Some PAST Judgements / Case Laws similar to MAHARASHTRA CORPORATION LIMITED
Last Checked Past / Closed Litigation On 14-01-2021 22:14
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22-12-2020 |
Murli & Another Versus The State of Maharashtra & Another |
In the High Court of Bombay at Nagpur |
22-12-2020 |
Rakesh Dattatray Rindhe Versus The State of Maharashtra |
High Court of Judicature at Bombay |
22-12-2020 |
Dyna Estate Pvt. Ltd. & Another Versus State of Maharashtra, Government of Maharashtra, Mantralaya, Mumbai & Others |
High Court of Judicature at Bombay |
22-12-2020 |
Jai Sevalal Sevabhavi Sanstha, Takarwan, Through its President, Ambadas & Others Versus The State of Maharashtra, Through its Principal Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
21-12-2020 |
XYZ Versus The State of Maharashtra Through Police Inspector & Another |
High Court of Judicature at Bombay |
21-12-2020 |
State of Maharashtra Versus Gopal |
In the High Court of Bombay at Nagpur |
18-12-2020 |
Ramchandra Versus The State of Maharashtra |
In the High Court of Bombay at Aurangabad |
18-12-2020 |
Satish Ganpatrao Suryavanshi Versus State of Maharashtra |
High Court of Judicature at Bombay |
18-12-2020 |
The State of Maharashtra Versus Suabai Narhari Babar & Others |
High Court of Judicature at Bombay |
18-12-2020 |
Mayuri Versus The State of Maharashtra, Department of Tribal Development, Mantralaya, Mumbai – 32 Through its Secretary & Others |
In the High Court of Bombay at Aurangabad |
17-12-2020 |
Welcome Augusten Mascaren Versus The State of Maharashtra |
High Court of Judicature at Bombay |
17-12-2020 |
M/s. Tata Teleservices (Maharashtra) Limited Versus Deputy Commissioner of Income Tax (TDS)-2(3) & Another |
High Court of Judicature at Bombay |
17-12-2020 |
Dagadu Versus The State of Maharashtra |
In the High Court of Bombay at Aurangabad |
17-12-2020 |
State Bank of India Versus The State of Maharashtra, through Finance Department, Mantralay, Mumbai & Others |
High Court of Judicature at Bombay |
17-12-2020 |
Dinesh @ Nitin Ukandrao Khandate Versus State of Maharashtra |
In the High Court of Bombay at Nagpur |
16-12-2020 |
Sandeep Pandurang Patil & Others Versus The State of Maharashtra, Through Principal Secretary, Urban Development Department, Mantralaya & Others |
High Court of Judicature at Bombay |
16-12-2020 |
Bhalchandra Versus The State of Maharashtra & Others |
In the High Court of Bombay at Aurangabad |
16-12-2020 |
Dilip Mohan Desai Versus The State of Maharashtra Through the Principal Secretary of School Education |
High Court of Judicature at Bombay |
16-12-2020 |
City & Industrial Development Corporation of Maharashtra Ltd. by and through its General Manager (Environment & Forest) Versus Government of India by and through the Ministry Environment & Others |
High Court of Judicature at Bombay |
15-12-2020 |
Rajesh Jagan Karote & Others Versus State of Maharashtra at the instance of Wadala T.T. Police Station & Another |
High Court of Judicature at Bombay |
14-12-2020 |
Shafiqullaha Kha Ashfaqullha Kha Versus State of Maharashtra & Another |
In the High Court of Bombay at Nagpur |
11-12-2020 |
Elizabeth Benjamin Joseph & Another Versus The State of Maharashtra & Another |
High Court of Judicature at Bombay |
11-12-2020 |
Ganesh Jairam Jagdale Versus State of Maharashtra through its Additional Chief Secretary Revenue & forest Department Mantralaya & Others |
In the High Court of Bombay at Nagpur |
11-12-2020 |
Sayeeshdarshan & Others Versus The State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
09-12-2020 |
Ashish Yadav Bharambe & Others Versus The State of Maharashtra, Through its Secretary, Education Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
09-12-2020 |
Bhima @ Bhimrao Baburao Deshmukh Versus State of Maharashtra |
In the High Court of Bombay at Aurangabad |
09-12-2020 |
Dr. Sangeet Daf & Another Versus State of Maharashtra |
In the High Court of Bombay at Nagpur |
09-12-2020 |
Pravin Homendra Waghmare & Others Versus State of Maharashtra |
In the High Court of Bombay at Nagpur |
08-12-2020 |
Ram Versus The State of Maharashtra & Others |
In the High Court of Bombay at Aurangabad |
08-12-2020 |
The State of Maharashtra Through Police Station Manatha, Tq. Hadgaon, Dist. Nanded Versus Gajanan & Others |
In the High Court of Bombay at Aurangabad |
08-12-2020 |
Shobha Gurunath Mali & Others Versus State of Maharashtra |
High Court of Judicature at Bombay |
08-12-2020 |
Tanaji Maruti Kolekar Versus The State of Maharashtra |
High Court of Judicature at Bombay |
08-12-2020 |
Faiyaz @ Baba Arif Zariwala & Another Versus State of Maharashtra (Through Gamdevi Police Station) & Another |
High Court of Judicature at Bombay |
07-12-2020 |
Mayur Kailashchandra Khandelwal & Others Versus The State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
07-12-2020 |
Hitesh Hemant Malhotra Versus State of Maharashtra |
High Court of Judicature at Bombay |
07-12-2020 |
Sk. Mohin Sk. Munshi Versus The State of Maharashtra |
In the High Court of Bombay at Nagpur |
04-12-2020 |
Paraji & Others Versus The State of Maharashtra & Others |
In the High Court of Bombay at Aurangabad |
04-12-2020 |
Sanjay Dhondu Manchekar Versus The State of Maharashtra |
High Court of Judicature at Bombay |
04-12-2020 |
Palan Chandra Naskar Versus Bank of Maharashtra & Others |
High Court of Judicature at Calcutta |
03-12-2020 |
Issak Nabab Shah Versus The State of Maharashtra |
Supreme Court of India |
03-12-2020 |
Mahadeorao Uttamrao Rajurkar & Another Versus The State of Maharashtra, Through PSO of PS Rajapeth, Amravati, Dist. Amravati & Others |
In the High Court of Bombay at Nagpur |
03-12-2020 |
Santosh Versus The State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
03-12-2020 |
Sayeed Dabestani @ Sayeed Irani @ Akbar Irani & Another Versus The State of Maharashtra & Another |
High Court of Judicature at Bombay |
02-12-2020 |
Gopal & Others Versus The State of Maharashtra |
In the High Court of Bombay at Aurangabad |
02-12-2020 |
Shrimant @ Wantya & Another Versus The State of Maharashtra |
In the High Court of Bombay at Aurangabad |
02-12-2020 |
Gorakshanarth Aadiwasi Sevabhavi Sanstha Hatta (Naik) Gopal Gaushala Hatta Naik Versus The State of Maharashtra Through Police Station, Hatta. Tq. Basmath, Dist. Hingoli & Another |
In the High Court of Bombay at Aurangabad |
02-12-2020 |
The State of Maharashtra Versus Vishnu Tulshiram Karwate & Others |
In the High Court of Bombay at Nagpur |
01-12-2020 |
Arun & Another Versus The State of Maharashtra, Through Secretary Home Department, Mantralaya Mumbai-32 & Others |
In the High Court of Bombay at Aurangabad |
30-11-2020 |
M/s. Maharashtra Apex Corporation Ltd. Versus Vakasseril Molly |
High Court of Kerala |
27-11-2020 |
Rajendra Versus The State of Maharashtra Through the Collector, Wardha & Another |
In the High Court of Bombay at Nagpur |
27-11-2020 |
Mohammad Moin Faridullah Qureshi Versus The State of Maharashtra |
Supreme Court of India |
26-11-2020 |
Sunny & Others Versus The State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
26-11-2020 |
Dilip Namdeo Gade Versus The State of Maharashtra |
In the High Court of Bombay at Aurangabad |
25-11-2020 |
The State of Maharashtra Versus Sharad Ramdas Shelar & Others |
High Court of Judicature at Bombay |
24-11-2020 |
M/s. Daryapur Shetkari Sahakari Ginning and Pressing Factory, a Society registered under Maharashtra Co-Operative Society, Through its Authorized signatory/Director Mahendra Versus The Assistant Commissioner of Income Tax, Amravati Circle, Ambapeth, Amravati |
In the High Court of Bombay at Nagpur |
24-11-2020 |
Dattatraya Jagannathrao Zombade Versus The State of Maharashtra |
In the High Court of Bombay at Aurangabad |
23-11-2020 |
Ravindra Versus The State of Maharashtra Through its Secretary, Home Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
23-11-2020 |
Vijaykumar & Others Versus The State of Maharashtra Through its Investigation Officer & Another |
In the High Court of Bombay at Aurangabad |
23-11-2020 |
The State of Maharashtra Versus Nandu Pandu Kamble & Others |
High Court of Judicature at Bombay |
18-11-2020 |
Catherine De Souza & Another Versus Bank Of Maharashtra, Govt. of India Undertaking, Having Branch Offic At, Gomant Vidya Niketan Building, Margan Goa & Another |
National Consumer Disputes Redressal Commission NCDRC |
12-11-2020 |
Federation of all Maharashtra Petrol Dealers Association & Others Versus The Union of India & Others |
High Court of Judicature at Bombay |
11-11-2020 |
Arnab Manoranjan Goswami Versus The State of Maharashtra & Others |
Supreme Court of India |
09-11-2020 |
The State of Maharashtra Through the Deputy Collector & Competent Authority (NSEL) Versus Anil Kohil, Resolution Professional for Dunar Foods Ltd. |
High Court of Judicature at Bombay |
06-11-2020 |
Aaditya @ Sadanand Dilip Parab Versus The State of Maharashtra |
High Court of Judicature at Bombay |
06-11-2020 |
Arnab Ranjan Goswami Versus The Maharashtra State Legislative Assembly & Others |
Supreme Court of India |
05-11-2020 |
Vinod Jaysing Kashid Versus The State of Maharashtra |
High Court of Judicature at Bombay |
05-11-2020 |
Arshad Faizan Shah Versus The State of Maharashtra, Through its Secretary, Social Welfare Department Mantralaya & Another |
In the High Court of Bombay at Nagpur |
05-11-2020 |
Dhanaji Rambhau Satpute Versus The State of Maharashtra |
High Court of Judicature at Bombay |
04-11-2020 |
Aditya Sham Chaturvedi Versus State of Maharashtra |
High Court of Judicature at Bombay |
03-11-2020 |
Subhash Ramgopal Bharuka & Another Versus The State of Maharashtra & Others |
In the High Court of Bombay at Aurangabad |
03-11-2020 |
Sahil @ Samer Khurshid Sayeed & Others Versus State of Maharashtra & Another |
In the High Court of Bombay at Nagpur |
03-11-2020 |
Shrinivas @ Shenu Shirsappa Ayyappa Swami & Another Versus State of Maharashtra |
High Court of Judicature at Bombay |
03-11-2020 |
Suganchand & Others Versus The State of Maharashtra, Through Police Station, Amalner, Taluka Amalner, Dist. Jalgaon & Another |
In the High Court of Bombay at Aurangabad |
03-11-2020 |
State of Maharashtra & Another Versus Mukund Trimbak Sonawane & Others |
High Court of Judicature at Bombay |
02-11-2020 |
Vishal & Others Versus The State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
02-11-2020 |
Rahim & Others Versus State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
29-10-2020 |
Balaji Baliram Mupade & Another Versus The State of Maharashtra & Others |
Supreme Court of India |
28-10-2020 |
Vaman Nagesh Upaskar & Another Versus India Infoline Ltd., Maharashtra & Others |
National Consumer Disputes Redressal Commission NCDRC |
27-10-2020 |
Union of India, through Chief Administrative Officer (construction) Central Railway, Mumbai CSMT Versus Maharashtra Steel Fabricators & Erectors |
High Court of Judicature at Bombay |
27-10-2020 |
Maharashtra State Power Generation Company Limited, through its Asst. General Manager (HR), Chandrapur Thermal Power Station, Chandrapur Versus Prabhakar |
In the High Court of Bombay at Nagpur |
27-10-2020 |
Samadhan & Others Versus The State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
23-10-2020 |
Hospitals' Association, Nagpur, through the President, Dr. Ashok Arbat & Another Versus Government of Maharashtra, through the Principal Secretary, Public Health Department & Another |
In the High Court of Bombay at Nagpur |
23-10-2020 |
The State of Maharashtra (Through-Vitthal Anna Jadhav Dy.S.P., Anti-Corruption Bureau, Sindhudurg) Versus Shridhar Madhavrao Murti |
High Court of Judicature at Bombay |
23-10-2020 |
The State of Maharashtra Versus Avinash Sadashiv Khristi & Another |
High Court of Judicature at Bombay |
23-10-2020 |
M/s. Mascot Construction Co. Versus Maharashtra Industrial Development Corporation, Through The Chief Engineer, MIDC & Another |
In the High Court of Bombay at Aurangabad |
23-10-2020 |
State of Maharashtra through Police Station Officer Versus Namdeo Haribhau Dayare & Others |
In the High Court of Bombay at Nagpur |
22-10-2020 |
Ramdas & Others Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
20-10-2020 |
Chandradev @ Chandu & Another Versus State of Maharashtra through Chief Secretary of Home Department, Mantralaya, Mumbai & Another |
In the High Court of Bombay at Nagpur |
20-10-2020 |
Mangal Kiran Waghmode & Others Versus The State of Maharashtra & Others |
High Court of Judicature at Bombay |
19-10-2020 |
Sheikh Wajid Sheikh Sarvar Versus State of Maharashtra |
In the High Court of Bombay at Nagpur |
19-10-2020 |
Sudam Ramnath Shelke Versus The State of Maharashtra |
High Court of Judicature at Bombay |
16-10-2020 |
Dr. Shriram Versus State of Maharashtra, Through Police Station Officer & Another |
In the High Court of Bombay at Nagpur |
16-10-2020 |
The State of Maharashtra Versus Satish V. Pabalkar |
High Court of Judicature at Bombay |
15-10-2020 |
Anil Versus State of Maharashtra |
In the High Court of Bombay at Aurangabad |
14-10-2020 |
Mahadev Rama Kaikadi Versus The State of Maharashtra & Others |
High Court of Judicature at Bombay |
14-10-2020 |
Sunil Versus The State of Maharashtra, Through its Secretary, Department of Rural Development, Mantralaya, Mumbai-32 & Others |
In the High Court of Bombay at Nagpur |
14-10-2020 |
Vikram Vilas Mane Versus The State of Maharashtra Through the Secretary, School Education Department, Mantralaya & Others |
High Court of Judicature at Bombay |
14-10-2020 |
Shantabai Laxman Doiphode Versus The State of Maharashtra, Through Principal Secretary, Industries & Labour Department & Others |
In the High Court of Bombay at Nagpur |
13-10-2020 |
Saddam Shah Khalil Shah Fakir Versus The State of Maharashtra Through its Principal Secretary, Home Department, Mantralaya, Mumbai & Others |
In the High Court of Bombay at Aurangabad |
13-10-2020 |
The State of Maharashtra through its Collector & Others Versus Hitesh Deoraj Gosar & Others |
In the High Court of Bombay at Nagpur |