MADRAS GENERAL SALEXTAX (REVIVAL AND SPECIAL PROVISIONS) ACT, 1971


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Section
 Section Title
  INTRODUCTION
  Preamble.
  1 Short title, extent and commencement. View Judgements
  2 Interpretation. View Judgements
  3 Revival of Madras Act IX of 1939 and rules made there under for certain purposes. View Judgements
  4 Special provisions in respect of tax on sales of tea and rubber. View Judgements
  5 Adjustment of tax already collected. View Judgements
  6 Saving. View Judgements



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