MAGNUM MANSIONS PRIVATE LIMITEDActivity: Construction in Telangana.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U45200TG2009PTC063994 |
ROC RoC-Hyderabad |
Incorporation Date 15-06-2009 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 063994 |
Registration Date 15-06-2009 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address ngroupcs@gmail.com |
Registered Address FLAT NO.201, BLOCK B1 TRENDSET RYTHAM , KONDAPUR KONDAPUR VILLAGE Rangareddi TG 500084 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MAGNUM MANSIONS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 11-03-2023 14:36
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MAGNUM MANSIONS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
07971943 | VARDHINEEDI SESHA RAO | 28-11-2017 |
07971925 | VENKATESWARA RAO BADE | 28-11-2017 |
India's most comprehensive litigation gathering and reporting.