Some PAST Judgements / Case Laws similar to M SURESH COMPANY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 13-01-2021 01:24
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18-12-2020 |
Suresh Shah Versus Hipad Technology India Private Limited |
Supreme Court of India |
17-12-2020 |
Kurichi Thangabalu Karthick & Another Versus M/s. Raj Television Network Limited, Represented by its Admin Manager Suresh |
High Court of Judicature at Madras |
09-12-2020 |
Dr. Suresh Chandra Gupta Versus NCT of Delhi |
High Court of Delhi |
04-12-2020 |
Pranoti Sudesh Dalvi & Others Versus Suresh Raghuvir Priolkar & Others |
In the High Court of Bombay at Goa |
24-11-2020 |
V. Suresh Versus Kerala Small Industries Development Corporation, Represented by its Managing Director, Thiruvananthapuram & Others |
High Court of Kerala |
23-11-2020 |
Suresh Kumar Versus The Union of India Represented by the Secretary Ministry of Home Affairs New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
20-11-2020 |
The New India Assurance Co. Ltd., Vellore District Versus P. Suresh & Another |
High Court of Judicature at Madras |
11-11-2020 |
Suresh Kumar @ Bhavani Maharaj Dahyabhai Trivedi Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
04-11-2020 |
Ashique Exports (P) Ltd., Represented by its Managing Director, P.C. Thahir Versus K.K. Suresh Trading as M/s. Shastha Industries, Kerala & Others |
High Court of Judicature at Madras |
28-10-2020 |
Kurichi Thangabalu Karthick & Another M/s. Raj Television Network Ltd Rep by its Admin Manager Mr. Suresh, Chennai |
High Court of Judicature at Madras |
28-10-2020 |
Lesly Philip Abraham, Kozhikode Versus M/s. Prithvi Housing, represented by its Managing Partner Suresh Ayyappan & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
28-10-2020 |
M/s. Sree Maruthi Traders, Represented by its Proprietor, S. Suresh, Kanniyakumari District Versus The State Tax Officer, (Inspection Cell) Virudhunagar, Tirunelveli Division |
Before the Madurai Bench of Madras High Court |
27-10-2020 |
Suresh Vinayak Morajkar @ Suresh Vinayak Azgaonkar & Another Versus Union of India, represented by CBI/ACB/GOA through PP. |
In the High Court of Bombay at Goa |
26-10-2020 |
Suresh Chandra Versus Joga Singh Bisht & Others |
Supreme Court of India |
23-10-2020 |
K.M. Suresh Babu Versus Chalil Kunhikrishna Kurup |
High Court of Kerala |
15-10-2020 |
M/s. Swift Tech Engineers (India) Private Limited, Rep. by its Director P.M. Suresh Babu, Chennai Versus M/s. Bindhu Techflow Solutions Private Limited, Chennai & Another |
High Court of Judicature at Madras |
01-10-2020 |
The Divisional Manager, United India Insurance Co. Ltd., Vellore Versus M. Suresh & Another |
High Court of Judicature at Madras |
21-09-2020 |
Suresh Kumar Versus Union of India & Others |
High Court of Himachal Pradesh |
16-09-2020 |
M/s. Kostal India Private Ltd., rep. by its Power of Attorney holder Suresh Sthanu Versus The Dispute Resolution Panel-2 & Others |
High Court of Judicature at Madras |
15-09-2020 |
Ponmani Suresh Versus The Deputy Commissioner of Income Tax, Chennai |
High Court of Judicature at Madras |
28-08-2020 |
Suresh Banechand Runwal & Others Versus Datta Kundlik Varghude & Another |
National Consumer Disputes Redressal Commission NCDRC |
21-08-2020 |
Suresh Kumar Banjare Versus State of Chhattisgarh, Through its Secretary, Department of Education, District Raipur (Chhattisgarh) & Others |
High Court of Chhattisgarh |
14-08-2020 |
P.P. Suresh Kumar, Managing Director, Kerala Communications Cable Ltd., Kochi & Another Versus The Deputy Director, Directorate General of GST Intelligence (DGGI), Thiruvananthapuram & Others |
High Court of Kerala |
14-08-2020 |
R. Suresh Kumar Versus The Government of Tamil Nadu, Secretary to Home Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
14-08-2020 |
Geethamma & Another Versus K.R. Suresh Kumar & Another |
High Court of Karnataka |
13-08-2020 |
Pokala Suresh Kumar Versus Government of Telangana, Revenue Department, rep. by its Prl.Secretary, Telangana Secretariat, Hyderabad & Others |
High Court of for the State of Telangana |
11-08-2020 |
Thripurala Suresh Versus The State of Telangana, rep., by its Principal Secretary to Government, Home Department & Others |
High Court of for the State of Telangana |
07-08-2020 |
Suresh & Another Versus State Rep.by the Inspector of Police, K.Paramathi Police Station, Karur |
Before the Madurai Bench of Madras High Court |
06-08-2020 |
S. Suresh Kumar Versus The Chief Engineer (Personnel)Tamil Nadu Generation and Distribution Corporation Ltd.,TANGEDCO, Chennai & Others |
Before the Madurai Bench of Madras High Court |
06-08-2020 |
Adith Suresh (minor), ‘Anugraha', Thavakkara West, Kannur Versus The Managing Director, ICICI Prudential Life Insurance Company ltd., Mumbai & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
05-08-2020 |
Suresh & Others Versus State of Karnataka, Represented by State Public Prosecutor, Bangalore |
High Court of Karnataka |
29-07-2020 |
Yogesh Suresh Chaudhari Versus M/S. Auto Wheels, Kubota Tractor Sales Services & Spares, Maharashtra & Another |
National Consumer Disputes Redressal Commission NCDRC |
28-07-2020 |
Dr. Uma Suresh Versus The Authorised Officer, The National Co-Operative Bank Ltd., Bangalore & Others |
High Court of Karnataka |
24-07-2020 |
K. Suresh Kumar Versus Union of India |
High Court of for the State of Telangana |
10-07-2020 |
Suresh Kumar & Others Versus Tarun Kapoor & Others |
High Court of Delhi |
09-07-2020 |
The Managing Director, Tamil Nadu State Transport Corporation Limited, Vellore Versus M. Suresh |
High Court of Judicature at Madras |
29-06-2020 |
Munna Gupta @ Suresh Kumar Sah @ Suresh Kumar Versus State of Bihar through the Commissioner, Excise Department, Government of Bihar & Others |
High Court of Judicature at Patna |
25-06-2020 |
Suresh Versus State of Kerala Rep. by Public Prosecutor, High Court of Kerala |
High Court of Kerala |
08-06-2020 |
Shriram Versus Suresh Kumar (Dead) & Another |
High Court of Chhattisgarh |
05-06-2020 |
Suresh Nair Versus Union of India, Represented by the Ministry of External Affairs, E-Block, Central Secretariat, New Delhi, Represented by its Secretary & Others |
High Court of Kerala |
19-05-2020 |
V. Suresh Serve Versus State of Kerala, Represented by The Public Prosecutor, High Court of Kerala, Ernakulam |
High Court of Kerala |
01-05-2020 |
Bank of Baroda Erstwhile Dena Bank Versus Suresh Chand Seth & Others |
High Court of Delhi |
29-04-2020 |
Suresh Chandra Mishra Versus State of Odisha & Another |
High Court of Orissa |
28-04-2020 |
K.S. Suresh Versus The State of Karnataka by Tirumalashettihalli Police Station, Bangaluru |
High Court of Karnataka |
27-04-2020 |
Dr. Suresh & Others Versus University Grants Commission, Bahadurshah Zafar Marg, New Delhi & Others |
In the High Court of Bombay at Nagpur |
24-04-2020 |
Baddela Suresh & Others State of Andhra Pradesh rep. by Special Chief Secretary, Revenue Excise-II Department, Guntur & Another |
High Court of Andhra Pradesh |
15-04-2020 |
Suresh Gordhanbhai Gorasiya Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
20-03-2020 |
Suresh Chandra Das Versus The State of Tripura to be represented by the Chief Secretary to the Government of Tripura, Civil Secretariat, New Secretariat Complex, West Tripura & Another |
High Court of Tripura |
19-03-2020 |
Leelabai Versus Saroja Suresh Salunke |
High Court of Karnataka Circuit Bench At Dharwad |
17-03-2020 |
V. Suresh Kumar Versus A. Ramasamy & Another |
High Court of Judicature at Madras |
17-03-2020 |
P. Suresh Versus State Rep.by Assistant Commissioner of Police, Pattabiram Range, (T-11, Thirunindravur Incharge) |
High Court of Judicature at Madras |
16-03-2020 |
V.T. Suresh Kumar Versus Managing Director, KSRTC, Thiruvananthapuram & Others |
High Court of Kerala |
13-03-2020 |
Suresh Versus State by Deputy Superintendent of Police, on the file of Veppur Police |
High Court of Judicature at Madras |
13-03-2020 |
Suresh Kumar Kamboj & Others Versus State of Haryana & Another |
High Court of Punjab and Haryana |
12-03-2020 |
Suresh Versus State by Deputy Superintendent of Police, Tittagudi Sub Division |
High Court of Judicature at Madras |
11-03-2020 |
Suresh Bhalchandra Nagarkar & Another Versus Baby Jaywant Shinde |
High Court of Judicature at Bombay |
06-03-2020 |
Rupesh Suresh Palande & Others Versus Smitika Rupesh Palande & Others |
High Court of Judicature at Bombay |
05-03-2020 |
K.M. Suresh Babu Versus M/s. Sundaram Finance Limited, Chennai & Others |
High Court of Judicature at Madras |
04-03-2020 |
The Divisional Manager, The Oriental Insurance Co. Ltd., Tiruvannamalai Versus Suresh Kumar & Others |
High Court of Judicature at Madras |
02-03-2020 |
Aviation Travels Pvt. Ltd. Versus Bhavesha Suresh Goradia & Others |
Supreme Court of India |
28-02-2020 |
The State of Maharashtra Versus Suresh Navnath Londhe & Others |
High Court of Judicature at Bombay |
26-02-2020 |
Suresh Kumar Chauhan Versus Dr. Puneesh Rohtagi |
High Court of Delhi |
25-02-2020 |
M/s. Zee Telefilms Ltd. (Now Known as Zee Entertainment Enterprises Ltd.) Versus Suresh Productions & Others |
Supreme Court of India |
24-02-2020 |
S. Suresh Versus The Management Exide Industries Ltd., Madurai & Others |
Before the Madurai Bench of Madras High Court |
19-02-2020 |
Suresh Chand & Another Versus Suresh Chander (D) Thr LRs. & Others |
Supreme Court of India |
10-02-2020 |
The State of Maharashtra Versus Ashok Suresh Laxman Babar Sainagar Zopadpatti & Others |
High Court of Judicature at Bombay |
07-02-2020 |
D. Suresh Versus The District Collector, Puducherry & Others |
High Court of Judicature at Madras |
06-02-2020 |
Md Mufty Ashadullah Versus Suresh Kr Dhanuka & Others |
High Court of Gauhati |
05-02-2020 |
Suresh Kumar Choubey (Suresha Choubey now) & Others Versus State of Chhattisgarh & Others |
High Court of Chhattisgarh |
04-02-2020 |
Suresh Tanted & Others Versus State of MP. |
High Court of Madhya Pradesh Bench at Indore |
31-01-2020 |
N.T. Thomas (Wrongly shown as M.T. Thomas in the Judgment in R.C.A) Versus Suresh Pai |
High Court of Kerala |
31-01-2020 |
H. Suresh Versus State of Karnataka by P.S.I. Mahila Police Station, Shimoga |
High Court of Karnataka |
30-01-2020 |
Om Prakash Versus Suresh Kumar |
Supreme Court of India |
28-01-2020 |
C. Suresh Versus M/s. Sree Balaji Blue Metals, Madhur Village, Thirumukoodal Post, Uthiramerur Taluk, Kanchipuram District & Another |
High Court of Judicature at Madras |
27-01-2020 |
State of Maharashtra Versus Suresh Sakharam Sawant & Another |
High Court of Judicature at Bombay |
24-01-2020 |
H. Ashok Versus H. Suresh & Others |
High Court of Judicature at Madras |
22-01-2020 |
Suresh Babu Versus The District Registrar,(Administration) Registration Department Integrated Complex, Arakonam & Others |
High Court of Judicature at Madras |
17-01-2020 |
Balakrishnan & Another Versus Suresh Kumar & Others |
High Court of Kerala |
09-01-2020 |
S. Suresh Versus S. Mohanavel |
High Court of Judicature at Madras |
08-01-2020 |
B.S. Sundar Versus B.S. Suresh & Others |
High Court of Karnataka |
02-01-2020 |
P. Suresh Versus The Superintendent of Police, Kanyakumari District at Nagercoil & Another |
Before the Madurai Bench of Madras High Court |
20-12-2019 |
A. Swarooparani Versus P. Suresh & Another |
High Court of for the State of Telangana |
19-12-2019 |
Rajasthan Housing Board & Another Versus Suresh Kumar Kajla |
National Consumer Disputes Redressal Commission NCDRC |
19-12-2019 |
B. Suresh Versus The Licensing Authority, Regional Transport Office, Ariyalur |
High Court of Judicature at Madras |
12-12-2019 |
M. Siddiq (D) Thr. Lr. Versus Mahant Suresh Das & Others |
Supreme Court of India |
12-12-2019 |
Suresh Kumar Palle Versus The Managing Director, Mumbai & Others |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
05-12-2019 |
Laxmi Devi Versus Suresh Mendiratta |
High Court of Delhi |
05-12-2019 |
Devendra Suresh Gupta Ramdas Niwas Versus Securities and Exchange Board of India SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
02-12-2019 |
Ravita & Others Versus Suresh |
High Court of Delhi |
15-11-2019 |
Suresh Versus Gunasekar |
High Court of Judicature at Madras |
15-11-2019 |
Suresh Versus State, represent through the The Inspector of Police, Tirunelveli District & Another |
Before the Madurai Bench of Madras High Court |
09-11-2019 |
M. Siddiq (D) thr. L.Rs V/S Mahant Suresh Das and Others.* |
Supreme Court of India |
09-11-2019 |
M. Siddiq (D) Thr Lrs. Versus Mahant Suresh Das & Others |
Supreme Court of India |
08-11-2019 |
Suresh Kumar Jain & Others Versus Madanlal Jain & Others |
High Court of Judicature at Calcutta |
08-11-2019 |
Chandrashekharayya Puttayya Hiremath Versus Suresh Siddangouda Hosagoudar |
Supreme Court of India |
08-11-2019 |
Yerramreddy Venkata Suresh Reddy Versus State of Andhra Pradesh rep by its Principal Secretary School Education Seceretariat Buildings Velagapudi at Amaravathi Guntur District |
High Court of Andhra Pradesh |
06-11-2019 |
M/s. PSS Sports & Recreation Club, Rep. by its President, P. Suresh Kumar Versus The Superintendent of Police, District Police Office, Neethimedu, Salem & Others |
High Court of Judicature at Madras |
01-11-2019 |
Suresh & Others V/S State Rep. by the Inspector of Police, All Women Police Station, Perambalur & Others |
High Court of Judicature at Madras |
25-10-2019 |
Kishin T. Panjabi Versus Suresh Kothari |
High Court of Karnataka |
24-10-2019 |
The State of Kerala Represented by Secretary to Government, Department of Revenue, Secretariat, Thiruvananthauram & Others Versus Dr. K.G. Suresh, Pathanamthitta |
High Court of Kerala |