHALLENGE BUSINESS SCHOOL COMPETITION, Class 35, Opposed | ||
MAHINDRA RISE CHALLENGE BUSINESS SCHOOL COMPETITION, Class 41, Opposed | ||
Rise for Good, Class 16, Registered | ||
MyAgriGuru, Class 16, Registered | ||
MAHINDRA WAR ROOM, Class 41, Registered | ||
MAHINDRA WAR ROOM, Class 35, Registered | ||
Glyd a Mahindra initiative and logo in colour, Class 12, Registered | ||
Glyd a Mahindra initiative and logo in colour, Class 9, Registered | ||
Click Here to See More Marks |
Some PAST Judgements / Case Laws similar to MAHINDRA AND MAHINDRA LIMITEDLast Checked Past / Closed Litigation On 29-04-2022 18:41
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01-04-2022 | ICICI Lombard General Insurance Company Limited, through its Manager, (Insurer of Mahindra Thar Jeep No. GA- 03-P-6008) Versus Assencia Fernandes & Others | In the High Court of Bombay at Goa |
01-03-2022 | Sukhvinder Singh & Another Versus Mahindra & Mahindra Financial Services Ltd., Mumbai & Another | High Court of Judicature at Madras |
22-02-2022 | Mahindra & Mahindra Financial Services Ltd. Versus State of U.P. & Others | Supreme Court of India |
11-02-2022 | M/s. Mahindra Rural Housing Finance Limited, Rep. by its Authorized Signatory, B. Ramesh, Deputy Manager Versus The District Collector, Tiruvannamalai & Others | High Court of Judicature at Madras |
21-01-2022 | Nandhi Dhall Mills, Salem & Another Versus M/s. Kotak Mahindra Bank Ltd., Represented by its Chief Manager, Salem | High Court of Judicature at Madras |
18-01-2022 | Matar Mahato @ Mahindra Singh Versus Umesh Singh & Others | High Court of Judicature at Patna |
16-12-2021 | The Circus Entertainment Private Limited, New Delhi & Another Versus M/s. Kotak Mahindra Bank Limited, Chennai & Others | High Court of Judicature at Madras |
16-12-2021 | Mahindra & Mahindra Financial Services Limited Versus Maheshbhai Tinabhai Rathod & Others | Supreme Court of India |
04-12-2021 | Ratna Khandelwal & Another Versus Kotak Mahindra Bank | High Court of Delhi |
03-12-2021 | Om Shakthy Agencies (Madras) Pvt. Ltd., Chennai Versus Mahindra World City Developers Ltd., Chennai & Others | High Court of Judicature at Madras |
30-11-2021 | Mahindra Ltd., Implement Division, M.I.D.C. Area, Hingna Road, Nagpur 16, Through Its Manager Versus Madhav Ramkrishna Lomte & Others | High Court of Judicature at Bombay |
10-11-2021 | p. Sundara Vadivel Versus M/s. Kotak Mahindra bank Ltd., Egmore & Another | High Court of Judicature at Madras |
29-10-2021 | Kotak Mahindra Prime Limited & Others Versus Amandeep Singh & Others | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
20-09-2021 | Mahindra and Mahindra Ltd. Versus Satish & Others | In the High Court of Bombay at Nagpur |
14-09-2021 | Kotak Mahindra Bank Limited Versus State of Gujarat | High Court of Gujarat At Ahmedabad |
08-09-2021 | The Managing Director Mahindra & Mahindra Ltd., Automotive Division, AFS Mahindra Tower, Mumbai Versus G. Balaji & Another | Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
03-09-2021 | Sandhya Lal Versus Kotak Mahindra General Insurance Company Limited, Represented by its CEO & MD & Another | High Court of Kerala |
06-08-2021 | Mahindra & Mahindra Limited, Represented by Shri R K Siram, Manager CI & S Accounts-Admn., Chennai Versus The Deputy Commissioner (C.T.)-II, Large Tax Payers Unit, Chennai | High Court of Judicature at Madras |
23-07-2021 | Harish Chanana Versus Kotak Mahindra Bank & Others | Debts Recovery Appellate Tribunal at Delhi |
14-07-2021 | M/s. Kotak Mahindra Bank Ltd., Rep. by its Vice President, Chennai & Another Versus A. Anand Prasad & Others | High Court of Judicature at Madras |
07-07-2021 | Rubina Khatun A Mody & Others Versus M/s.Kotak Mahindra Bank Ltd., Mumbai, Rep.by its Managing Director/Chairman & Others | Karnataka State Consumer Disputes Redressal Commission Bangalore |
01-07-2021 | B.G. Nanda Kumar Versus Mahindra & Mahindra Ltd., Maharashtra & Others | Karnataka State Consumer Disputes Redressal Commission Bangalore |
22-06-2021 | Kotak Mahindra Bank Ltd. (Formerly Known As Ing Vysya Bank Ltd.), Karnataka & Another Versus New India Assurance Co. Ltd., Through Its Senior Divisional Manager, Karnataka | National Consumer Disputes Redressal Commission NCDRC |
14-06-2021 | Kotak Mahindra Bank Limited, Chennai & Another Versus A. Manohar Prasad & Others | High Court of Judicature at Madras |
14-06-2021 | Kotak Mahindra Bank Limited, Chennai & Another Versus A. Manohar Prasad & Others | High Court of Judicature at Madras |
14-06-2021 | Kotak Mahindra Bank Limited, Chennai & Another Versus A. Manohar Prasad & Others | High Court of Judicature at Madras |
07-06-2021 | Pankajbhai Narotamdas Raithatha & Another Versus Kotak Mahindra Bank Ltd. | Debts Recovery Appellate Tribunal At Mumbai |
18-05-2021 | Kotak Mahindra Bank Ltd., Mumbai Versus National Stock Exchange of India Ltd. Exchange Plaza, Mumbai & Another | SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
03-05-2021 | Pankajbhai Narotamdas Raithatha & Another Versus Kotak Mahindra Bank Limited | Debts Recovery Appellate Tribunal At Mumbai |
31-03-2021 | Akshay D. Thakkar Versus Kotak Mahindra Bank Limited & Another | High Court of Judicature at Bombay |
31-03-2021 | Akshay D. Thakkar Versus Kotak Mahindra Bank Limited & Another | High Court of Judicature at Bombay |
09-03-2021 | Naresh Kanayalal Rajwani & Others Versus M/s. Kotak Mahindra Bank Ltd. & Another | High Court of Judicature at Bombay |
09-03-2021 | Naresh Kanayalal Rajwani & Others Versus M/s. Kotak Mahindra Bank Ltd. & Another | High Court of Judicature at Bombay |
05-03-2021 | Sundari Gangola & Others Versus Mahindra Singh Chauhan & Another | High Court of Uttarakhand |
05-03-2021 | Kotak Mahindra Bank Ltd. Versus Williamson Magor & Co. Ltd. & Another | High Court of Judicature at Bombay |
05-03-2021 | Kotak Mahindra Bank Ltd. Versus Williamson Magor & Co. Ltd. & Another | High Court of Judicature at Bombay |
16-02-2021 | Kotak Mahindra Bank Pvt. Limited Versus Ambuj A. Kasliwal & Others | Supreme Court of India |
16-02-2021 | Kotak Mahindra Bank Pvt. Limited Versus Ambuj A. Kasliwal & Others | Supreme Court of India |
16-02-2021 | Kotak Mahindra Bank Pvt. Limited Versus Ambuj A. Kasliwal & Others | Supreme Court of India |
15-02-2021 | The B.M., Mahindra & Mahindra Financial Ltd., Ganjam & Others Versus Niranjan Samanta & Others | Orissa State Consumer Disputes Redressal Commission Cuttack |
19-01-2021 | Mahindra Lifespace Developers Ltd., Rep. by its Authorized Signatory, R. Eswaran, Chennai Versus Pankaj Kumar Bansal, I.A.S., The Chairman & Managing Director, TANGEDCO, Chennai & Others | High Court of Judicature at Madras |
05-01-2021 | Kotak Mahindra Bank Ltd., Delhi Versus Dheeraj Singh Beldar | National Consumer Disputes Redressal Commission NCDRC |
19-11-2020 | Mahindra & Mahindra Limited, Rep. by R K Sairam, Manager CI & S Accounts-Admin, Chennai Versus The Joint Commissioner (C.T) Appeals, Chennai & Another | High Court of Judicature at Madras |
23-10-2020 | Mahindra Mishra & Others Versus M.B. Patil | High Court of Karnataka |
06-10-2020 | Kotak Mahindra Bank Limited Versus Capricorn Food Products India Ltd., | Debts Recovery Tribunal Chennai |
18-09-2020 | Kotak Mahindra Bank Limited Versus Dalbir Kaur & Others | High Court of Punjab and Haryana |
28-08-2020 | Mahindra Lifespace Developers Ltd., Rep.by its Authorized Signatory R. Eswaran Versus The Chairman and Managing Director, TANGEDCO, Chennai & Others | High Court of Judicature at Madras |
13-08-2020 | M/s. Kotak Mahindra Bank Limited, Rep. by its Manager -Legal/Authorised Signatory S. Karthikeyan Versus Tt. Sarath Kumar & Another | High Court of Judicature at Madras |
15-06-2020 | Radhakrishnan Sankaran Versus Kotak Mahindra Bank Ltd. | Debts Recovery Tribunal Chennai |
19-05-2020 | Shankar Selection Private Ltd., Rep. by Its Director, Sachin Gupta, Kolkata & Others Versus Kotak Mahindra Bank Ltd., Rep. by Its Associated Vice-president, V. Ragothaman, Chennai | High Court of Judicature at Madras |
19-05-2020 | Shankar Selection Private Ltd., Rep. by Its Director, Sachin Gupta, Kolkata & Others Versus Kotak Mahindra Bank Ltd., Rep. by Its Associated Vice-president, V. Ragothaman, Chennai | High Court of Judicature at Madras |
19-03-2020 | M/s. Kotak Mahindra Bank Limited, Rep. by its Manager -Legal/Authorised Signatory, S. Karthikeyan Versus N. Muthu Ganesan & Others | High Court of Judicature at Madras |
17-03-2020 | Bank of Baroda V/S Kotak Mahindra Bank Ltd. | Supreme Court of India |
16-03-2020 | Sanjeev Kumar Bansal Versus M/s. Kotak Mahindra Bank Ltd., Chennai & Another | High Court of Judicature at Madras |
02-03-2020 | Priya Ajit Singh Versus Mahindra & Mahindra - Automotive Division & Others | National Consumer Disputes Redressal Commission NCDRC |
21-02-2020 | Yogesh Versus Chief Judicial Magistrate, Madurai; Authorized Officer, Kodak Mahindra Bank Ltd., Madurai | High Court of Judicature at Madras |
21-02-2020 | Yogesh Versus Chief Judicial Magistrate, Madurai; Authorized Officer, Kodak Mahindra Bank Ltd., Madurai | High Court of Judicature at Madras |
21-02-2020 | Yogesh Versus Chief Judicial Magistrate, Madurai; Authorized Officer, Kodak Mahindra Bank Ltd., Madurai | High Court of Judicature at Madras |
21-02-2020 | Mahindra Consulting Engineers Ltd., Represented by its General Manager, S. Balaji V/S Prabhash Kumar, M/s. Prasambi Design & Construction Pvt Ltd., Patna & Another | High Court of Judicature at Madras |
19-02-2020 | Kotak Mahindra Bank Ltd., Rep.by its Authorized Representative M.D. Maheshwaran Versus The Special Secretary, Department of Revenue & Disaster Management, Government of Puducherry, Puducherry & Others | High Court of Judicature at Madras |
05-02-2020 | Kotak Mahindra Bank Ltd. V/S Kuldeep Singh and Others. | Debts Recovery Tribunal Chandigarh |
30-01-2020 | Mahindra Holidays & Resorts India Limited Versus George Kutty Lukose & Another | Maharshtra State Consumer Disputes Redressal Commission Nagpur |
24-01-2020 | Anil Agarwal Versus Kotak Mahindra Bank Limited | High Court of for the State of Telangana |
24-01-2020 | Valliyara Trading & Services (Pvt.) Ltd. & Another Versus M/s. Kotak Mahindra Bank Ltd., Egmore, Chennai & Another | High Court of Kerala |
07-01-2020 | Kotak Mahindra Bank Limited Versus Parekh Aluminex Limited | NATIONAL COMPANY LAW TRIBUNAL MUMBAI BENCH |
06-01-2020 | Mahindra & Mahindra Financial Services Ltd. Versus Anoop Singh & Another | High Court of Punjab and Haryana |
06-01-2020 | The Branch Manager, M/s.Kotak Mahindra Prime Limited, Allagapuram, Salem Versus R. Rani & Others | High Court of Judicature at Madras |
26-12-2019 | Kotak Mahindra Bank Ltd. Versus Supreme Conchem Ltd. & Others | Debts Recovery Appellate Tribunal At Mumbai |
06-12-2019 | S. Ramesh Versus M/s. Kotak Mahindra Bank Ltd, Chennai | High Court of Judicature at Madras |
04-12-2019 | M/s. Mahindra & Mahindra Ltd. & Another Versus The Commissioner of Central Excise, Mumbai-V & Another | High Court of Judicature at Bombay |
03-12-2019 | Kotak Mahindra Bank Limited Versus P.V.N. Silks & Others | Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
25-11-2019 | Mahindra Holidays & Resorts India Limited Represented by its General Manager Accounts A. Sridhar Versus The State of Tamil Nadu Rep. by its Revenue Secretary, Chennai & Another | High Court of Judicature at Madras |
08-11-2019 | Mahindra Shanker (Bishwakarma) Versus State of Sikkim | High Court of Sikkim |
04-11-2019 | Mahindra Holidays & Resorts India Ltd., Rep., by its Vice President – Human Resources, Chennai & Another Versus Appellate Authority under Tamilnadu Shops and Establishments Act-1947, Special Deputy Commissioner of Labour, Teynampet, Chennai & Another | High Court of Judicature at Madras |
04-11-2019 | Mahindra Holidays & Resorts India Ltd., Rep., by its Vice President – Human Resources, Chennai & Another Versus Appellate Authority under Tamilnadu Shops and Establishments Act-1947, Special Deputy Commissioner of Labour, Teynampet, Chennai & Another | High Court of Judicature at Madras |
01-10-2019 | M. Suryanarayana Rao & Another Versus Kotak Mahindra Bank Ltd. & Others | High Court of for the State of Telangana |
23-09-2019 | Kotak Mahindra Bank Limited Versus Sanjiv Gupta & Others | Supreme Court of India |
19-09-2019 | M/s. Kotak Mahindra Bank Ltd., Egmore, Chennai, Represented by Chief Manager, Stephen Joseph, Kochi Versus Joseph Mohanan & Another | High Court of Kerala |
04-09-2019 | Siddharth Exports Versus Kotak Mahindra Bank Ltd. | High Court of Gujarat At Ahmedabad |
03-09-2019 | Financial Intelligence Unit - Ind Versus Kotak Mahindra Bank | High Court of Delhi |
27-08-2019 | Mahindra & Mahindra Limited Superannuation Scheme Versus Pandurang Govind Shelar & Others | National Consumer Disputes Redressal Commission NCDRC |
30-07-2019 | Kotak Mahindra Bank Ltd. (Formerly Known As Ing Vysya Bank Ltd.) & Another Versus Dr. Kishore Manganiramji Laturia & Others | National Consumer Disputes Redressal Commission NCDRC |
26-07-2019 | Bharat Chawla Versus Kotak Mahindra Life Insurance Co. Ltd. & Another | Delhi State Consumer Disputes Redressal Commission New Delhi |
01-07-2019 | Anuraag Kaul Versus Kotak Mahindra Bank Ltd. & Another | National Consumer Disputes Redressal Commission NCDRC |
21-05-2019 | Mahindra Holidays & Resorts India Limited, Chinnakanal Village, Idukki, Represented by Its Divisional Manager, S. Ramesh Versus The State of Kerala, Represented by The Chief Secretary, Government of Kerala, Secretariat, Thiruvananthapuram & Others | High Court of Kerala |
10-05-2019 | M/s. Kotak Mahindra Old Mutual Life Insurance Ltd. & Others Versus N. Sreenivasan & Another | Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
06-05-2019 | M/s. Mahindra & Mahindra Financial Services Ltd. Versus Moreshwar Mahadeo Tighare | National Consumer Disputes Redressal Commission NCDRC |
02-05-2019 | Mahindra Holidays & Resorts India Ltd. Versus S.P. Putchala & Another | National Consumer Disputes Redressal Commission NCDRC |
02-05-2019 | Col. (Retd) S.P. Putchala Versus Mahindra Holidays & Resorts India Ltd. & Another | National Consumer Disputes Redressal Commission NCDRC |
22-04-2019 | Mahindra World City Developers Ltd. Versus The Assistant Commissioner of Income Tax Company Circle-IV(1), Chennai | High Court of Judicature at Madras |
15-04-2019 | Mahindra & Mahindra Financial Services Ltd. Versus Mukesh Kumar & Another | National Consumer Disputes Redressal Commission NCDRC |
10-04-2019 | Tech Mahindra Ltd. Versus Tata Communications Transformation Services Ltd. | High Court of Judicature at Bombay |
10-04-2019 | Mahindra Electric Mobility Limited and Others V/S Competition Commission of India and Others. | High Court of Delhi |
08-04-2019 | M/s.Mahindra Holidays & Resorts India Ltd. & Another Versus Dr.Louie Fischer, M.O.S.C.Medical College Hospital, Kolencherry & Another | Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
03-04-2019 | Tarlok Singh Versus Kotak Mahindra Bank Ltd. & Others | High Court of Punjab and Haryana |
01-04-2019 | Mahindra & Mahindra Finance Service Ltd. Versus K.J. Francis & Another | Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
26-03-2019 | Harpreet Kaur Versus Kotak Mahindra Bank Ltd. & Others | Punjab State Consumer Disputes Redressal Commission Chandigarh |
20-03-2019 | Nuruddin Latif Naik Versus Mahindra & Mahindra Financial Services Ltd. & Another | High Court of Judicature at Bombay |
11-03-2019 | Mahindra & Mahindra Ltd.Tractor Division, Maharashtra Versus Nandlal & Others | National Consumer Disputes Redressal Commission NCDRC |
08-03-2019 | Rajesh Kondira Bhonsle & Another Versus Kotak Mahindra Bank Limited | High Court of Delhi |
Directors |
||
DIN | Name | Since |
02719429 | ANISH DILIP SHAH | 07-08-2020 |
00041197 | VIKRAM SINGH MEHTA | 30-05-2012 |
00043265 | SHIKHA SANJAYA SHARMA | 08-08-2019 |
00005290 | HAIGREVE KHAITAN | 08-08-2019 |
AFXPB0195D | MANOJ BHAT | 02-04-2021 |
00046823 | RAJESH GANESH JEJURIKAR | 01-04-2020 |
AACPS2427B | ANISH DILIP SHAH | 02-04-2021 |
AGPPS7690K | NARAYAN SHANKAR | 26-10-2006 |
01186248 | THOTHALA NARAYANASAMY MANOHARAN | 11-11-2016 |
05292671 | VISHAKHA NIRUBHAI DESAI | 30-05-2012 |
02449088 | VIJAY KUMAR SHARMA | 14-11-2018 |
00004695 | ANAND GOPAL MAHINDRA | 01-08-2010 |
00591503 | NISABA ADI GODREJ | 08-08-2020 |
07858587 | MUTHIAH MURUGAPPAN MUTHIAH | 08-08-2020 |
00018234 | CHANDER PRAKASH GURNANI | 01-04-2020 |
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