M R P A CORPORATE SOLUTIONS PRIVATE LIMITEDActivity: Community, personal & Social Services in Delhi.Active |
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GST Number(s) 07AAJCM9376M1ZL |
PAN No AAJCM9376M |
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CIN U93000DL2015PTC285035 |
ROC RoC-Delhi |
Incorporation Date 10-09-2015 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 285035 |
Registration Date 10-09-2015 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance ACTIVE compliant |
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Last AGM Date 30-09-2019 |
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Last Balance Sheet Date 31-03-2019 |
Financials |
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Authorized Capital Rs. 1,00,000 |
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Paid Up Capital Rs. 1,00,000 |
Contact Information |
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E-Mail Address info@mrpacorp.com |
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Registered Address 27/168,LGF VIKRAM VIHAR,LAJPAT NAGAR-4 NEW DELHI South Delhi DL 110024 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to M R P A CORPORATE SOLUTIONS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 07-05-2022 21:10
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| 07-11-2018 | Acit Corporate Circle 6(1) Versus Shriram Fortune Solutions Ltd | Income Tax Appellate Tribunal Chennai |
| 12-09-2018 | Robotix Learning Solutions P Versus Ito Corporate Ward 5(3), Chennai | Income Tax Appellate Tribunal Chennai |
| 28-02-2017 | Stepaniuk, Nikolai Versus Wellstead Corporate Solutions Pte Ltd. & Others | Supreme Court of Singapore |
| 11-09-2015 | Shipnet Software Solutions India (P.) Ltd. Versus Assistant Commissioner of Income-tax, Corporate Circle-VI(1), Chennai | Income Tax Appellate Tribunal Chennai |
| 31-10-2011 | World Vision of India, rep by its Group Director-Corporate Solutions Versus The Presiding Officer, EPF Appellate Tribunal & Another | High Court of Judicature at Madras |
GST Number(s) for M R P A CORPORATE SOLUTIONS PRIVATE LIMITED |
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| DELHI | 07AAJCM9376M1ZL | |
Directors |
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| DIN | Name | Since |
| 07228098 | ARTI KUKREJA | 10-09-2015 |
| 07215422 | MANISH SACHDEVA | 10-09-2015 |
| 07215227 | PANKAJ KUKREJA | 10-09-2015 |
| 07215437 | RAVI NASA | 10-09-2015 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.
The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.