MAARS SOFTWARE INTERNATIONAL LIMITEDActivity: Business Services in Tamil Nadu.Active |
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CIN L72300TN1995PLC032675 |
ROC RoC-Chennai |
Incorporation Date 23-08-1995 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 032675 |
Registration Date 23-08-1995 |
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Listing Info |
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Bombay Stock Exchange (BSE) listing as MAARSOFTW with code 531528 . |
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ISIN Number: INE390A01017
, Status: DELISTED
, Instrument: EQUITY
, Face Value: Rs. 10
Industry:- IT Software Products. |
Compliance |
Active Compliance --- |
Last AGM Date 26-09-2017 |
Last Balance Sheet Date 31-03-2017 |
Financials |
Authorized Capital Rs. 17500,00,000 |
Paid Up Capital Rs. 15252,02,000 |
Contact Information |
E-Mail Address maarssoftware@gmail.com |
Registered Address 106/2,Habibullah Road, T. Nagar, Chennai 600 017 Chennai Chennai TN 600017 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MAARS SOFTWARE INTERNATIONAL LIMITEDLast Checked Past / Closed Litigation On 17-05-2022 08:11
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22-04-2019 | Maars Software International Ltd. & Another Versus Union of India & Others | Supreme Court of India |
16-08-2011 | Maars Software International Ltd. Versus Axis Bank Ltd. | Debt Recovery Appellate Tribunal At Chennai |
18-09-2006 | M.M. Gupta Versus Maars Software International Ltd. & Others | High Court of Judicature at Madras |
Directors |
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DIN | Name | Since |
00291706 | RAMESH SHANKAR JOSHI | 14-02-2014 |
00518190 | SHIVRAM MOTILAL MEENA | 25-01-2016 |
07560956 | TEJENDRASINGH DULESINGH RAOL | 07-07-2016 |
08168142 | HIRAMANI BABULAL SHARMA | 23-10-2018 |
08093616 | MOHAMMED HASHIM ANSARI | 23-10-2018 |
ALOPD7642N | SANHITA DEY NARAYAN | 01-10-2010 |
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