Some PAST Judgements / Case Laws similar to M SQUARE CORPORATION PRIVATE LIMITED
Last Checked Past / Closed Litigation On 18-01-2021 20:06
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01-10-2020 |
M/s. Harihar Buildspace Pvt. Ltd. G-III, Amar Palace, Panchsheel Square, Dhantoli, Nagpur Versus Union of India Through its Chief Secretary, Ministry of Power, Shramshakti Bhavan, New Delhi & Others |
In the High Court of Bombay at Nagpur |
03-06-2020 |
W.G. Gunarathna & Others Versus Secretary, Ministry of Public Administration and Home Affairs, Independence Square, Colombo & Others |
Supreme Court of Sri Lanka |
27-02-2020 |
Dhariwal Infrastructure Limited Mr. Subhransu Gupta, Chief Financial Officer CESE House Chowringhe Square Kolkata Versus Maharashtra Electricity Regulatory Commission & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
13-06-2019 |
Chaitanya Manohar V/S All Square Realtors India Private Limited |
National Company Law Tribunal Bengaluru |
03-04-2019 |
Munugoa Hewage Muditha Sagarie Versus Secretary Ministry of Public Administration and Internal Affairs, Independence Square, Colombo & Others |
Supreme Court of Sri Lanka |
04-02-2019 |
Amar Agarwala & Another Versus Mani Square Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
13-03-2018 |
Principal Commissioner of Income Tax I, Thane Versus M/s. Gee Square Exports |
High Court of Judicature at Bombay |
02-02-2018 |
Union of India through Station Commander, Military Station Headquarters, Eklingarh Chhawani, Udaipur Versus M/s. S.R. Land Square Private Limited, Udaipole, Udaipur through its Director Amnitabh Goyal & Others |
High Court of Rajasthan Jodhpur Bench |
03-01-2018 |
M.J. Balachander Versus The Commissioner, BBMP N.R. Square Bengaluru & Others |
High Court of Karnataka |
13-10-2017 |
M/s. J. Square Steels Pvt. Ltd., through its Director, Rajendra Namdeorao Ekambe & Others Versus The Union of India, through its Secretary, Department of Agricultural and Co-operation, Ministry of Agriculture, Govt. of India & Others |
In the High Court of Bombay at Aurangabad |
06-09-2017 |
M/s. Raghava Reddy & Associates a Partnership Firm, represented by its Partners & Others Versus The Joint Commissioner (East Zone), Bruhat Bengaluru Mahanagara Palike N.R Square, Bangalore & Others |
High Court of Karnataka |
09-06-2017 |
TVH Lumbini Square Owners Association, Rep. by its Secretary Versus R. Satyanarayana Murthy |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
04-10-2016 |
E.K. Aiswarya Versus Manager, Nehru Group of Institutions, Kalliath Roayal Square & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
31-08-2016 |
Canara Bank Versus M/s Disk & Drives, North Square, represented by its Partner, Saji V Eapen & Others |
Debts Recovery Tribunal Ernakulam |
30-08-2016 |
The Land Commissioner Chepauk, Chennai & Others Versus VGP Housing Pvt. Ltd. Rep. By its Director VGP Babudas, VGP Square Saidapet & Others |
High Court of Judicature at Madras |
04-11-2015 |
Cavendish Square Holding BV & Another Versus Talal El Makdessi & Another |
United Kingdom Supreme Court |
10-09-2015 |
M/s. Fore Square Retail Pvt. Ltd. Versus Revell GMBH & Co. KG. |
High Court of Delhi |
17-03-2015 |
B.R. Ganesh & Others Versus The Commissioner, the Bruhat Bangalore Mahanagara, Palike, N.R. Square, Bengaluru & Others |
High Court of Karnataka |
24-02-2015 |
Nemai Chandra Kumar & Others Versus Mani Square Ltd. & Others |
Supreme Court of India |
08-01-2015 |
T.P. Madhavan & Another Versus M/s.A.Square Housing Development P.Ltd. Represented by Director, Aashish Kumar Surana, ?Suraj Kunj? |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
02-04-2014 |
The Chief Post Master General, Odisha Circle, At/PO-PMG Square, Bhubaneswar, Distt. Khrda & Others Versus Pratap Chandra Parida |
National Consumer Disputes Redressal Commission NCDRC |
10-03-2014 |
Mani Square Limited & Another Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
14-02-2014 |
Sarthak Builders Pvt. Ltd., & Another Versus Orissa Rural Development Corporation Limited, Station Square, Bhubaneswar & Others |
High Court of Orissa |
22-10-2013 |
M/s. City Square Enterprises Pvt. Ltd. Rep. by its Chariman & Managing Director N. Manohar Reddy & Another Versus Ratna Satyanarayana Reddy & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
01-02-2013 |
E-Square Leisure Pvt. Ltd. Versus K.K. Dani Consultants and Engineers Pvt. Ltd. |
High Court of Judicature at Bombay |
09-01-2013 |
Manager, M/s. Nadan Square Versus Kerala State Electricity Board, Represented by its Chairman |
High Court of Kerala |
19-10-2012 |
Square Connection Rep. by its Proprietrix, Mrs.Premila Sherry Versus The Assistant Commissioner (CT) |
High Court of Judicature at Madras |
30-04-2012 |
Smt. Puspita Sahoo Versus Senior Branch Manager, Oriental Insurance Co. Ltd. N.K. House, Station Square & Another |
National Consumer Disputes Redressal Commission NCDRC |
16-03-2012 |
Himansu Sekhar Panda Versus Orissa State Financial Corporation O. M. P. Square & Others |
High Court of Orissa |
21-02-2012 |
Director V.G.P. Agro Farm (P) Ltd., V.G.P. Square, Saidapet Versus K.S. Nemathullah |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
04-02-2012 |
The Manager, HDFC Bank Ltd., Mether Square Versus T. Sri. Venugopal |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
31-01-2012 |
The Federal Bank, Convent Square Branch, Alappuzha & Others Versus Raja A Karim |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
30-01-2012 |
J. Square Steels Pvt Ltd. & Others Versus Commissioner of Central Excise, Auangabad |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
28-03-2011 |
Bedford Square Properties (Pty) Ltd Versus Erf 179 Bedfordview (Pty) Ltd |
Supreme Court of Appeal of South Africa |
21-12-2010 |
Sree Gokulam Chit and Finance Company (P) Ltd., Represented by its Director, Operations, V.C. Praveen having its Office Versus M/s. Johny Sagariga Cinema Square, Represented by Johny Thomas, Kerala & Others |
High Court of Judicature at Madras |
23-07-2010 |
M/s. Praxair Pacific Limited Level-6, One Cathedral Square Versus Director of Income Tax (International Taxation), Bangalore |
Authority For Advance Rulings Income Tax New Delhi |
02-07-2010 |
RUKHANA ASSOCIATES VERSUS E-SQUARE LEISURE PVT. LTD. |
High Court of Judicature at Bombay |
21-10-2009 |
Mani Square Limited & Others Versus Vinita Agrawal & Others |
National Consumer Disputes Redressal Commission NCDRC |
05-10-2009 |
M/s. Everest Developers O/at Everest Square, Junction of Shraddhanand, Balkum, Thane & Another Versus Smt. Banajyoshna Panigrahee |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
25-06-2008 |
Earl Cadogan & Others (Respondents) Versus 26 Cadogan Square Limited (Appellants)
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House of Lords |
05-10-2007 |
Gracy Thomas Versus Four Square Estates (P.) Ltd. |
Company Law Board Southern Region Bench Chennai |
17-07-2007 |
ICICI Bank Ltd., Emgee Square Versus K.Y. Muhammed, Kattissery House & Another
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High Court of Kerala |
02-07-2007 |
Commissioner of Wealth-tax, Chennai Versus M/s.VGP Housing Pvt. Ltd., VGP Square, Saidapet, Chennai-600 015
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High Court of Judicature at Madras |
18-04-2007 |
Henry David Levin As Liquidator Of One Italy Limited (In Liquidation) Versus Market Square Trust |
Court of Appeal of New Zealand |
08-01-2004 |
Ganjam Nagappa & Son Trust Embassy Square Versus Director of Income Tax (Exemption)
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High Court of Karnataka |
17-04-1997 |
R.R. Square, by Partner Ramachand Rao Versus Shobalatha Debi |
High Court of Judicature at Madras |
23-09-1991 |
Parkash Metal Works Versus Square Automation (P) Ltd. |
High Court of Delhi |