MAHARASHTRA MEDICAL COUNCIL ACT, 1965


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Section
 Section Title
  INTRODUCTION
  1 SHORT TITLE EXTENT, AND COMMENCEMENT View Judgements
  2 DEFINITIONS View Judgements
  3 CONSTITUTION AND INCORPORATION OF THE COUNCIL View Judgements
  4 TERM OF OFFICE View Judgements
  5 CASUAL VACANCIES View Judgements
  6 RESIGNATION View Judgements
  7 DISQUALIFICATION AND DISABILITY View Judgements
  8 MEETINGS OF COUNCIL View Judgements
  9 PROCEEDINGS OF MEETINGS AND VALIDITY OF ACTS View Judgements
  10 POWERS, DUTIES AND FUNCTIONS OF THE COUNCIL View Judgements
  11 EXECUTIVE COMMITTEE View Judgements
  12 FEES AND ALLOWANCES TO MEMBERS OF THE COUNCIL AND EXECUTIVE COMMITTEE View Judgements
  13 INCOME AND EXPENDITURE OF THE COUNCIL View Judgements
  14 APPOINTMENT OF A REGISTRAR View Judgements
  15 OTHER EMPLOYEES OF THE COUNCIL View Judgements
  16 PREPARATION OF REGISTER View Judgements
  17 SPECIAL PROCEDURE FOR REGISTRATION IN CERTAIN CASES View Judgements
  18 PERSONS WHO MAY NOT BE REGISTERED View Judgements
  19 FEE FOR AND CERTIFICATE OF PROVISIONAL REGISTRATION View Judgements
  20 MAINTENANCE OF REGISTER View Judgements
  21 PUBLICATION OF LIST OF REGISTERED PRACTITIONERS View Judgements
  22 REMOVAL OF NAMES FROM THE REGISTER View Judgements
  23 RENEWAL OF REGISTRATION View Judgements
  24 APPEALS View Judgements
  25 RIGHTS OF REGISTERED PRACTITIONERS View Judgements
  26 GENERAL PROVISIONS APPLICABLE TO MEDICAL PRACTITIONERS View Judgements
  27 COUNCIL AUTHORISED TO CALL FOR INFORMATION AND ATTEND EXAMINATIONS View Judgements
  28 AMENDMENT OF SCHEDULE View Judgements
  29 PENALTY FOR FALSELY CLAIMING TO BE REGISTERED View Judgements
  30 RULES View Judgements
  31 CONTROL OF STATE GOVERNMENT View Judgements
  32 REPEAL AND SAVING View Judgements
  33 DISSOLUTION OF COUNCILS CONSTITUTED UNDER THE REPEALED ACTS AND CONSTITUTION OF NEW COUNCIL View Judgements
  34 PROVISION REGARDING REGISTRARS View Judgements
  35 VESTING OF RIGHTS, DUTIES, ETC SAVE AS OTHERWISE PROVIDED BY OR UNDER THIS View Judgements
  36 POWER TO REMOVE DIFFICULTIES View Judgements
  SCHEDULE I



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