DIN: 00121727

MAHALINGAM SETURAMAN

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CIN Company Name Status
U35999TN1961PLC004678 LUCAS TVS LIMITED Active
U24117TN1952PLC005704 DELPHI-TVS TECHNOLOGIES LIMITED Active
L72200TG1975PLC001970 CMC LIMITED Amalgamated
U22120MH2011NPL218720 CSI PUBLICATIONS Active
L27102MH1994PLC152925 JSW STEEL LIMITED Active
U22300TN2017PTC115593 THG PUBLISHING PRIVATE LIMITED Active
U63011TN2004PLC054655 TVS SUPPLY CHAIN SOLUTIONS LIMITED Active
U91120TN2005NPL057561 NANI PALKHIVALA ARBITRATION CENTRE Active
U80900MH2020FTC350741 LESSONLEAP ACADEMY INDIA PRIVATE LIMITED Active
L65191TN1954PLC002429 SUNDARAM FINANCE LIMITED Active
L35999TN1962PLC004943 SUNDRAM FASTENERS LIMITED Active
U72200KL2000NPL014187 INDIAN INSTITUTE OF INFORMATION TECHNOLOGY AND MANAGEMENT KERALA (SEC 25COMPANY) Active
U22110TN1940PLC001091 KASTURI & SONS LIMITED Active
U73100TN2006NPL059651 IIT MADRAS RESEARCH PARK Active


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