MAHARASHTRA STATE HUMAN RIGHTS COMMISSION RULES, 2000


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Section
 Section Title
  INTRODUCTION
  RULE 1: SHORT TITLE AND COMMENCEMENT
  RULE 2: DEFINITIONS
  RULE 3: HEADQUARTER
  RULE 4: SALARY
  RULE 5: LEAVE
  RULE 6: LEAVE TRAVEL CONCESSION
  RULE 7: AUTHORITY COMPETENT TO GRANT LEAVE
  RULE 8: TRAVELLING ALLOWANCES
  RULE 9: RIGHT TO SUBSCRIBE TO GENERAL PROVIDENT FUND
  RULE 10: OTHER CONDITIONS OF SERVICE
  RULE 11: RESIDUARY PROVISIONS
  RULE 12: RESIGNATION
  RULE 13: OFFICERS AND OTHER EMPLOYEES OF STATE COMMISSION
  RULE 14: ADMINISTRATION AND DISCIPLINARY CONTROL OVER OFFICERS AND EMPLOYEES
  RULE 15: PROCEEDINGS OF STATE COMMISSION
  RULE 16: POWER TO RELAX RULES



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