M S BUSINESS PRIVATE LIMITED

Activity: Trading in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51909MH1997PTC111137 		ROC
RoC-Mumbai 		Incorporation Date
07-10-1997
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
111137 		Registration Date
07-10-1997 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 25,00,000
Paid Up Capital
Rs. 21,86,220



Contact Information
E-Mail Address
ravindra.mishra2k9@gmail.com
Registered Address
DHANRAJ NIWAS MAIN KASTURBAROAS BORIVALI (EAST) MUMBAI MH 400066 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to M S BUSINESS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 21-06-2022 10:27
02-03-2022 Pueblo Holdings Limited Having its registered office at Trust Company Complex, Ajeltake Road, Ajeltake Island, Majuro Versus Emirates Trading Agency LLC Having its registered office and/or business address at ETA Star House, Salahuddin Road, Deira, Dubai, United Arab Emirates & Others High Court of Judicature at Madras
07-02-2022 Newgen Software Technologies Limited Versus Oxygen Business Park Private Limited High Court of Delhi
04-02-2022 Writer Business Services Pvt. Ltd. & Another Versus Ashutosh Agrawala Resolution Professional For Cox & Kings Ltd. National Company Law Appellate Tribunal
26-10-2021 Metropolitan Glass & Glazing Limited Versus Labour Inspector, MinistryoOf Business & Innovation & Employment Court of Appeal of New Zealand
20-10-2021 Sree Gokulam Chit & Finance Co. Pvt. Ltd., Kodambakkam, Rep. by Authorised Representative, A.K. Prasanth Versus Emil & Eric Hospitality Services, A Partnership Firm, having its place of business at Paravattani, Thrissur, Rep. by Its Managing Partner, Martin Sebastian & Others High Court of Kerala
13-10-2021 Anwar Versus The Advocate General for Scotland (representing the Secretary of State for Business, Energy and Industrial Strategy) United Kingdom Supreme Court
03-08-2021 K.S. Thirumalaivasan, Proprietor, M/s. Maruthi Electrical Engineers, Rep. by his son T. Gokula Krishnan Versus The Assistant Commissioner, Income Tax Business Circle -V (I/C) Chennai & Others High Court of Judicature at Madras
02-08-2021 M/s. FCA Engineering India Private Limited, (Formerly known as Chrysler India Automotive Private Limited), RMZ Millennia Business Park-1, Chennai Versus Assistant Commissioner of Income Tax, Corporate Circle 1(2), Chennai & Another High Court of Judicature at Madras
27-07-2021 P. Tanveer Ahmed & Another Versus The Authorised Officer, M/s. Bank of Baroda, International Business Branch, Chennai High Court of Judicature at Madras
02-07-2021 Writer Business Services Pvt. Ltd. Through Authorised Representative Rohit Nandkumar Kale Versus The State of Maharashtra & Others High Court of Judicature at Bombay
03-06-2021 Syed Waseem Ahmed Versus M/s. Myriad Business Advisor LLP, Represented by its Partner, Malvika Toprani, Maharastra & Others High Court of Karnataka
22-04-2021 ADM International Sarl A One Business Centre, L Piece 3 & Others Versus Sunraja Oil Industries Private Limited Rep. by its Managing Director K. Gandhi Rajan & Others High Court of Judicature at Madras
22-04-2021 ADM International Sarl A One Business Centre, L Piece 3 & Others Versus Sunraja Oil Industries Private Limited Rep. by its Managing Director K. Gandhi Rajan & Others High Court of Judicature at Madras
01-04-2021 Gem Edible Oil Private Limited, Represented by its Managing Director, K.M. Chinnadurai, Coimbatore Versus Carrying on business at; Gem Edible Oil Private Limited, Chennai High Court of Judicature at Madras
01-04-2021 Gem Edible Oil Private Limited, Represented by its Managing Director, K.M. Chinnadurai, Coimbatore Versus Carrying on business at; Gem Edible Oil Private Limited, Chennai High Court of Judicature at Madras
25-03-2021 Uber9 Business Process Services Pvt., Ltd., Chennai Versus Chairman / Principal Judge, District Legal Services Authority, Chennai & Others High Court of Judicature at Madras
25-03-2021 Uber 9 Business Process Services Pvt., Ltd., Chennai Versus Chairman / Principal Judge, District Legal Services Authority, Chennai & Others High Court of Judicature at Madras
01-03-2021 Business Standard Pvt. Ltd & Another Versus Lohitaksha Shukla & Another High Court of Delhi
25-02-2021 The Joint Commissioner / Executive Officer Arulmigu Dhandayuthapani Swamy Thirukoil, Dindigul Versus Damodar Ropeways & Infra Ltd., A Company incorporated under the provisions of the Companies Act, 1956 Represented by its Vice President (Marketing & Business Development) & Others High Court of Judicature at Madras
12-02-2021 M/s. RK Associates & Hoteliers Pvt. Ltd. Versus BW Business World Media Pvt. Ltd. National Company Law Appellate Tribunal
25-01-2021 Colombo Business School Limited, Colombo Versus Sri Lanka Tea Board, Colombo & Others Supreme Court of Sri Lanka
25-01-2021 Colombo Business School Limited, Colombo Versus Sri Lanka Tea Board, Colombo Supreme Court of Sri Lanka
25-01-2021 Prof (Dr.) J. Sundaresan Pillai, Head (Retired) Research & Business Development Division CSIR-NISCAIR, New Delhi Versus Union of India, through Secretary, Department of Scientific & Industrial Research (DSIR), New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
22-01-2021 M/s. TSI Business Parks (Hyderabad) Pvt., Ltd. Versus Assistant Director Of Income Tax High Court of for the State of Telangana
18-01-2021 A Labour Inspector of the Ministry of Business, Innovation & Employment Versus Tourism Holdings Limited Court of Appeal of New Zealand
06-01-2021 M/s. Sima Agencies, Periamet Versus The Income Tax Officer, Business Ward XII (2), Chennai High Court of Judicature at Madras
22-12-2020 Future Gaming & Hotel Services Pvt. Ltd. (Formerly Future Gaming Solutions India Pvt. Ltd.), Coimbatore, Place of Business, Palakkad, Through Its Director, G. Natarajan Versus The State of Kerala, Represented by The Chief Secretary to The Government of Kerala, Trivandrum & Others High Court of Kerala
22-12-2020 Future Gaming & Hotel Services Pvt. Ltd. (Formerly Future Gaming Solutions India Pvt. Ltd.), Coimbatore, Place of Business, Palakkad, Through Its Director, G. Natarajan Versus The State of Kerala, Represented by The Chief Secretary to The Government of Kerala, Trivandrum & Others High Court of Kerala
16-12-2020 Commissioner of Income Tax, Business Ward III (4) Chennai Versus M/s. GRK Reddy & Sons (HUF) High Court of Judicature at Madras
04-12-2020 Iworld Business Solutions Pvt. Ltd. Versus Delhi Metro Rail Corporation Limited High Court of Delhi
21-09-2020 Ford Motor Private Limited, Former Name Ford Business Services Centre Pvt. Ltd., Represented by its Authorised Signatory Chennai Versus The Central Provident Fund Commissioner, Employee Provident Fund Organisation, New Delhi & Others High Court of Judicature at Madras
02-09-2020 M/s. Gulf Oil Corporation Limited, (Earlier Known as M/s.Gulf Oil India Limited, Represented by its Chief Financial Officer-Lubes Business, Chennai Versus The Assistant Commissioner (CT) Nandanam Assessment Circle, Chennai & Others High Court of Judicature at Madras
20-07-2020 M/s. SBI Cards & Payments Services Pvt. Ltd., Haryana Versus Consumer Affairs & Fair Business Practices, West Bengal National Consumer Disputes Redressal Commission NCDRC
25-06-2020 Brahmaputra Business Pvt. Ltd & Another Versus State of Assam & Others High Court of Gauhati
15-06-2020 State Bank of India Versus Consumer Affairs & Fair Business Practices, West Bengal & Others National Consumer Disputes Redressal Commission NCDRC
03-06-2020 PUEBLO HOLDINGS LIMITED, Rep. by its authorised signatory Siddhesh Sham Kshirsagar Versus EMIRATES TRADING AGENCY LLC, A company incorporated under the appropriate laws of the United Arab Emirates having its registered office and/or business address at ETA Star House, United Arab Emirates & Others High Court of Judicature at Madras
01-05-2020 Electrosteel Steels Limited, having its Registered Office at Ranchi, Principal place of Business at Siyaljori, District Bokaro Versus The State of Jharkhand, Through Commissioner of State Tax, Ranchi & Others High Court of Jharkhand
05-03-2020 Mary Versus John Bernard Mascarenhas Business, Sirsi & Others High Court of Karnataka Circuit Bench At Dharwad
17-02-2020 P. Kamalanathan (Died) & Others Versus Assistant Commissioner of Income-tax, Business Range VI, Chennai High Court of Judicature at Madras
10-02-2020 Muthoot Exim Pvt. Ltd., Rep.by its Senior Manager (Business Development), Mumbai V/S State of Tamil Nadu, Rep.by its Secretary to Government, Social Welfare Department, Chennai & Another High Court of Judicature at Madras
03-02-2020 Maximus ARC Ltd. V/S IDS Business Systems Private Limited and Others. Debts Recovery Tribunal Hyderabad
21-11-2019 M/s. Prasad Productions Pvt. Ltd., Represented by its Authorised Signatory, Chennai Versus Prakash Raj, Proprietor, Carrying on business under the name and style of M/s. Prakash Raj Productions at No.21/9, Chennai High Court of Judicature at Madras
14-11-2019 The State of Maharashtra & Others Versus M/s. Jasubhai Business Services Pvt. Ltd. (Formerly Excel Realtors Ltd.) & Another High Court of Judicature at Bombay
06-09-2019 Earnest Business Services Private Limited VersusThe Government of the State of Israel, through the Consul General of Israel High Court of Judicature at Bombay
07-08-2019 San International Business School, Rep.by its Chairman, T. Jayalakshmi Versus The Director, Centre for Affiliation of Institutions, Anna University, Chennai High Court of Judicature at Madras
07-06-2019 M/s. Deccan Emerging Business Ventures Pvt Ltd Versus Deputy Commissioner of Income Tax, Bangalore Income Tax Appellate Tribunal Bangalore
04-06-2019 Schneider Electric IT Business India Private Limited Rep.by its Authorized Signatory, T.A. Badrinarayanan, Chennai Versus State Tax Officer, Adyar Assessment Circle, Chennai High Court of Judicature at Madras
10-05-2019 Anjum Hussain & Others Versus Intellicity Business Park Pvt. Ltd. & Others Supreme Court of India
09-04-2019 Siemens Limited Seethakathi Business Centre, Rep by its Manager - PD LD Project Management Gurubaran Senthurpandian, Chennai Versus M/s. Marg Limited, having its Registered Office at “Marg Axis”, 4/138, Chennai High Court of Judicature at Madras
05-04-2019 VESTAS Wind Technology India Private Limited, (Production Business Unit), Rep. by V.P/Factory Manager, Chennai Versus M. Arul Prakasam & Another High Court of Judicature at Madras
04-04-2019 M/s. Chitra Agencies A Partnership Firm Having Business At Dhananjaya Complex, Rep. by its Partner D.S. Shashidhar, Chithradurga Versus The Assistant Commissioner of Commercial Taxes-(Audit)-2, Davanagere & Others High Court of Karnataka
03-04-2019 M/s. Alankar Business Corporation Ltd. (Formerly Chennai Bottling Co. Ltd) Versus The Income Tax Officer High Court of Judicature at Madras
22-03-2019 Business Process Outsourcing, LlC Versus The Authority For Advance Rulings (Income Tax), Mumbai & Another High Court of Judicature at Bombay
19-03-2019 International Consolidated Business Pty Ltd. Versus S.C. Johnson & Son Inc Court of Appeal of New Zealand
14-03-2019 Dr. Pratip Banerjee Versus Mohan Motor Business Pvt. Ltd. Represented by its Managing Director & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
25-02-2019 Asstt. Commissioner of Income Tax Versus Fis Global Business Solutions India Pvt. Ltd. Supreme Court of India
13-02-2019 M/s. Kolkata Edu & Business Gurukul Versus Sahabuddin Naskar & Others National Consumer Disputes Redressal Commission NCDRC
21-12-2018 M/s. MSC Mediterranean Shipping Co SA Geneva, A company incorporated under the laws of Switzerland & carrying on business at Chemin Bieu, 12-14, 1208 Geneve, Switzerland, Rep. by is Power of Attorney, A. Umai Balan & Others Versus Chloride Alloys (India) Limited, A company incorporated under the Companies Act, 1956, & carrying on business Inter-alia, Kolar District, Represented by its Director Supriya Coomer & Others High Court of Judicature at Madras
12-12-2018 Citigroup Inc & Another Versus Citicorp Business And Finance Pvt Ltd. & Another High Court of Delhi
27-11-2018 Pr. Commissioner of Income Tax-12 Versus Business Match Services (I) Pvt. Ltd. High Court of Judicature at Bombay
16-11-2018 FIS Global Business Solutions India Pvt. Ltd. Versus Principal Commissioner of Income Tax-3, New Delhi & Another High Court of Delhi
28-09-2018 Chandan Ghorai Versus Mohan Motor Business Pvt. Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
14-09-2018 Acit, Circle - 14(1), Kolkata Versus M/s. Acclaris Business Solutions Income Tax Appellate Tribunal Kolkata
07-09-2018 Sancheti & Co, Chennai Versus Dcit, Business Circle Xii Income Tax Appellate Tribunal Chennai
31-08-2018 International School of Business & Others Versus Somdatta Das National Consumer Disputes Redressal Commission NCDRC
29-08-2018 Citigroup Inc & Another Versus Citicorp Business & Finance Pvt. Ltd. & Another High Court of Delhi
03-08-2018 M/s. Aiswarya & Co., Joint Family Business, Rep by its Partners P. Balakrishnan & Others Versus Tiruchirapalli Cooperative House Construction Society Limited, Rep by its Secretary, Tiruchirapalli & Others Before the Madurai Bench of Madras High Court
23-07-2018 Fidelity Business Services India Pvt Ltd. Versus Assistant Commissioner of Income-Tax, BMTC Building High Court of Karnataka
16-07-2018 Swiss Re Global Business Solutions India Private Limited Versus Assistant Commissioner of Income Tax High Court of Karnataka
02-07-2018 M/s. For Aims Business Solution Pvt. Ltd. & Another Versus Gunjan Roy National Consumer Disputes Redressal Commission NCDRC
23-05-2018 DINA Institute of Hotel and Business Management V/S Commissioner of Central Excise, Pune-III Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
16-05-2018 MWB Business Exchange Centres Limited Versus Rock Advertising Limited United Kingdom Supreme Court
16-05-2018 MWB Business Exchange Centres Limited Versus Rock Advertising Limited United Kingdom Supreme Court
14-05-2018 State of Rajasthan & Others Versus Nvuoco Vistas Corporation Limited- A Company, having its registered office at Equinox Business Park Tower 3, Maharashtra, India High Court of Rajasthan Jodhpur Bench
11-05-2018 James Chadwick Rankin, carrying on business as Rankin?s Garage & Sales Versus J.J. by his Litigation Guardian, J.A.J., J.A.J., A.J. & C.C. & Others Supreme Court of Canada
25-04-2018 Schneider Electric Employees Union C/O Trade Unions Office Versus The Management of M/S Schneider Electric It Business India Pvt. Ltd. & Another High Court of Karnataka
19-04-2018 Jakson Engineers Ltd. Rep. by business Manager, P. Geoffrey Merdit Versus Deputy Commercial Tax Officer Enforcement Roving Squad Office of the Deputy commissioner ( C.T), Villupuram High Court of Judicature at Madras
17-04-2018 M/s. Ford Motor Private Limited, (Formerly known as Ford Business Services Centre Pvt.Ltd.) Rep.by its Head Legal, V. Karthika, Kandanchavadi, Chennai Versus Assistant Provident Fund Commissioner-1 Employees' Provident Fund Organisation, Chennai High Court of Judicature at Madras
06-04-2018 M/s. Business Standard Pvt. Ltd. & Others Versus State of M.P. & Others High Court of Madhya Pradesh
28-03-2018 Madhukar G Angur & Others Versus M/s. Alliance Business School, Represented by Venkoba Gujjal, Authorized agent & PA Holder & Others High Court of Karnataka
22-03-2018 Jothi carrying on business under the name and style of Jay Kay International, Erode Versus Vinodini & Sons rep.by its Partner Nitin H. Shah High Court of Judicature at Madras
28-02-2018 Kamal & Others Versus Shakuntala Maruti Aute Major, OCC: Business, Maharashtra & Another High Court of Karnataka Circuit Bench At Dharwad
22-02-2018 In the Matter of M/s. Murgabharthi Versus M/s. Seven Eleven Business Services Private Limited National Company Law Tribunal Chennai
09-02-2018 ITC Limited, Through its authorized representative & Business Manager Prashant Mishra Versus The State of Karnataka, through the Sub-Inspector of Police, Represented by Addl. SPP, High Court of Karnataka, Bench at Kalaburagi & Others High Court of Karnataka Circuit Bench OF Kalaburagi
09-01-2018 M/s. Suntec Business Solutions Pvt. Ltd., Represented by Its Chief Financial officer, V.R. Suresh Rao Versus Union of India Represented by The Secretary, Ministry of Finance (Department of Revenue), New Delhi & Others High Court of Kerala
19-12-2017 Indigo Business Services (India) Pvt. Ltd., rep. by its Managing Director Mr.Irwin Besant Raj & Others Versus D. Cyril Selladurai & Another High Court of Judicature at Madras
15-12-2017 M/s. Schneider electric IT Business India Pvt. Ltd., Represented by K.N. Prasad, General Manager-Human Resources Versus M/s. American Power Conversion (INDIA) Pvt. Ltd. Employees' Union, Represented by its General Secretary, Rohithashwa & Another High Court of Karnataka
05-12-2017 Sree Gokulam Chit & Finance Co.(Pvt) Ltd., Represented by Its Power of Attorney Holder, M.C. Jomy, Senior Business Manager of The Company Versus Vanaja Rajendran & Another High Court of Kerala
08-11-2017 The Principal Commissioner of Income Tax-2 Versus M/s. Indus Business System Ltd. In the High Court of Judicature at Hyderabad
03-11-2017 M.N. Priyamol Versus The Manager/Proprietor, Kaligraph Business Systems & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
01-11-2017 IILM Undergraduate Business School V/S CCE, Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
27-10-2017 Global e-Business Operations Pvt. Ltd V/S Commissioner of Central Excise, Customs and Service Tax (Appeals), Bangalore-I Commissionerate Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
25-10-2017 Avalon Business Associates Versus Pr. Commissioner of Income Tax-14 & Another High Court of Delhi
25-10-2017 Xerox Business Services India Pvt. Ltd V/S Commissioner of Central Excise, Customs and Service Tax Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
11-10-2017 M/s. JG Exports, Chennai Versus The Income Tax Officer, Business Circle X (2) Chennai Income Tax Appellate Tribunal Chennai
06-10-2017 MBK Business Development (India) Ltd. Versus Securities & Exchange Board of India SEBI Bhavan & Another SEBI Securities Exchange Board of India Securities Appellate Tribunal
20-09-2017 The Royal Bank of Scotland N.V V/S Earnest Business Services Private Limited High Court of Judicature at Bombay
18-09-2017 M/s. Schneider Electric it Business Pvt Ltd., Represented by Director Ashish Kumar & Another Versus Union of India, Represented by its Secretary Department of Revenue, New Delhi & Others High Court of Karnataka
22-08-2017 M/s. Sri Kanishk Collection, Rep. by its partner Mr. L.R. Jagadeesh Versus M/s. SKC Readymades, Rep. by its Partner Sr. T. Anugusamy, Business High Court of Judicature at Madras
22-08-2017 M/s. Sri Kanishk Collection, Rep. by its partner Mr. L.R. Jagadeesh Versus M/s. SKC Readymades, Rep. by its Partner Sr. T. Anugusamy, Business High Court of Judicature at Madras



Directors
DIN Name Since
00238638 KEDAR SINGH DHANRAJ THAKUR 02-12-1998
00238682 RASHMI KEDAR SINGH 02-12-1998

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification








DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.