M R TOURISM INDIA PRIVATE LIMITED

Activity: Transport, storage and Communications in Gujarat.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U63000GJ2014PTC081635 		ROC
RoC-Ahmedabad 		Incorporation Date
23-12-2014
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
081635 		Registration Date
23-12-2014 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
ranjeetshrivastava@gmail.com
Registered Address
4O2, Rembrandt, Opp. Associated Petrol Pump, C.G. Road, Ahmedabad Ahmedabad GJ 380006 IN



TradeMarks

Total 1 marks found.
M R LOGO, Class 39, Registered




Some PAST Judgements / Case Laws similar to M R TOURISM INDIA PRIVATE LIMITED

Last Checked Past / Closed Litigation On 15-06-2022 06:08
21-02-2022 T.R. Ramesh Versus The State of Tamil Nadu, Rep. by its Secretary, Department of Tourism, Culture & Religious Endowments Department, Chennai & Another High Court of Judicature at Madras
11-02-2022 S. Arshaj & Another Versus Secretary, Department of Tourism, Thiruvananthapuram & Others High Court of Kerala
01-02-2022 A. Radhakrishnan Versus The Secretary to Government Tourism Culture and Endowments Department Secretariat Chennai & Others High Court of Judicature at Madras
11-01-2022 Haryana Tourism Limited Versus M/s. Kandhari Beverages Limited Supreme Court of India
25-11-2021 M/s. Kalap Ads, Represented by its Partner, P. Deva Kalap Maran, Vellore Versus The District Collector/Chairman, Vellore Tourism Development Promotion Society, Personal assistant to Panchayat Development Division, Vellore High Court of Judicature at Madras
24-11-2021 Aruna Chopra Versus India Tourism Development Corporation Ltd., Through its Chairman-cum-Managing Director, India Tourism Development Corporation Ltd.(ITDC Ltd.), New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
18-11-2021 The Secretary, Tourism & Civil Aviation Department & Another Versus Brij Raj Oberoi High Court of Sikkim
09-11-2021 T.A. Ranganathan Versus Government of Tamil Nadu Represented by its Principal Secretary Department of Tourism, Culture and Religious Endowments, Secretariat, Chennai High Court of Judicature at Madras
09-11-2021 P. Karuppasamy Versus The Director, Department of Tourism - Tamil Nadu, Chennai & Others Before the Madurai Bench of Madras High Court
24-09-2021 A. Radhakrishnan Versus The Secretary to Government Tourism, Culture & Endowments Department, Secretariat, Chennai & Others High Court of Judicature at Madras
24-09-2021 S. Ganesan Versus The Secretary to Government, Tourism Cultural and Religious Endowments Department, Chennai & Others High Court of Judicature at Madras
23-09-2021 Babul Baishya Versus Union of India, Represented by its the Secretary, Ministry of Tourism, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
17-09-2021 M/s. India Tourism Development Corporation Ltd., Regional Office (South) Rep. by its Regional Manager (South), Chennai Versus M.R. Junaitha Begum High Court of Judicature at Madras
15-09-2021 N.C. Sridhar Versus The Secretary to Government, Tourism, Culture, Religious Endowments Department, Chennai & Others High Court of Judicature at Madras
15-09-2021 K. Senthilkumar Versus The Principal Secretary to Government of TamilNadu, Tourism, Culture & Religious Department, Chennai & Others High Court of Judicature at Madras
06-09-2021 Shiv & Sons & Another Versus Indian Railway Catering And Tourism Corporation Ltd (IRCTC) High Court of Delhi
03-09-2021 Rangarajan Narsimhan Versus The Principal Secretary, Tourism, Culture & Religious Endowments, Secretariat, Chennai & Another High Court of Judicature at Madras
30-07-2021 Delhi Tourism & Transportation Development Corporation (DTTDC) Versus M/s. Swadeshi Civil Infrastructure Pvt. Ltd. High Court of Delhi
08-07-2021 C. Maruthavanan Pillai Versus The Government of Tamilnadu, Rep. by its Principal Secretary, Tourism, Culture and Chartiable Department & Others High Court of Judicature at Madras
30-06-2021 The Secretary Tourism, Government of Goa, Secretariat Department of Tourism, Porvorim-Goa Versus The Indian Hotels Company Limited & Others In the High Court of Bombay at Goa
08-06-2021 Anil Kumar Koriya Versus The Union of India, Represented by the Secretary Tourism Department, Transport Bhawan, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
22-04-2021 Mohana Rao Dandamudi Versus The Government of Tamil Nadu Rep. by the Secretary to the Government Information & Tourism (T3) Department & Another High Court of Judicature at Madras
22-04-2021 Mohana Rao Dandamudi Versus The Government of Tamil Nadu Rep. by the Secretary to the Government Information & Tourism (T3) Department & Another High Court of Judicature at Madras
09-04-2021 J&K Tourism Development Corporation & Another Versus Indu Dhar Aima & Others High Court of Jammu and Kashmir
18-02-2021 Indic Collective Trust, Rep. by its President T.R. Ramesh & Another Versus The State of Tamil Nadu, Rep. by its Secretary Department of Tourism, Culture and Religious Endowments Department, Chennai & Others High Court of Judicature at Madras
18-02-2021 Indic Collective Trust, Rep. by its President T.R. Ramesh & Another Versus The State of Tamil Nadu, Rep. by its Secretary Department of Tourism, Culture and Religious Endowments Department, Chennai & Others High Court of Judicature at Madras
18-02-2021 Indic Collective Trust, Rep. by its President T.R. Ramesh & Another Versus The State of Tamil Nadu, Rep. by its Secretary Department of Tourism, Culture and Religious Endowments Department, Chennai & Others High Court of Judicature at Madras
08-02-2021 His Holiness Sri-La-Sri Kasivasi Muthukumaraswamy Thambiran Swamigal, Rep. by Power Holder Srimath Sundaramurthi, Thambiran Swamigal, Joint Head of Kasimadam, Thirupanandhal Versus The Government of Tamil Nadu, Rep. by its Additional Chief Secretary to Government, Tourism, Culture and Religious Endowments Department, Chennai & Others High Court of Judicature at Madras
08-02-2021 His Holiness Sri-La-Sri Kasivasi Muthukumaraswamy Thambiran Swamigal, Rep. by Power Holder Srimath Sundaramurthi, Thambiran Swamigal, Joint Head of Kasimadam, Thirupanandhal Versus The Government of Tamil Nadu, Rep. by its Additional Chief Secretary to Government, Tourism, Culture and Religious Endowments Department, Chennai & Others High Court of Judicature at Madras
22-01-2021 Tamil Nadu Tourism Development Corporation Limited rep. by its General Manager, Chennai & Others Versus Tamil Nadu Tourism Development Corporation-s Retired Officers and Staff Welfare Association represented by its President A. Muthukumarasamy & Another High Court of Judicature at Madras
18-01-2021 A Labour Inspector of the Ministry of Business, Innovation & Employment Versus Tourism Holdings Limited Court of Appeal of New Zealand
06-01-2021 K. Shanmugasundaram Versus The General Manager(Administration), Tamil Nadu Tourism Development Corporation Litd., Chennai & Others Before the Madurai Bench of Madras High Court
28-12-2020 K. Sampath Kumar Versus The Additional Chief Secretary to Government, Tourism Culture & Religious Endowment Department, Secretariat, Chennai & Another High Court of Judicature at Madras
09-12-2020 India Tourism Development Corporation Versus M/s. C.P. & Associates Pvt. Ltd. & Others High Court of Delhi
21-10-2020 The Branch Manager, National Insurance Company Limited, Having its Branch Office at Opposite Old Tourism Department, East Sikkim Versus Arjun Bhandari & Others High Court of Sikkim
16-10-2020 G. Mohan Versus The Secretary to Government of Tamil Nadu, Tourism, Culture and Hindu Religious and Charitable Endowment Department, Chennai & Others Before the Madurai Bench of Madras High Court
14-10-2020 J. Pandiammal Versus The Secretary to Government, Tourism Culture & Endowment Department & Others Before the Madurai Bench of Madras High Court
28-09-2020 Periyanambi Narasimha Gopalan Versus Secretary to Government Tourism, Culture & Religious Endowments Department, Government of Tamil Nadu & Another High Court of Judicature at Madras
27-08-2020 K.P. Mani & Another Versus The Secretary to Government Tourism Culture And Religious Endowments Department, Chennai & Others High Court of Judicature at Madras
27-07-2020 Pawan Kumar Versus J & K Tourism Development Corporation Limited & Others High Court of Jammu and Kashmir
21-07-2020 Anie Philip, Principal, Food Craft Institute, Kalamassery & Others Versus State of Kerala, Represented by Secretary To Government, Tourism Department, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
20-05-2020 A. Sennimalai Versus Tourism Finance Corporation of India Ltd., New Delhi & Others High Court of Judicature at Madras
17-04-2020 South Durban Community Environmental Alliance Versus MEC For Economic Development, Tourism And Environmental Affairs Kwazulu-Natal Provincial Government & Another Supreme Court of Appeal of South Africa
20-03-2020 T. Gajendran Versus The Secretary, Tourism, Culture and Religious Endowment Department, Chennai & Another High Court of Judicature at Madras
13-03-2020 Rajamani & Another Versus The Government of Tamil Nadu, Rep. by its Principal Secretary, Tourism, Culture and Charitable Department & Others Before the Madurai Bench of Madras High Court
18-02-2020 Shanti Bhatt & Others Versus Indian Railway Catering & Tourism Corporation Ltd., New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
30-01-2020 M.P. Balasubramaniam & Another Versus The Government of Tamil Nadu, Rep. by Additional Chief Secretary, Tourism, Culture & Religious Endowments Department, Chennai & Others High Court of Judicature at Madras
20-01-2020 His Holiness Sri-La-Sri Kasivasi, Muthukumaraswamy Thambiran Swamigal, Rep. By Power Holder Srimath Sundaramurthi Thambiran Swamigal, Joint Head of Kasimadam, Thanjavur Versus The Additional Chief Secretary to Government, Tourism, Culture and Religious Endowments Department, Chennai & Others High Court of Judicature at Madras
13-01-2020 D.V. Murugan Versus The State of Tamil Nadu, Rep.by its Secretary, Tourism, Art & Culture, Hindu Religious Endowments & Information, Chennai & Others High Court of Judicature at Madras
08-11-2019 R. Vivekanandan Versus The Secretary to Government, Tamil Nadu Tourism Culture & Hindu Religious Charitable Endowment Department, Secretariat, Chennai & Others High Court of Judicature at Madras
11-10-2019 M/s. Saptarishi Hotels Pvt. Ltd. & Another Versus National Institute of Tourism & Hospitality Management (NITHM) High Court of for the State of Telangana
06-09-2019 B.V.B. Madhavarja, The Secretary, Representing "Iruvamanai Avaru" of Devangar sect, Salem Versus The State of Tamil Nadu, Rep. by its Principal Secretary, Tourism, Culture & Charitable Endowments Department, Chennai & Others High Court of Judicature at Madras
30-08-2019 The Travel & Tourism Association of Goa & Others Versus Union of India (through the Standing Counsel for the Union of India) & Others In the High Court of Bombay at Goa
21-08-2019 Tourism Corporation Of Gujarat Ltd Versus Gujarat Pravasan Nigam Karmachari Mandal High Court of Gujarat At Ahmedabad
08-08-2019 M. Kavitha Versus Government of Tamil Nadu, Rep. by its Additional Chief Secretary to Government (FAC), Tourism, Culture and Religious Endowments (RE.2.2) Department, Chennai & Others High Court of Judicature at Madras
16-07-2019 Saptarshi Hotels Pvt. Ltd., rep by its Director Yesh Deep Sharma & Another Versus National Institute of Tourism & Hospitality Management (NITHM) & Others High Court of for the State of Telangana
16-07-2019 Saptarshi Hotels Pvt. Ltd., rep by its Director Yesh Deep Sharma & Another Versus National Institute of Tourism & Hospitality Management (NITHM) & Others High Court of for the State of Telangana
03-05-2019 Kunhiraman Versus Sreekumar Sadanandan, Regional Manager, Indian Railway Catering & Tourism Corporation (IRCTC), Salih Arcade, Ernakulam Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
15-03-2019 Managing Director, Kerala Tourism Development Corporation Ltd. Versus Deepti Singh & Others Supreme Court of India
13-03-2019 India Tourism Development Corporation Versus CP Associates Pvt. Ltd. & Others High Court of Delhi
08-03-2019 A. Muthukumarasamy Versus The Managing Director, Tamil Nadu Tourism Development Corporation Ltd. Chennai & Another High Court of Judicature at Madras
01-03-2019 Telangana State Tourism Development Corporation Versus J.N. Pavan Kumar High Court of for the State of Telangana
21-02-2019 M. Lohith & Another Versus The State of Karnataka, Represented by Its Secretary, Department of Information, Tourism & Development, Bengalaru & Others High Court of Karnataka
12-02-2019 K. Raheja Corp Pvt. Ltd. Versus Maharashtra Tourism Development Corporation Ltd. High Court of Judicature at Bombay
06-02-2019 A. Shamsudeen, Secretary, District Tourism Promotion Council, Pathanamthitta Versus State of Kerala, Represented by The Secretary to Government, Tourism Department, Secretariat, Thiruvananthapuram & Others High Court of Kerala
31-01-2019 M. Ayyappan Versus The Government of Tamil Nadu, Rep. by its Principal Secretary, Tourism, Culture and Religious Endowment Department, Secretariat, Fort St. George, Chennai & Others Before the Madurai Bench of Madras High Court
24-01-2019 A. Radhakrishnan Versus The Secretary to Government, Tourism Culture & Endowments Dept., Secretariat, Chennai & Others High Court of Judicature at Madras
07-01-2019 Principal Commissioner of Income Tax, Panaji Versus Goa Tourism Development Ltd. In the High Court of Bombay at Goa
23-11-2018 State of Tamil Nadu, rep., by the Secretary to Government, Department of Tourism & Culture, Chennai & Others Versus K. Elangovan & Others High Court of Judicature at Madras
20-11-2018 Regania Hotels & Resorts P. Ltd. Versus Delhi Tourism & Transportation Development Corporation High Court of Delhi
01-11-2018 N. Dhanasekaran Versus The Tamil Nadu Government rep. by the Secretary to Government, Tourism, Culture and Religious Endowment Department, Fort St. George, Chennai & Others Before the Madurai Bench of Madras High Court
30-10-2018 M. Balasaraswathi & Others Versus The State of Tamil Nadu, Represented by its Secretary, Tourism, Culture & Hindu Religious & Charitable Endowment Department, Chennai & Others High Court of Judicature at Madras
25-10-2018 M. Muniyan Versus Tamil Nadu Tourism Development Corporation Limited, Rep. By its Managing Director, Chennai & Others High Court of Judicature at Madras
22-10-2018 M/s. Delhi Tourism & Transportation Development Corporation Versus M/s. Gammon India Limited High Court of Delhi
10-10-2018 Ameliya Tourism, Rep. by Dipankar Roy Versus Rana Taran West Bengal State Consumer Disputes Redressal Commission Kolkata
07-09-2018 Acit, Circle, Panchkula Versus Haryana Tourism Corporation Income Tax Appellate Tribunal Chandigarh
30-08-2018 India Tourism Development Corporation Limited Versus M/s. Mayar Health Resort Ltd. High Court of Delhi
09-08-2018 Kaveri Das Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Tourism, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
10-07-2018 Jukanti Ramesh & Others Versus The State of Telangana Rep. by its Principal Secretary to Govt., Youth Advancement Tourism & Culture Department In the High Court of Judicature at Hyderabad
19-06-2018 Punithavalli Versus The Secretary to Government, Tourism, Culture & Endowment Department, Chennai & Others High Court of Judicature at Madras
14-03-2018 N. Dhanasekaran & Others Versus The Tamil Nadu Government Represented by The Secretary to Government, Tourism, Culture and Religious Endowment Department, Chennai & Others Before the Madurai Bench of Madras High Court
21-02-2018 State of Haryana & Others Versus M/s. G.D. Goenka Tourism Corporation Limited & Another Supreme Court of India
08-02-2018 R. Elangovan Versus Government of Tamil Nadu, Represented by its Secretary, Tourism & Culture Department, Chennai & Others High Court of Judicature at Madras
07-02-2018 S. Kalaivani & Others Versus The Principal Secretary, Tourism, Culture & Hindu Religious & Charitable Endowments Department, Chennai & Others Before the Madurai Bench of Madras High Court
20-11-2017 M. Karthik & Others Versus The State of Tamil Nadu Rep. by its Secretary to Government Tamil Development, Religious Endowments and Information Department (now) Tourism Culture and Religious Endowments Department Fort St. George & Others High Court of Judicature at Madras
17-11-2017 Anil Kumar Koriya Versus The Union of India, Represented by its Secretary, Ministry of Tourism, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
16-11-2017 Anil Kumar Koriya Versus The Union of India, Represented by the Secretary, Tourism Department, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
03-10-2017 Nataraj Urs & Others Versus The Karnataka State Tourism Development Corporation Ltd., Reptd., by its Managing Director & Another High Court of Karnataka
25-09-2017 Suja Thomas, Pathanamthitta District., Now Working as Azzad Travel and Tourism, Kuwait Versus George Koshy, Pathanamthitta District, now Working at, Kuwait Drilling Fluids, & Another High Court of Kerala
14-09-2017 M. Guneswaran Versus The Chairman & the Board of Directors, Tamil Nadu Tourism Development Corporation, Tourism Complex, Chennai & Another Before the Madurai Bench of Madras High Court
08-09-2017 Madurai Bench of Madras High Court, Bar Association, Madurai, Represented by its General Secretary M. Veilkaniraj Versus State of Tamil Nadu represented by its Principal Secretary, Department of Tourism and Culture & Others Before the Madurai Bench of Madras High Court
31-08-2017 T.T. Mohammed Thanseer, Kelpeni Island, U.T. of Lakshadweep Versus The Director, Tourism Development, Kavarathi Island & Others High Court of Kerala
31-08-2017 M/s. Daphne Hotels and Tourism Pvt. Ltd. & Others Versus The Federal Bank Limited, Now represented by Kochurani G. Ettil, Assistant Vice President(Authorised Officer under SARFAESI Act), Ernakulam Asset Recovery Branch & Another Debts Recovery Tribunal Ernakulam
03-08-2017 T.T. Mohammed Thanseer Versus The Director, Tourism Development, Kavarathi Island & Others Central Administrative Tribunal Ernakulam Bench
01-08-2017 Chandigarh Industrial & Tourism Development Corporation Ltd. & Another Versus M/s K.B. Hotels Pvt. Ltd. High Court of Punjab and Haryana
04-07-2017 Radheshyam Tourism Versus Radheshyam Travels Private Limited High Court of Gujarat At Ahmedabad
04-07-2017 Rajasthan Tourism Development Corpn. Ltd V/S Commissioner of Central Excise, Jaipur I Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
04-07-2017 Radheshyam Tourism Versus Radheshyam Travels Private Limited High Court of Gujarat At Ahmedabad
19-06-2017 R. Gnanasekar Versus The State of Tamil Nadu rep.by its Secretary to Government, Tourism, Culture and Religious Endowment Department, Fort St. George, & Others High Court of Judicature at Madras
09-06-2017 In Re: M/s. Aryarup Tourism Club Resorts Private Limited (In Liquidation) High Court of Judicature at Bombay



Directors
DIN Name Since
06810277 RANJEET KUMAR SHRIVASTAVA 23-12-2014
06997255 MAYANK JAYANTILAL SHUKLA 23-12-2014

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