M R TOWERS PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74899DL1989PTC035352 		ROC
RoC-Delhi 		Incorporation Date
06-03-1989
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
035352 		Registration Date
06-03-1989 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
ashok_k_anand@hotmail.com
Registered Address
S - 402, GREATER KAILASH, PART - II, NEW DELHI DL 110048 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to M R TOWERS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 28-03-2021 05:33
11-02-2021 Bank of India, Rep. by the Manager, At Express Towers, Coimbatore Versus S. Bupathi High Court of Judicature at Madras
27-01-2021 Golden Green Towers Limited Liability Partnership (Llp)Versus Varun Salwan National Consumer Disputes Redressal Commission NCDRC
15-12-2020 Hyderabad-Karnataka Nursing Management Associate HIG-14, Kalabuaragi Versus Karnataka State Nursing Council No.71, Nightingale Towers, Bangalore & Another High Court of Karnataka Circuit Bench OF Kalaburagi
23-09-2020 M/s. Indus Towers Limited, Chennai, Represented by its Assistant Legal Manager, S. Prasanna Versus The Superintendent of Police, District Police Office, Tiruvannamalai & Others High Court of Judicature at Madras
31-08-2020 Royal Sundaram Alliance Insurance Co. Ltd., Sundaram Towers, Chennai Versus Manickam & Others High Court of Judicature at Madras
31-08-2020 Royal Sundaram Alliance Insurance Co. Ltd., Sundaram Towers, Chennai Versus Manickam & Others High Court of Judicature at Madras
21-08-2020 P.M. Ismail Versus Indus Towers Ltd. High Court of Kerala
06-08-2020 R.M. Cyril, R.M. Towers, Chennai Versus V. Jyotsana N. Shah & Another High Court of Judicature at Madras
08-07-2020 M/s. Matrimony.Com Limited TVH Belicia Towers Rep. By its Associate Vice President - Legal & Regulatory, S. Ravichandran Versus The Regional Provident Fund Commissioner I Employees Provident Fund Organization Royapettah & Another High Court of Judicature at Madras
24-06-2020 The Renaissance, Palarivattom, Represented by P.N. Krishnadas, Managing Partner, Residing at Palarivattom, Kochi Versus Commercial Tax Officer (Luxury Tax) Class Towers, Ernakulam & Others High Court of Kerala
12-05-2020 Damodar Valley Corporation, having its office at DVC Towers, Through its Chairman Versus M/s. Gautam Ferro Alloys, a unit of M/s. Bihar Foundary & Casting Ltd., Through its Managing Director Dr. Hari Krishan Budhia & Others High Court of Jharkhand
20-02-2020 Damodar Valley Corporation DVC Towers, Kolkata V/S Central Electricity Regulatory Commission (CERC), New Delhi And Others Appellate Tribunal for Electricity Appellate Jurisdiction
14-02-2020 The Management, ICICI Bank Limited, ICICI Bank Towers, Mumbai & Others Versus The Presiding Officer, Central Government Industrial Tribunal cum Labour Court, Chennai & Others High Court of Judicature at Madras
05-02-2020 Omkara Assets Reconstruction Private Limited V/S ECI India Towers Company (Pvt.) Ltd. and Others. Debts Recovery Tribunal Hyderabad
29-01-2020 Atul Kumar Jain & Another Versus Shourya Towers Pvt. Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
13-01-2020 Royal Sundaram Alliance Insurance Co. Ltd., Sundaram Towers, Royapettah, Chennai & Others V/S B. Manjula & Others High Court of Judicature at Madras
15-10-2019 Anna Nagar Towers Club, Represented by its Secretary, Chennai Versus The Commissioner, Corporation of Chennai & Another High Court of Judicature at Madras
13-09-2019 M/s. Nissan Motors, Corporate Office, ASV Ramana Towers, Chennai & Others Versus S. Giri Prasad High Court of Judicature at Madras
21-08-2019 M/s Popular Vehicles & Services Ltd., V.H. Kammath Towers, Kadathy, Muvattupuzha Versus James K. Joseph & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
19-08-2019 Alpana Gupta Through Power of Attorney Holder Versus APG Towers Pvt. Ltd. & Another Supreme Court of India
09-08-2019 Uma Versus M/s. Apollo Sindhoori, Capital Investments Limited, Ali Towers, Rep. by L.R. Murali Krishnan & Another High Court of Judicature at Madras
11-07-2019 Creation Investments Equitas Holdings LIC A wholly owned subsidiary of Creation Investments Social Ventures Fund II LP, United States of America Versus Small Industrial Development Bank of India (SIDBI) 7561, Overseas Towers, Anna Salai, Chennai High Court of Judicature at Madras
18-06-2019 R. Lakshmi Prabha Versus The General Manager (HR) Chennai Metro Rail Limited, (A Joint Venture of Govt. of India and Government of Tamil Nadu) “Harini Towers”, Gopalapuram High Court of Judicature at Madras
04-06-2019 Royal Sundaram Alliance Insurance Company Limited, Sundaram Towers, Chennai Versus Jenitha Naveen @ Jenitha Begam & Others Before the Madurai Bench of Madras High Court
14-03-2019 General Manager, M/s. Shourya Towers Pvt. Ltd. & Others Versus Varun Shahi National Consumer Disputes Redressal Commission NCDRC
14-02-2019 Best Towers Private Limited Versus Reliance Communications Limited High Court of Judicature at Patna
06-02-2019 R. Subramanian Versus ICICI Bank Ltd., ICICI Bank Towers, Ambattur Industrial Estate, Chennai & Others High Court of Judicature at Madras
10-01-2019 Damodar Valley Corporation DVC Towers, Kolkata Versus Central Electricity Regulatory Commission, Through Its Secretary & Others Appellate Tribunal for Electricity Appellate Jurisdiction
11-12-2018 The India Cements Limited, ?Coromandel Towers? Chennai Versus Power Grid Corporation of India Limited, Rep by is Chairman & Managing Director, New Delhi & Others High Court of Judicature at Madras
19-11-2018 Royal Sundaram Alliance Insurance Co.Ltd, Sundaram Towers, Chennai Versus Sulochana & Others High Court of Judicature at Madras
12-11-2018 Oricon Enterprises Limited Versus BSE Ltd. Phiroze Jeejeebhoy Towers, Mumbai & Another SEBI Securities Exchange Board of India Securities Appellate Tribunal
09-11-2018 Bharat Sanchar Nigam Limited (BSNL), Kolkata Versus M/s. Indus Towers Limited, West Bengal Competition Commission of India
01-11-2018 HDFC Chubb General Insurance Co. Ltd, Motor Third Party Cell, Raheja Towers, Chennai Versus L. Seethapathy & Another High Court of Judicature at Madras
18-09-2018 CMS Finvest Limited & Another Versus BSE Limited Phiroze Jeejeebhoy Towers SEBI Securities Exchange Board of India Securities Appellate Tribunal
21-08-2018 Bhagavati Bright Bars Limited Versus BSE Limited Phiroze Jeejeebhoy Towers SEBI Securities Exchange Board of India Securities Appellate Tribunal
14-08-2018 Suryajyoti Spinning Mills Limited Versus BSE Limited Phiroze Jeejeebhoy Towers & Another SEBI Securities Exchange Board of India Securities Appellate Tribunal
09-08-2018 Chiranjith Ajila Versus Archana Projects, Ananth Towers, Udupi Taluk & Another High Court of Karnataka
02-08-2018 Sanchay Finvest Limited Versus BSE Limited Phiroze Jeejeebhoy Towers, Mumbai SEBI Securities Exchange Board of India Securities Appellate Tribunal
26-07-2018 Softrak Venture Investment Ltd. & Others Versus BSE Limited Phiroze Jeejeebhoy Towers, Mumbai SEBI Securities Exchange Board of India Securities Appellate Tribunal
13-07-2018 The Assistant State Tax Officer, Ernakulam & Another Versus M/s. Indus Towers Limited, Cochin, Represented by Its Legal Head Premakrishnan Nair High Court of Kerala
05-07-2018 Raj Hans Towers (P) Limited Versus Anuradha Mishra National Consumer Disputes Redressal Commission NCDRC
25-06-2018 Sadbhav Infrastructure Project Limited Versus BSE Ltd. Phirozee Jeejeebhoy Towers, Mumbai & Another SEBI Securities Exchange Board of India Securities Appellate Tribunal
15-06-2018 Viaan Industries Limited Versus BSE Limited Phiroze Jeejeebhoy Towers, Mumbai & Another SEBI Securities Exchange Board of India Securities Appellate Tribunal
06-06-2018 Dandu Vani Kumar Versus The Chairman, Kapil Chits Pvt. Ltd., Kapil Towers Telangana State Consumer Disputes Redressal Commission Hyderabad
06-06-2018 Dandu Vani Kumar Versus The Chairman, Kapil Chits Pvt. Ltd., Kapil Towers, Hyderabad Telangana State Consumer Disputes Redressal Commission Hyderabad
16-05-2018 P.A.Towers Residential Service Society, Rep by its Secretary G. Arjun Versus M/s. P.A. Constructions, Rep. By its Proprietor, K. Ponuswamy, Chennai & Others High Court of Judicature at Madras
14-03-2018 Suraj & Chaand Towers Residents Welfare Association rep. by its President N.C. Kannan Versus Sri Kapali Building Promoters Private Limited, Rep. by its Director S. Suresh & Others High Court of Judicature at Madras
01-03-2018 Indus Towers Limited, Rep.by its Authorized Signatore S. Prasanna Versus The Superintendent of Police, Kancheepuram District & Another High Court of Judicature at Madras
19-02-2018 M/s. Sun TV Network Ltd., Rep by its Authorised Signatory, M. Jyothibasu Murasoli Maran Towers, Chennai & Another Versus M/s. Prabhudeva Studios Private Limited, Rep. by its Director, Ishari K. Ganesh, Mylapore & Others High Court of Judicature at Madras
09-02-2018 Indus Towers Limited, Rep. by its Authorised Signatory, S. Prasanna & Others Versus The Secretary to Government, Municipal Administration Department, The Government of Tamil Nadu, Chennai & Others High Court of Judicature at Madras
09-02-2018 Indus Towers Limited, Rep. by its Authorized Signatory S. Prasanna Versus The Secretary to the Government, Municipal Administration Department, The Government of Tamil Nadu, Chennai & Others High Court of Judicature at Madras
31-01-2018 Bipin Vijaykant Mehta, HUF Through Bipin Vijaykant Mehta (Karta) Versus Assistant General Manager, Bombay Stock Exchange Limited, Phiroze Jeejeebhoy Towers, Fort, Mumbai SEBI Securities Exchange Board of India Securities Appellate Tribunal
24-01-2018 Sacheta Metals Ltd. Sakasaria Industrial Estate, Chincholi, Behind Hanuman Temple Versus BSE Limited Phiroze Jeejeebhoy Towers, Mumbai SEBI Securities Exchange Board of India Securities Appellate Tribunal
17-01-2018 M/s. Indus Towers Limited, Represented by Its Legal Head, Premakrishnan Nair Versus The Assistant State Tax Officer, Squad No. VII, Ernakulam & Another High Court of Kerala
11-01-2018 D. Sasikala & Others Versus Chennai Metro Rail Ltd. Represented by its Managing Director ?Harini Towers?, Chennai & Others High Court of Judicature at Madras
03-01-2018 Transgene Biotek Limited Through its Managing Director K. Koteshwara Rao Versus The Bombay Stock Exchange Limited Phiroze Jeejeebhoy Towers, Dalal Street, Mumbai SEBI Securities Exchange Board of India Securities Appellate Tribunal
02-01-2018 M/s. Cee Dee Yes Health Care Services Pvt. Ltd., (formerly Cee Dee Yes Standard Towers Pvt. Ltd.) Rep. by its Managing Director Velachery, Chennai & Another Versus The Executive Engineer, Zone XIII, Greater Chennai Corporation, Adayar, Chennai & Others High Court of Judicature at Madras
14-12-2017 Accel Frontline Limited Versus BSE Limited Phiroze Jeejeebhoy Towers, Mumbai & Another SEBI Securities Exchange Board of India Securities Appellate Tribunal
11-12-2017 Accel Frontline Limited Versus BSE Limited Phiroze Jeejeebhoy Towers, Mumbai, Maharashtra & Another SEBI Securities Exchange Board of India Securities Appellate Tribunal
13-11-2017 M. Ramgopal Reddy Versus Saboo RKS Motor Pvt. Ltd. (Insurance Division), Saboo Towers & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
30-10-2017 Moosa Versus The Regional Passport Officer, Rayala Towers, Chennai High Court of Judicature at Madras
26-09-2017 Claris Life Sciences Limited Corporate Towers Versus Deputy Commissioner of Income Tax (OSD) Range 1 Income Tax Appellate Tribunal Ahmedabad
26-09-2017 Claris Life Sciences Limited Corporate Towers Versus Deputy Commissioner of Income Tax (OSD) Range 1 Income Tax Appellate Tribunal Ahmedabad
19-09-2017 George Amalraj Versus M/s. Kotak Mahindra Bank, Kotak Towers, Mumbai High Court of Judicature at Madras
07-09-2017 M/s. Paharpur Cooling Towers Limited, Rep. by its Company Secretary, Hirak Ghosh Versus Basal Steels & Power Pvt. Ltd. In the High Court of Judicature at Hyderabad
31-08-2017 Paharpur Cooling Towers Ltd. Versus Dalmia Cement (Bharat) Ltd. National Company Law Appellate Tribunal
19-07-2017 Paharpur Cooling Towers Limited Versus Senior Joint Commissioner & Others High Court of Judicature at Calcutta
04-05-2017 Indus Towers Ltd. Versus Mira-Bhayandar Municipal Corporation High Court of Judicature at Bombay
04-05-2017 Indus Towers Ltd V/S Mira-Bhayandar Municipal Corporation and Others. High Court of Judicature at Bombay
24-03-2017 Royal Sundaram Alliance Insurance Co. Ltd., Sundaram Towers, Whites Road, Chennai Versus Palaniammal & Others High Court of Judicature at Madras
15-03-2017 Ardra Associates Capital Towers V/S Commissioner of Central Excise, Customs and Service Tax, Cochin Custom Excise and Gold Control Appellate Tribunal South Bench Bangalore
10-03-2017 Midas Touch Investors Association Agarwala Building, Kanpur Versus BSE Limited Phiroze Jeejeebhoy Towers, Mumbai & Another SEBI Securities Exchange Board of India Securities Appellate Tribunal
06-03-2017 Beach Towers Condominium & Another Versus Bombay Dyeing & Manufacturing Company Limited & Others High Court of Judicature at Bombay
19-01-2017 R.K. Rajkumar Proprietor M/s. Koghima Garments Versus The Registrar Debts Recovery Tribunal - III Spencer Towers Chennai & Others High Court of Judicature at Madras
10-01-2017 The Management, Ramanathapuram District Central- Cooperative Bank Ltd., Rep. by its Special Officer, Ramanathapuram Versus The Joint Commissioner of Labour, Anjali Towers, Madurai & Others Before the Madurai Bench of Madras High Court
06-01-2017 Delhi Towers Ltd., New Delhi Versus DCIT Central Circle-20 New Delhi Income Tax Appellate Tribunal Delhi
06-01-2017 Delhi Towers Ltd., New Delhi Versus DCIT Central Circle-20 New Delhi Income Tax Appellate Tribunal Delhi
05-01-2017 M/s. Paharpur Cooling Towers Limited., represented by its Authorised Signatory, Anurita Chaturvedi, Controller Finance & Accounts Versus State of Kerala, represented by The Secretary, Commercial Taxes & Another High Court of Kerala
26-12-2016 Anshul Jain Versus ICICI Lombard General Insurance Company Ltd. Kunal Towers, Mall Road, Ludhiana, through its Authorized & Others Punjab State Consumer Disputes Redressal Commission Chandigarh
07-12-2016 Ramakrishnan Versus State Co-Operative Election Commission, Co-Bank Towers, Thiruvananthapuram & Others High Court of Kerala
18-10-2016 T. Ashok Surana Versus The Authorised Officer, Small Industries Development Bank of India, Overseas Towers, Chennai High Court of Judicature at Madras
14-09-2016 M/s. Ceedeeyes Standard Towers Pvt. Ltd. Versus The District Collecter of Chennai, Chennai & Others High Court of Judicature at Madras
19-07-2016 Tecpro Systems Limited Rep. by its Officer Venugopalan Tecpro Towers, Chennai Versus The Union of India Rep. by the Office of the Asst. Commn. of Income Tax New Delhi High Court of Judicature at Madras
08-07-2016 Indus Towers Limited Versus Sistema Shyam Teleservices Ltd. High Court of Delhi
29-06-2016 Pharpur Cooling Towers Ltd., by its Senior Executive ? Commercial, Bangalore Versus Assistant Commissioner of Commercial Taxes (Audit) 1.3, Bangalore & Others High Court of Karnataka
29-06-2016 PBR Towers Pvt. Ltd. & Another Versus Narsing Das Gupta & Others High Court of Judicature at Calcutta
23-06-2016 Aditya Varma Raja Versus Kerala State Co-Operative Election Commission Co-Bank Towers, Palayam, Thiruvananthapuram & Others High Court of Kerala
09-06-2016 Jamil A. Adhikari of Mumbai Indian Inhabitant Mumbai Versus M/s. The Oberoi Towers, Nariman Point, Mumbai High Court of Judicature at Bombay
25-04-2016 Tata AIG General Insurance Company Limited, Lotus Towers, Ist Floor, Community Centre, Versus Pardeep Singh & Others Haryana State Consumer Disputes Redressal Commission Panchkula
01-04-2016 Paharpur-3P, Paharpur Cooling Towers Ltd. Versus Gail (India) Ltd. Competition Commission of India
17-03-2016 M/s. Ragavi Poultry Farm, Rep by its Managing Partner S. Arumugam Versus The Presiding Officer, Debts Recovery Tribunal, Kalyani Towers, Madurai & Another Before the Madurai Bench of Madras High Court
14-03-2016 Alpha Helical Pumps Pvt. Ltd., Coimbatore Versus The Federal Bank Limited Coimbatore Branch Mulund Towers, Variety Hall Coimbatore & Others High Court of Judicature at Madras
11-03-2016 ONGC Field Operators Union, Regd. No.G.3048/3, C.1, Zone-II Versus ONGC Ltd., Southern Sector Recruitment & Promotion Section, 8th Floor (E-Wing), CMDA Towers-I & Others In the High Court of Judicature at Hyderabad
07-03-2016 K. Maiyyan Versus The Regional Passport Officer Royala Towers & Others High Court of Judicature at Madras
03-03-2016 Sanjay Saini Versus M/s. Spaze Towers Pvt. Ltd. Spazedge, Haryana State Consumer Disputes Redressal Commission Panchkula
10-02-2016 Paharpur Cooling Towers Limited Versus State of Gujarat & Others High Court of Gujarat At Ahmedabad
07-01-2016 K. Shaila Versus Indian Bank, Indian Bank Towers & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
24-11-2015 The Commissioner of Income-Tax LTU, JSS Towers, BSK III Stage, Bangalore & Another Versus M/s. Rittal India Pvt. Ltd. High Court of Karnataka
18-11-2015 Indus Towers Limited Versus Ashatai In the High Court of Bombay at Aurangabad
26-10-2015 Chandraprakash Shivhare Versus The Indian Express Limited, Express Towers, Narimam point, Mumbai & Another Intellectual Property Appellate Board



Directors
DIN Name Since
00436447 RAMAN ANAND 06-03-1989
00435529 ASHOK KUMAR ANAND 10-10-2011

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