M S PHARMACEUTICALS PRIVATE LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Uttar Pradesh.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U24231UP1995PTC018120 		ROC
RoC-Kanpur 		Incorporation Date
26-05-1995
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
018120 		Registration Date
26-05-1995 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 1,10,000



Contact Information
E-Mail Address
vaco.gzp@gmail.com
Registered Address
HARI SHANKARGHAZIPUR GHAZIPUR UTTAR PRADESH Ghazipur UP 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to M S PHARMACEUTICALS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 20-03-2023 21:04
30-01-2023 United Bank Of India Through Its Branch Manager, West Bengal Versus M/s. Sterling Pharmaceuticals Products Co. Pvt. Ltd., West Bengal National Consumer Disputes Redressal Commission NCDRC
20-01-2023 Corona Remedies Private Limited, Ahmedabad Versus Franco-Indian Pharmaceuticals Private Limited, Mumbai High Court of Judicature at Bombay
03-01-2023 M/s. Indian Medicines Pharmaceuticals Corporation Limited Versus Kerala Ayurvedic Co Operative Society Limited & Others Supreme Court of India
09-12-2022 M/s. Bombay Pharmaceuticals Works Pvt. Ltd., Through its Director Nitin Asaria Vador Versus State of Maharashtra, Through its Urban Development Department, Mumbai & Others High Court of Judicature at Bombay
02-12-2022 M/s. Raymond Pharmaceuticals Pvt. Ltd., Represented by its Director, Sunitha Khanna, Chennai Versus Union of India, Represented by its Secretary to Government, New Delhi & Others High Court of Judicature at Madras
15-10-2022 The Regional Director, Regional Office, Employees State Insurance Corp., Porvorim Goa Versus M/s. Wallace Pharmaceuticals Pvt. Ltd. & Another In the High Court of Bombay at Goa
27-09-2022 P. Radhakrishnan Proprietor M/s. Sara Pharmaceuticals, Nagercoil Versus The Director of Drugs Control DMS Campus, Anna Salai Teynampet Chennai & Others Before the Madurai Bench of Madras High Court
22-09-2022 M/s. Emcure Pharmaceuticals Ltd, Jammu & Others Versus State of Karnataka, Rep. by Special Public Prosecutor, Bengaluru High Court of Karnataka
13-09-2022 M/s. Neopride Pharmaceuticals Limited Versus The Adjudicating Authority High Court of for the State of Telangana
22-08-2022 Rajasthan Drugs & Pharmaceuticals Ltd. Through its Authorised Representative Laiqur Rahman Khan Versus ATE Project Pvt. Ltd. & Others National Company Law Appellate Tribunal
01-08-2022 M/s. Suresh Pharmaceuticals Pvt. Ltd. Versus M/s. Oriental Insurance Company Limited, Through its Chairman/Managing Director & Another National Consumer Disputes Redressal Commission NCDRC
27-07-2022 M/S. Astalife, C/o. Elite Pharma, Represented by its Authorized Representative, Rep. by Jayant Surana, Chennai Versus The Union of India, Through the Deputy Secretary, Department of Pharmaceuticals, Ministry of Chemicals and Fertilizers, New Delhi & Others High Court of Judicature at Madras
05-07-2022 M/s. Ashok Pharmaceuticals, Rep. by the sole Proprietor, S.K. Jawaharlal Khatod, Chennai & Others Versus The Presiding Officer, Principal Labour Court, Chennai High Court of Judicature at Madras
05-07-2022 M/s. Ashok Pharmaceuticals Rep. by the sole Proprietor, S.K. Jawaharlal Khatod & Others Versus The Presiding Officer, Principal Labour Court, Chennai & Another High Court of Judicature at Madras
17-06-2022 Alkem Laboratories Ltd. Versus M/s. Laborate Pharmaceuticals India Ltd. & Another High Court of Delhi
09-06-2022 M/s. Akums Drugs and Pharmaceuticals Ltd., represented by Dharam Chand Jain & Others Versus State of Andhra Pradesh rep. by Drug Inspector, Zone I, Vijayawada, Rep. by its Public Prosecutor, High Court of A.P., Hyderabad & Another High Court of for the State of Telangana
01-04-2022 Cadila Pharmaceuticals Limited & Others Versus Anil Dogra High Court of Jammu and Kashmir
10-03-2022 M/s. S.R. Pharmaceuticals Through Its Partner Shri Jatinder Kumar Versus HDFC Ergo General Insurance Co. Ltd., New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
16-02-2022 Iatros Pharmaceuticals Private Limited, represented by its Director Vinod R. Shah Versus Zenlabs India 1203, C-Wing & Another High Court of Judicature at Bombay
08-02-2022 M/s CIPCO Pharmaceuticals, through its Partner Shyam Jhawahar @ Jhawar, Indore & Others Versus The State of Jharkhand & Another High Court of Jharkhand
24-01-2022 Glaxosmithkline Pharmaceuticals Ltd. Versus Asst./Deputy Commissioner of Income Tax Circle 77(1)(1) & Others High Court of Judicature at Bombay
04-01-2022 Centaur Pharmaceuticals Pvt. Ltd. & Another Versus Stanford Laboratories Pvt. Ltd. Supreme Court of India
03-12-2021 Arce Polymers Private Limited Versus Alphine Pharmaceuticals Private Limited and Others. Supreme Court of India
12-11-2021 Rajinder Prasad Arora & Others Versus Wings Pharmaceuticals Pvt. Ltd. & Others High Court of Delhi
08-10-2021 M/s. Chandan Pharmaceuticals Corporation, represented by its Partner Harish Kumar Mehta & Another Versus P.K. Jalan & Others High Court of Judicature at Madras
23-09-2021 Sun Pharma Laboratories Limited, Rep by its Authorized Signatory Chandra Nahata Versus D.D. Pharmaceuticals Private Limited, Rajasthan & Another High Court of Judicature at Madras
10-09-2021 Glenmark Pharmaceuticals Limited Represented by its authorized person, Mumbai Versus The State of Tripura, Represented by its Secretary, Department of Labour, Tripura & Others High Court of Tripura
07-09-2021 M/s. Rhydburg Pharmaceuticals Ltd. & Others Versus Union of India, Ministry of Health and Family Welfare In the High Court of Bombay at Goa
16-08-2021 M/s. Bhushan Pharmaceuticals Pvt. Ltd. Versus New Delhi Municipal Council & Another High Court of Delhi
05-07-2021 M/s. Apex Laboratories Private Limited, Rep. by its Authorised Signatory, D. Jude F.L.S. Durai Pandian Versus Macleods Pharmaceuticals Limited, Mumbai High Court of Judicature at Madras
01-07-2021 Curewin Pharmaceuticals Pvt. Ltd Versus Curewin Hylico Pharma Pvt. Ltd. High Court of Madhya Pradesh Bench at Indore
01-07-2021 Curewin Pharmaceuticals Pvt. Ltd Versus Curewin Hylico Pharma Pvt. Ltd. High Court of Madhya Pradesh Bench at Indore
09-04-2021 Pharmaceuticals Ltd. Versus State Bank Of India & Another Debts Recovery Appellate Tribunal at Kolkata
01-04-2021 Centaur Pharmaceuticals Pvt. Ltd., Mumbai, Represented by its Directors through Rakhi Kadam, Authorised Signatory & Others Versus La Renon Health Care Pvt. Limited., Ahmedabad, Represented by its Directors & Others High Court of Judicature at Madras
24-03-2021 Serdia Pharmaceuticals (India) Private Limited Versus Union of India High Court of Karnataka
12-03-2021 Baroque Pharmaceuticals Private Limited Versus Office of Assistant Commissioner of Income Tax Circle 1(1) High Court of Gujarat At Ahmedabad
23-02-2021 M/s. Apex Laboratories Pvt. Ltd., Guindy, Rep. by its Authorised Signatory, D. Jude F.L.S. Durai Pandian Versus Macleods Pharmaceuticals Limited, Andheri (East) High Court of Judicature at Madras
18-01-2021 Oriental Insurance Co Ltd. Versus Himachal Pharmaceuticals Ltd. National Consumer Disputes Redressal Commission NCDRC
26-11-2020 Intas Pharmaceuticals Ltd. & Others Versus Yogendra Singh Chouhan High Court of Madhya Pradesh
18-11-2020 M/s. Hexter Pharmaceuticals Pvt Ltd, Rep. By R. Anbazhagan, MD & Others Versus Vijayaraghavan High Court of Judicature at Madras
09-11-2020 M/s. Chesons Enterprises Versus M/s. Cadiz Pharmaceuticals Pvt. Ltd. High Court of Delhi
06-11-2020 Vetindia Pharmaceuticals Limited Versus State of Uttar Pradesh & Another Supreme Court of India
06-11-2020 Vetindia Pharmaceuticals Limited Versus State of Uttar Pradesh & Another Supreme Court of India
20-07-2020 ISPA Pharmaceuticals(P) Ltd. Versus New Delhi Municipal Council & Others High Court of Delhi
06-07-2020 M/s. Srini Pharmaceuticals Pvt. Ltd., Red. by its Managing Director, Tera Chinnappa Reddy Versus Union of India, rep. by its Secretary & Others High Court of for the State of Telangana
06-07-2020 M/s. Srini Pharmaceuticals Pvt. Ltd., Red. by its Managing Director, Tera Chinnappa Reddy Versus Union of India, rep. by its Secretary & Others High Court of for the State of Telangana
24-06-2020 Kymab Ltd. Versus Regeneron Pharmaceuticals Inc United Kingdom Supreme Court
09-06-2020 State rep. by the Drugs Inspector, O/o. Director of Drugs Control, Tamil Nadu, Chennai Versus M/s. National Pharmaceuticals [A-3], A Division of Rider Pharmaceuticals Pvt. Ltd., Rep. by Kamalchand Jain, Director & Another High Court of Judicature at Madras
05-06-2020 Sun Pharma Laboratories Limited Versus BDR Pharmaceuticals International Pvt. Ltd. & Another High Court of Delhi
05-06-2020 Sun Pharma Laboratories Limited Versus BDR Pharmaceuticals International Pvt. Ltd. & Another High Court of Delhi
15-05-2020 Pfizer Inc & Others Versus Kwality Pharmaceuticals Limited & Others High Court of Delhi
15-05-2020 Pfizer Inc & Others Versus Kwality Pharmaceuticals Limited & Others High Court of Delhi
01-04-2020 Alembic Pharmaceuticals Ltd V/S Rohit Prajapati and Others Supreme Court of India
20-02-2020 Sasikumar, Assistant Registrar/general Manager, Ayurdhara Pharmaceuticals Versus Assistant Provident Fund Commissioner & Others High Court of Kerala
30-01-2020 Bristol-Myers Squibb Holdings Ireland Unlimited Company & Others Versus BDR Pharmaceuticals International Pvt. Ltd. & Another High Court of Delhi
24-01-2020 M/s. Alpine Pharmaceuticals Pvt. Ltd. & Another Versus Andhra Bank & Others High Court of for the State of Telangana
24-01-2020 Alphine Pharmaceuticals Pvt. Ltd. and Others V/S Andhra Bank and Others. In The High Court Of State Of Telangana
23-01-2020 Pr. Commissioner of Income Tax 2 Versus M/s. Aristo Pharmaceuticals P Ltd. High Court of Judicature at Bombay
22-01-2020 Emcure Pharmaceuticals Limited and Others V/S Drugs Controller General of India and Others. High Court of Delhi
15-01-2020 Astrazeneca AB & Another Versus Emcure Pharmaceuticals Limited High Court of Delhi
20-12-2019 Deepak Transport Agency, Hydeerabad Versus The Madras Pharmaceuticals, Rep. By Subrogee/Power Agent, Chennai High Court of Judicature at Madras
17-12-2019 Zenlab India & Another Versus Iatros Pharmaceuticals Private Limited Supreme Court of India
17-12-2019 Emcure Pharmaceuticals Ltd V/S The Deputy Commissioner of Income Tax, Central Circle 2(1) Income Tax Appellate Tribunal ITAT Pune Bench
17-12-2019 Zenlab India & Another Versus Iatros Pharmaceuticals Private Limited Supreme Court of India
13-12-2019 M/s. Daffodills Pharmaceuticals Ltd. & Another Versus State of U. P. & Another Supreme Court of India
12-12-2019 M/s. Sarabhai Piramal Pharmaceuticals Ltd. Versus V. Anthony High Court of Madhya Pradesh
31-10-2019 GSK Consumer Healthcare S.A Versus EG Pharmaceuticals & Others High Court of Delhi
31-10-2019 GSK Consumer Healthcare S.A Versus EG Pharmaceuticals & Others High Court of Delhi
01-10-2019 Glaxo Smithkline Pharmaceuticals Ltd. & Versus Naval Kishore Goyal & Others High Court of Delhi
04-09-2019 State Bank of India Versus Sun Pharmaceuticals Industries Ltd. & Another High Court of Judicature at Calcutta
30-08-2019 Encore Asset Reconstruction Company Private Limited V/S Calyx Chemicals & Pharmaceuticals Limited and Others NATIONAL COMPANY LAW APPELLATE TRIBUNAL NEW DELHI
26-07-2019 M/S. Kwality Pharmaceuticals Ltd., Represented By Its Power Of Attorney & Authorized Signatory, K.Suresh Chennai Versus The State Of Kerala, Rep. By Its Secretary To Government, Department Of Health And Family Welfare, Secretariat, Thiruvananthapuram & Another High Court of Kerala
25-07-2019 Intas Pharmaceuticals Ltd V/S Union of India High Court of Gujarat At Ahmedabad
12-07-2019 Mankind Pharma Limited V/S Lee Pharmaceuticals of Lee House High Court of Delhi
12-07-2019 Mankind Pharma Limited Versus Lee Pharmaceuticals of Lee House High Court of Delhi
09-07-2019 Bengal Chemicals & Pharmaceuticals Limited & Others Versus Ajit Nain & Another Supreme Court of India
02-07-2019 Macleods Pharmaceuticals Ltd. Versus Swisskem Healthcare & Another High Court of Judicature at Bombay
02-07-2019 Macleods Pharmaceuticals Ltd. Versus Swisskem Healthcare & Another High Court of Judicature at Bombay
24-05-2019 M/s. Maneesh Pharmaceuticals Pvt. Ltd. & Others Versus M/s Pharose Remedies Ltd. & Another High Court of Jammu and Kashmir
23-05-2019 In Re: Mr. Kuntal Chowdhary 3, West Bengal, India Versus Macleods Pharmaceuticals Limited Atlanta Arcade, Near Leela Hotel, Andheri, Kurla Road, Andheri (East), Mumbai Maharashtra, India & Others Competition Commission of India
20-05-2019 Status Projects Pvt. Ltd. Versus Cecil Pharmaceuticals Pvt. Ltd. & Another High Court of Jammu and Kashmir
17-05-2019 Sun Pharmaceuticals Industries Ltd. & Another Versus State Bank of India & Others High Court of Judicature at Calcutta
15-05-2019 Sun Pharma Laboratories Ltd V/S Intas Pharmaceuticals Limited High Court of Delhi
15-05-2019 Sun Pharma Laboratories Ltd. Versus Intas Pharmaceuticals Limited High Court of Delhi
06-05-2019 Commissioner of Income Tax Iv V/S Torrent Pharmaceuticals Ltd Supreme Court of India
15-04-2019 Commissioner of Income Tax, Ahmedabad-iv V/S Torrent Pharmaceuticals Ltd Supreme Court of India
15-04-2019 Commissioner of Income Tax Iv V/S Torrent Pharmaceuticals Ltd Supreme Court of India
12-04-2019 The Commissioner of Income Tax-iv V/S Torrent Pharmaceuticals Ltd Supreme Court of India
11-04-2019 Dr. Reddys Laboratories Limited Versus Laborate Pharmaceuticals India Ltd. High Court of Delhi
11-03-2019 Commissioner of Income Tax-iv V/S Torrent Pharmaceuticals Ltd Supreme Court of India
11-03-2019 Malladi Drugs and Pharmaceuticals Limited, Represented by its Authorized Signatory, Chennai Versus The Union of India, Rep. by its Principal Secretary, Ministry of Road Transport and Highways, New Delhi & Others High Court of Judicature at Madras
05-03-2019 Commissioner of Income Tax, Ahmedabad-iv V/S Torrent Pharmaceuticals Ltd Supreme Court of India
05-03-2019 Commissioner of Income Tax Iv V/S Torrent Pharmaceuticals Ltd Supreme Court of India
05-03-2019 Deepakkumar Vinubhai Thaker V/S Torrent Pharmaceuticals Ltd. and Others Supreme Court of India
18-02-2019 Commissioner of Income Tax-iv V/S Torrent Pharmaceuticals Ltd Supreme Court of India
11-02-2019 Pr. Commissioner of Income Tax-2 Versus M/s. Aristo Pharmaceuticals Pvt. Ltd. High Court of Judicature at Bombay
28-01-2019 Karnataka Antibiotics & Pharmaceuticals Ltd., (A Government of India Enterprise), Rep.By Its Authorised Officer Jagadeesh C.Hiremath, Company Secretary & General Manager( HR & Admn) Versus Punjab National Bank Large Corporate Branch, Anna Salai, Chennai & Another High Court of Judicature at Madras
24-01-2019 DSM Sinochem Pharmaceuticals Netherlands B.V. & Another Versus Sinopharm Weiqida Pharmaceutical Co (WQD) & Another High Court of Delhi
22-01-2019 Helsinn Healthcare S.A. Versus Teva Pharmaceuticals Usa, Inc., ET AL.(2019) Supreme Court of United States
22-01-2019 Helsinn Healthcare S.A., Versus Teva Pharmaceuticals USA, Inc., Et Al. Supreme Court of United States



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