M R K R CONSTRUCTIONS AND INDUSTRIES PRIVATE LIMITED

Activity: Construction in Telangana.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45200TG2006PTC049833 		ROC
RoC-Hyderabad 		Incorporation Date
13-04-2006
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
049833 		Registration Date
13-04-2006 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 1000,00,000
Paid Up Capital
Rs. 1000,00,000



Contact Information
E-Mail Address
mrkrconstructions@gmail.com
Registered Address
8-2-268/1/D/A,PLOT NO.7,ROAD NO.3,AURORA COLONY BANJARA HILLS, HYDERABAD HYDERABAD TG 500034 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to M R K R CONSTRUCTIONS AND INDUSTRIES PRIVATE LIMITED

Last Checked Past / Closed Litigation On 07-03-2023 07:25
23-02-2023 Public Works Department, State of Tamil Nadu, Rep.by the Superintending Engineer, Chennai Versus M/s. East Coast Constructions & Industries Ltd., Chennai, Represented by its Director High Court of Judicature at Madras
05-08-2022 M/s. Dalapathi Constructions, Rep. by its Partner Dalapathirao Venkata Nagaraju Versus The State of Andhra Pradesh, rep. by its Special Chief Secretary, Industries and Commerce (Micro and Small Enterprises Department (MSME), Secretariat & Others High Court of Andhra Pradesh
27-10-2021 M/s. East Coast Constructions & Industries Limited Represented by its Managing Director, K.T.M. Ahamed Mustafa Versus M/s Tamil Nadu Minerals Limited, Chennai & Others High Court of Judicature at Madras
15-11-2018 M/s. Bhavani Constructions Versus State of Andhra Pradesh, Industries and Commerce Department, Secretariat & Others High Court of Andhra Pradesh
28-06-2017 Superintending Engineer (Highways Versus M/s. East Coast Constructions And Industries Limited High Court of Judicature at Madras
28-10-2011 Smt. Kanpuri Parvathi & Another Versus Abhiram Constructions and Industries, Rep. by its Sole Proprietor Sri Padavala Tirumala Rao & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
11-08-2010 M/s. Lesika Constructions Versus M/s. KLR Industries Ltd & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
30-12-2009 I.V.R. Constructions Limited, represented by its Joint General Manager (Legal) Versus Technocraft Industries India Limited, represented by its Director, Bombay & Another High Court of Andhra Pradesh
21-12-2009 TTK Tantex Limited Versus East Coast Constructions and Industries High Court of Judicature at Madras
22-05-2009 Meera Industries Versus Modern Constructions National Consumer Disputes Redressal Commission NCDRC
11-06-2008 Pune Readymix Concrete Industries Ltd. Versus Satav Constructions Pvt. Ltd. & Another High Court of Judicature at Bombay
11-12-2007 Tamilnadu Small Industries Development Corporation Ltd., Versus Sathya Constructions & Another High Court of Judicature at Madras
07-03-2007 Maharashtra Industries Development Corporation, Mahakali Caves Road, Andheri (East), Mumbai Versus Govardhani Constructions Company, 60-61, Prabhat Center, Near Fire Station, Sector-6, C.B.D., New Bombay High Court of Judicature at Bombay
08-09-2005 State Bank of India, Padmaraonagar Branch, Represented By Its Chief Manager, Secunderabad, Andhra Pradesh v/s (1) Regional General Manager, National Small Industries Corporation Limited, Represented By Its Managing Director, Kamala Nagar, Hyderabad; (2) Messrs DMK Excavations and Constructions Private Limited, Represented By Its Managing Director, D.M. Kishore Naidu, Hyderabad; (3) A. Kameeswari; (4) Sabhapathi Krishna Murthy Sharma Debt Recovery Appellate Tribunal At Chennai
17-02-2005 Lok Housing And Constructions Ltd Versus Everest Industries Ltd. High Court of Judicature at Bombay
23-11-2004 Ramky Infrastructures Limited Versus Sri. Lakshmi Metal Industries and Constructions & Others High Court of Andhra Pradesh
19-11-2004 Sree Lakshmi Metal Industries & Constructions Versus The Commissionerate of Tenders BRKR Bhavan & Others High Court of Andhra Pradesh
11-02-1985 State of Tamil Nadu Versus East Coast Constructions and Industries High Court of Judicature at Madras



Directors
DIN Name Since
02549900 RAMAKRISHNA REDDY MEDA 01-03-2007
08490262 MEDA ROHIT REDDY 21-06-2019
CWOPP2351K Satish Parmar 01-10-2019
01252835 NARASIMHA REDDY VANTIMITTA 11-05-2009
01252787 MADHUSUDHAN REDDY MEDA 11-05-2009
02624303 SUCHARITHA MEDA 21-06-2019

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