M R P PRODUCT PRIVATE LIMITED

Activity: Manufacturing (Textiles) in Uttar Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U17111UP1993PTC015576 		ROC
RoC-Kanpur 		Incorporation Date
22-07-1993
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
015576 		Registration Date
22-07-1993 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE Non-Compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 10,00,000
Paid Up Capital
Rs. 2,15,700



Contact Information
E-Mail Address
sarvesh_srifcs@yahoo.co.in
Registered Address
55/3KAHOO KOTHI KANPUR UTTAR PRADESH P UP 208001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to M R P PRODUCT PRIVATE LIMITED

Last Checked Past / Closed Litigation On 25-03-2023 15:32
27-04-2022 Tempel Precision Metal Product (I) Pvt. Ltd. Versus E. Palaniswamy High Court of Judicature at Madras
24-01-2022 M/s. Teleone Consumers Product Private Limited Versus Regional P.F. Commissioner I, Delhi, North High Court of Delhi
15-06-2021 M/s. Hatsun Agro Product Ltd. Versus Assistant of Commissioner, Employees - Provident Fund Organisation, (Ministry of Labour, Govt. of India) Regional Office, Swarnapuri, Salem High Court of Judicature at Madras
07-01-2021 Hatsun Agro Product Ltd., Chennai, Represented by its Authorised Signatory Versus M/s. Arogya Rahasya Private Limited, Secunderabad & Another High Court of Judicature at Madras
03-12-2020 M/s. AP Product Represented by it Proprietor Yagyanand Agarwal & Another Versus State of Telangana Rep by its Principal Secretary Home Department Secretariat Hyderabad & Others High Court of for the State of Telangana
19-02-2020 Hatsun Agro Product Ltd. Versus Kamadenu Dairy Farms High Court of Judicature at Madras
07-02-2020 M/s. Patanjali Biscuts Pvt. Ltd., Kolkatta & Another V/S Hatsun Agro Product Ltd., Represented by its Authorised Signatory High Court of Judicature at Madras
31-01-2020 Solar4max Com Versus Oxide Power Product Pvt Ltd. High Court of Rajasthan
19-11-2019 Amit Product & Another Versus Premier Nutrition's Dairy Division High Court of Madhya Pradesh Bench at Indore
05-11-2019 M/s. Patanjali Biscuits Pvt. Ltd. & Another Versus Hatsun Agro Product Ltd. & Another High Court of Judicature at Madras
05-11-2019 M/s. Patanjali Biscuits Pvt. Ltd. & Another Versus Hatsun Agro Product Ltd. & Another High Court of Judicature at Madras
10-10-2019 Rathi Ispat Ltd. Versus Inox Air Product Ltd. High Court of Delhi
05-07-2019 Hatsun Agro Product Ltd., Karapakkam Versus Patanjali Biscuits Pvt Ltd., Continental Chambers, Kolkata & Another High Court of Judicature at Madras
20-05-2019 Mission Product Holdings, Inc. Versus Tempnology, LLC, Nka Old Cold Llc (2019) Supreme Court of United States
20-05-2019 Mission Product Holdings, Inc. Versus Tempnology, LLC, Nka Old Cold Llc (2019) Supreme Court of United States
09-05-2019 M/s. Hatsun Agro Product Ltd, Rep by its Authorised Signatory, Kancheepuram Versus Regional P.F. Commissioner, Employees' Provident Fund Organisation, Regional Office, Vellore High Court of Judicature at Madras
02-04-2019 State Bank of India Versus Shakumbhri Straw Product Limited & Another High Court of Judicature at Allahabad
20-03-2019 M/s. Patanjali Biscuits Pvt. Ltd., Kokkalla M/s. Patanjali Ayurved Limited Delhi Versus Hatsun Agro Product Ltd. Chennai High Court of Judicature at Madras
18-02-2019 State of Chhattisgarh & Others Versus M/s Saj Food Product (P) Ltd, Chhattisgarh & Another High Court of Chhattisgarh
30-01-2019 K.T. Balaji Versus Hastun Agro Product Limited, Represented by its Managing Director R.G. Chandramogan & Others High Court of Judicature at Madras
09-01-2019 Hatsun Agro Product Ltd. Versus Arun Traders High Court of Judicature at Madras
22-11-2018 State Bank of India State Bank of India Stressed Assets Recovery Branch, Rep. by its Asst.General Mana Versus The Official Liquidator MHC High Court of Madras as the Provisional Liquidator of M/s.Indag Product Limited, Chennai High Court of Judicature at Madras
06-09-2018 Hatsun Agro Product Ltd, Rep by its Chairman & Managing Director, Chennai & Another Versus State of Tamil Nadu Rep by its Principal Secretary Animal Husbandry, Chennai & Others High Court of Judicature at Madras
12-07-2018 Parakh Vanijya Private Limited Versus Baroma Agro Product & Others Supreme Court of India
12-07-2018 Parakh Vanijya Private Limited Versus Baroma Agro Product & Others Supreme Court of India
20-06-2018 M/s. Hatsum Agro Product Limited, Rep. by its Assistant General Manager, Legal Rajesh D.R. Versus The Joint Commissioner, HR & CE Department, Coimbatore & Others High Court of Judicature at Madras
05-04-2018 Commissioner of Customs (Import) Nhava Sheva V/S Solufeed Plant Product & Services Pvt. Ltd. ad Others. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
13-03-2018 Tapi Prestressed Product Ltd. Versus Municipal Corporation Jalgaon Through its Commissioner, Municipal Corporation In the High Court of Bombay at Aurangabad
05-12-2017 M/s. VINS Bio-Product Pvt. Ltd., Rep. by its Executive Director/Managing Director & Another Versus M/s. Mastana Constructions Engineers & Contractors, Rep. by its Managing Partner Hazrath Basha & Another In the High Court of Judicature at Hyderabad
04-05-2017 Yati Agro Product and Others V/S United Bank of India and Others. Debts Recovery Tribunal Kolkata
04-05-2017 Punjab National Bank V/S Maya Food Product and Others. Debts Recovery Tribunal Ranchi
27-04-2017 Amrish Agarwal Trading as Mahalaxmi Product Versus M/s. Venus Home Appliances Pvt. Ltd. High Court of Delhi
01-03-2017 Parakh Vanijya Private Limited Versus Baroma Agro Product & Others High Court of Judicature at Calcutta
16-12-2016 Union of India & Another Versus M/S. Poly Product & Another High Court of Gauhati
03-10-2016 ACTO, Anti Evasion-I, Alwar Versus M/s. Khandelwal Foods Product High Court of Rajasthan Jaipur Bench
30-06-2016 Hatsun Agro Product Ltd. & Another Versus M/s. Arokya Food Products & Another High Court of Judicature at Madras
01-03-2016 Indo Foreign Commercial Agency Product Pvt. Ltd. & Another Versus Punjab & Sind Bank & Others Debts Recovery Appellate Tribunal at Delhi
11-01-2016 Kapil Kumar Versus Sahara Q Shop Unique Product Range Ltd. & Others Rajasthan State Consumer Disputes Redressal Commission Jaipur
03-09-2015 Samvardhana Motherson Refrigeration Product Ltd. Versus West Bengal State Marketing Board High Court of Judicature at Calcutta
02-06-2015 In Re: M/s Dhanvir Food Product Versus Bank of Baroda Competition Commission of India
25-02-2015 Development Corporation of Konkan Limited Versus Saidhara ? DCK Agro Product & Plantation Limited & Another High Court of Judicature at Bombay
19-09-2014 Dabur India Limited Versus Rajkumar Saraf Trading as M/s. Bindal Food Product & Another Intellectual Property Appellate Board
01-08-2014 Coal Product India Versus Union of India High Court of Judicature at Allahabad
12-05-2014 Vinay Wire & Poly Product P. Ltd. Versus Dir. General of Central Excise High Court of Judicature at Allahabad
03-04-2014 Toptronic Office Product Versus Commissioner of Central Excise, Nagpur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
30-01-2014 M/s. Mangal Precision Product Limited & Others Versus A. Muthyalaiah & Others High Court of Andhra Pradesh
03-12-2013 M/s. JHS Svendgaard Laboratories Limited Versus M/s. Procter & Gamble Home Product Limited & Others High Court of Himachal Pradesh
01-11-2013 Tainwala Personal Care Product Pvt. Ltd. Versus Royal Sundaram Alliance Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
18-07-2013 Maharashtra State Electricity Distribution Company Limited Versus Ajinkya Wire Product & Another High Court of Judicature at Bombay
02-01-2013 Head Car Product Group Tata Motors Ltd. & Another Versus Kalimisetty Suresh & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
16-10-2012 P.L. Birla Paper Product Machines Versus Vidyasagar Panicker Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
10-10-2012 Chief Manager, Allahabad Bank, Okhla Industrial Estate Branch & Another Versus M/s Paper Product Machines National Consumer Disputes Redressal Commission NCDRC
03-07-2012 CCE, Puducherry Versus M/s. Inox Air Product Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
02-07-2012 Friends Overseas Versus Swadi Product U.K. Ltd. & Others High Court of Delhi
17-05-2012 Deewa Construction Product Industry Versus State of Rajasthan & Another High Court of Rajasthan
28-03-2012 Ahaar Consumer Product Pvt. Ltd. Versus Union of India & Others High Court of Jammu and Kashmir
02-11-2011 Madhu Product, Proprietor Rawat Singh Parihar Represented by his S.P.A Holder Imtiaz Ali Khan Versus Sundaram Files A Proprietary Concern Represented by its Proprietor Ms.Ambabi Vastabai Vaid & Others High Court of Karnataka
26-08-2011 C.V. Mathew Versus M/s. The Marine Product, Export Development Authority Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
06-07-2011 M/s. Hindustan Concrete Product Versus State of Orissa & Others High Court of Orissa
06-07-2011 M/s. Hindustan Concrete Product Versus State of Orissa & Others High Court of Orissa
27-01-2011 The State of Tamil Nadu, Rep. by Secretary to Government, Chennai & Others Versus M/s. Hatsun Agro Product Ltd., Repd. by its Authorized Signatory High Court of Judicature at Madras
08-12-2010 M/S Vesco Product Company Versus Sh.Rajinder Nath Pathak High Court of Delhi
21-05-2010 M/s Great India Product, B8, Industrial Estate, Kollam, Rep. by its Proprietor, N. Sreenivasan & Another Versus Kerala State Electricity Board, Thiruvananthapuram rep. by its Secretary & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
08-01-2010 M/s.Inox AIR Product Ltd Versus The Tamil Nadu Electricity Regulatory Commission rep. by its Secretary & Others High Court of Judicature at Madras
15-07-2009 M/s. Delhi Paper & Product Company Ltd. Versus Union of India High Court of Delhi
27-03-2009 Hyco Product (P) Ltd. Versus Shashi Hasija High Court of Delhi
25-02-2009 Ashwin Negandhi Versus M/s. D.G. Metal Product & Others High Court of Judicature at Bombay
30-09-2008 M/s. Hatsun Agro Product Ltd. Versus The State of Tamil Nadu rep. By Secretary to Government Animal Husbandry & Dairy Development & Others High Court of Judicature at Madras
12-08-2008 Hatsun Agro Product Limited, rep. by its Managing Director Versus P. Rajaram & Others High Court of Judicature at Madras
12-08-2008 Valji Khimji & Company Versus Official Liquidator of Hindustan Nitro Product (Gujarat) Ltd. & Others Supreme Court of India
04-08-2008 S.K. Industries Pvt. Ltd. Versus Rite Foods Product (P) Ltd. & Others High Court of Delhi
18-06-2008 Sanat Product Limited, Ram Nagar, Dindigul Versus Deputy Commercial Tax Officer Before the Madurai Bench of Madras High Court
10-04-2008 Haryana Vidyut Prasaran Nigam Ltd Versus Hindustan Vidyut Product Ltd. High Court of Delhi
07-02-2008 FAIR DEAL AGENCIES VERSUS INNER MONGOLIA MUWANG ANIMAL BY-PRODUCT COMPANY LIMITED High Court of Delhi
31-10-2007 Mohini Wheat Product Versus Nalanda Agro Work & Others National Consumer Disputes Redressal Commission NCDRC
14-09-2007 M.P. Fruit Product Versus M.P.State Agro Industries Development Corporation Ltd., Bhopal High Court of Madhya Pradesh
06-06-2007 Quality Steel Wire Product Pvt. Ltd Versus W B Financial Corporation High Court of Judicature at Calcutta
06-05-2007 Somani Food Product Versus State of West Bengal High Court of Judicature at Calcutta
01-02-2007 Premchand Phoolchand Phoolpagar (Deceased through LRs) Versus Agricultural Product Market Committee, Aurangabad & Another In the High Court of Bombay at Aurangabad
06-12-2006 M/s. Pine Product Industries & Another Versus M/s. R.P. Gupta And Sons & Another High Court of Delhi
06-12-2006 M/s. Pine Product Industries & Another Versus M/s. R.P. Gupta And Sons & Another High Court of Delhi
09-11-2006 Somani Food Product Versus West Bengal Financial Corporation High Court of Judicature at Calcutta
26-10-2006 India Magnesia Product Ltd., rep. by its Managing Director Versus The State of Tamilnadu, rep. by its Secretary to Government Industries Department & Others High Court of Judicature at Madras
21-06-2006 Peoples Co-Operative Bank Ltd. , Pachora Versus Kemo Industries And Allied Product High Court of Judicature at Bombay
07-03-2005 Commissioner, Trade Tax, U.P. versus S/S. National Cereal Product etc. Supreme Court of India
04-09-2003 Bharat Coal Product Versus State Of Jharkhand High Court of Jharkhand
04-09-2003 Bharat Coal Product Versus State of Jharkhand High Court of Jharkhand
01-02-2002 Khemchand Motilal Jain Tobacco Product Ltd., Sagar Versus Appellate Authority High Court of Madhya Pradesh
23-11-2001 RAJANNA VERSUS PROPRIETOR, CUPID FOOD PRODUCT High Court of Karnataka
03-11-2001 RAJANNA VERSUS PROPRIETOR, CUPID FOOD PRODUCT, MYSORE High Court of Karnataka
04-07-2001 Managing Director, Anup Product Ltd. And Another Versus State Of Karnataka High Court of Karnataka
04-07-2001 MANAGING DIRECTOR, ANUP PRODUCT LTD. VERSUS STATE OF KARNATAKA High Court of Karnataka
07-11-2000 Collector of Central Excise Versus Himalayan Cooperative Milk Product Ltd Supreme Court of India
05-09-2000 Vyas Aqua Product Private Limited Versus UCO Bank High Court of Delhi
08-10-1999 Gauhati Indore Roadways Versus Assam Forest Product Pvt.Ltd. High Court of Assam
21-07-1999 Sant Kabir Food Product Versus State of Uttar Pradesh High Court of Judicature at Allahabad
05-02-1997 State of T.N. and Another Versus Tvl. Mineral and Minerals Product of India High Court of Judicature at Madras
29-10-1996 RAGHUNATH COTTON AND OIL PRODUCT LTD. VERSUS DIRECTOR OF MARKETING, A.P. HYDERABAD High Court of Andhra Pradesh
10-10-1996 Tirputi Plywood Product (P) Ltd. Versus Pradeshik Industrial Investment Corporation of Uttar Pradesh High Court of Judicature at Allahabad
28-03-1996 M/s. I.C.P.A. Health Product Pvt.Ltd. Versus State of W.B. High Court of Judicature at Calcutta



Directors
DIN Name Since
03208932 PURSHOTTAM TOLANI 22-07-1993
03215300 JAISHREE TOLANI 22-07-1993
07858464 JAYA TOLANI 22-06-2017
07154716 VINEET TOLANI 10-04-2015
07858455 RAJ KUMAR TOLANI 22-06-2017
07154725 CHANDAN TOLANI 11-04-2015

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