Some PAST Judgements / Case Laws similar to M P HOLDINGS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 14-06-2022 23:59
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28-09-2016 |
Pee & Dee Lands Holdings Private Limited Versus The District Revenue Officer, Chennai & Others |
High Court of Judicature at Madras |
09-09-2016 |
Venkataramana Holdings Private Limited Versus Pricol Holdings Limited |
High Court of Judicature at Madras |
11-08-2016 |
Columbia Holdings Private Limited Versus SSP Developers Pvt. Ltd. |
High Court of Delhi |
06-07-2016 |
Raph Engle Concepts Limited Versus Scl Holdings Limited & Others |
Court of Appeal of New Zealand |
19-05-2016 |
Pepsico India Holdings Pvt. Limited Versus Bansun |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
12-05-2016 |
Nova Property Group Holdings Ltd. & Others Versus Julius Peter Cobbett & Others |
Supreme Court of Appeal of South Africa |
10-05-2016 |
Ritchies Transport Holdings Limited Versus Keerithi Rohan Mutha Merennage |
Court of Appeal of New Zealand |
19-04-2016 |
Messer Holdings Ltd. Versus Shyam Madanmohan Ruia & Others |
Supreme Court of India |
30-03-2016 |
Purple India Holdings Ltd. Versus Drilling & Offshore Pte. Ltd. |
Supreme Court of India |
18-03-2016 |
Techpac Holdings Ltd. Versus The Dy. Commissioner of Income Tax (OSD-II) & Another |
High Court of Judicature at Bombay |
17-03-2016 |
In the matter of Deccan Chronicle Holdings Limited & Others Versus -------- |
In the High Court of Judicature at Hyderabad |
07-03-2016 |
M/s. Deccan Chronicle Holdings Ltd. Rep. By its Authorised Signatory, R. Guruprasad Versus YES Bank Limited, Rep. By its Executive Vice President & Regional Business Leader-Emerging, Corporation Banking, K. Vijayakumar & Another |
High Court of Judicature at Madras |
05-02-2016 |
Pramerica Asset Managers Pvt. Ltd. & Others Versus Deccan Chronicle Holdings Ltd. |
High Court of Judicature at Bombay |
04-02-2016 |
Pepsico (India) Holdings Pvt. Ltd. Versus Grocery Markets & Shops Board & Others |
Supreme Court of India |
30-11-2015 |
The Commissioner of Income Tax, Chennai Versus M/s. Farida Holdings Pvt Ltd. |
High Court of Judicature at Madras |
12-11-2015 |
Overton Holdings Limited Versus APN New Zealand Limited |
Court of Appeal of New Zealand |
09-10-2015 |
Castlereagh Properties Limited Versus Robert Bruce Walker as Liquidator of Gibbston Water Holdings Limited |
Court of Appeal of New Zealand |
07-08-2015 |
Ambuja Neotia Holdings Private Limited Versus Planet M Retail Limited |
High Court of Judicature at Calcutta |
30-01-2015 |
Deputy Commissioner of Income-tax Versus Deccan Chronicle Holdings Ltd. |
Income Tax Appellate Tribunal Hyderabad |
01-10-2014 |
Pene Sumuleto Pati And Ricardo Oscar Marques Versus Ghuznee Holdings Limited |
Court of Appeal of New Zealand |
01-10-2014 |
Avonside Holdings Limited Versus Southern Response Earthquake Services Limited |
Court of Appeal of New Zealand |
09-12-2013 |
Glenn Andrew Walker Versus G2 Finance Holdings Limited |
Court of Appeal of New Zealand |
12-11-2013 |
Jansen Limited & Others Versus Petra Holdings Limited |
Court of Appeal of New Zealand |
30-09-2013 |
Hanover Group Holdings Limited Versus Aig Insurance New Zealand Limited |
Court of Appeal of New Zealand |
19-02-2013 |
Hkl Group Co Ltd Versus Rizq International Holdings Pte Ltd |
Supreme Court of Singapore |
25-01-2013 |
Commissioner of Income-tax-I, Ludhiana Versus Vardhman Holdings Ltd. |
High Court of Punjab and Haryana |
03-10-2012 |
Toh Her Chiew (Zhuo Huoshu) & Another Versus Grand Isle Holdings Pte Ltd |
Supreme Court of Singapore |
24-07-2012 |
VisionHealthOne Corp Pte Ltd Versus HD Holdings Pte Ltd & Others |
Supreme Court of Singapore |
24-07-2012 |
VisionHealthOne Corp Pte Ltd Versus HD Holdings Pte Ltd & Others |
Supreme Court of Singapore |
24-07-2012 |
VisionHealthOne Corp Pte Ltd Versus HD Holdings Pte Ltd & Others |
Supreme Court of Singapore |
20-07-2012 |
Main-Line Corporate Holdings Ltd Versus DBS Bank Ltd |
Supreme Court of Singapore |
20-07-2012 |
Main-Line Corporate Holdings Ltd Versus DBS Bank Ltd |
Supreme Court of Singapore |
13-07-2012 |
Boat Harbour Holdings Limited Versus Steve Mowat Building & Construction Limited |
Court of Appeal of New Zealand |
20-01-2012 |
Main-Line Corporate Holdings Ltd Versus United Overseas Bank Ltd & Another (First Currency Choice Pte Ltd, Third Party) |
Supreme Court of Singapore |
20-12-2011 |
Main-Line Corporate Holdings Ltd Versus United Overseas Bank Ltd & Another (First Currency Choice Pte Ltd, Third Party) |
Supreme Court of Singapore |
16-12-2011 |
New Bridge Holdings B.V., through its Authorised Signatory Rajesh Kumar Jha Versus TTK-LIG Limited through its Managing Director T.R. Venkatesh & Others |
High Court of Judicature at Madras |
31-10-2011 |
Liang & Sons Holdings (S) Pte Ltd Versus Chan Ah Beng |
Supreme Court of Singapore |
18-10-2011 |
R. Ponkumar Versus PEPSICO India Holdings Pvt. Ltd. & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
14-10-2011 |
Great Pacific Navigation (Holdings) Corporation Ltd. Versus M.V. Tongli Yantai |
High Court of Judicature at Bombay |
13-10-2011 |
Yip Holdings Pte Ltd Versus Asia Link Marine Industries Pte Ltd |
Supreme Court of Singapore |
23-09-2011 |
Trade Media Holdings Limited Versus Deputy Registrar Of Trade Marks |
Intellectual Property Appellate Board |
31-08-2011 |
Ong Kok Ming (Alias Ong Henardi) Versus Happy Valley Holdings Pte Ltd & Another |
Supreme Court of Singapore |
09-06-2011 |
Itc Global Holdings Pte Ltd (In Liquidation) Versus Itc Ltd & Others |
Supreme Court of Singapore |
13-01-2011 |
Silverlink Holdings Ltd Versus Rockline Ltd & Others |
Supreme Court of Singapore |
13-01-2011 |
South East Enterprises (Singapore) Pte Ltd Versus Hean Nerng Holdings Pte Ltd & Another |
Supreme Court of Singapore |
24-12-2010 |
Vicplas Holdings Pte Ltd Versus Allfit International Market Pte Ltd & Others |
Supreme Court of Singapore |
18-11-2010 |
Pepsico India Holdings Private Limited Versus Food Inspector and another |
Supreme Court of India |
06-09-2010 |
ABB Holdings Pte Ltd & Others Versus Sher Hock Guan Charles |
Supreme Court of Singapore |
24-08-2010 |
Thumb (China) Holdings Group Ltd (in liquidation) Versus Hero Key Ltd |
Supreme Court of Singapore |
18-08-2010 |
Ng Joo Soon (alias Nga Ju Soon) Versus Dovechem Holdings Pte Ltd & Another suit |
Supreme Court of Singapore |
03-08-2010 |
Ng Teck Sim Colin & Another Versus Hat Holdings Pte Ltd & Another |
Supreme Court of Singapore |
29-06-2010 |
Sum Yue Holdings Pte Ltd Versus Foo Sek Soon (alias Justin Foo) & Others |
Supreme Court of Singapore |
29-04-2010 |
MMTC limited versus Legend Holdings Pte. Ltd. |
High Court of Delhi |
26-04-2010 |
Rockline Ltd & Another Versus Silverlink Holdings Ltd & Another (Schroder Venture Managers Inc and another, third parties) |
Supreme Court of Singapore |
26-04-2010 |
Tay Ang Choo Nancy Versus Yeo Chong Lin & Another (Yeo Holdings Pte Ltd, miscellaneous party) |
Supreme Court of Singapore |
15-03-2010 |
Front Row Investment Holdings (Singapore) Pte Ltd Versus Daimler South East Asia Pte Ltd [2010] SGHC 80 |
Supreme Court of Singapore |
12-03-2010 |
VisionHealthOne Corp Pte Ltd Versus HD Holdings Pte Ltd & Others (Chan Wai Chuen and another, third parties) |
Supreme Court of Singapore |
18-01-2010 |
Karthik E. Hariharan Rep. by Power of Attorney Agent, Vilivakkam, Chennai Versus M/s. Pepsico India Holdings Ltd., Rep. by its Managing Director, Anna Salai, Chennai & Another |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
25-11-2009 |
The Best Source Restaurant Pte Ltd Versus Wan Chai Capital Holdings Pte Ltd |
Supreme Court of Singapore |
23-10-2009 |
Ng Joo Soon (Alias Nga Ju Soon) Versus Dovechem Holdings Pte Ltd |
Supreme Court of Singapore |
16-10-2009 |
Main-Line Corporate Holdings Ltd Versus United Overseas Bank Ltd & Another (First Currency Choice Pte Ltd, Third Party) |
Supreme Court of Singapore |
23-09-2009 |
Main-Line Corporate Holdings Ltd Versus United Overseas Bank Ltd & Another |
Supreme Court of Singapore |
12-08-2009 |
Abz Versus Singapore Press Holdings Ltd |
Supreme Court of Singapore |
06-07-2009 |
Abb Holdings Pte Ltd & Others Versus Sher Hock Guan Charles |
Supreme Court of Singapore |
08-04-2009 |
Straits Advisors Pte Ltd Versus Behringer Holdings (Pte) Ltd & Another |
Supreme Court of Singapore |
31-03-2009 |
Pepsico India Holdings Private Limited, Mumbai & Another Versus Shri Murlidhar Ramdas Patil, Navi Mumbai |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
26-03-2009 |
P J Holdings Inc Versus Ariel Singapore Pte Ltd |
Supreme Court of Singapore |
05-03-2009 |
Heritage Estate and Holdings rep. by its Managing Director, Hyderabad & Another Versus Special Officer and Competent Authority, Urban Land Ceiling, Hyderabad & Another |
High Court of Andhra Pradesh |
20-02-2009 |
Corwin Holdings Pte Ltd Versus Bhamah Ramdas (Trading As Lady Fair Beauty Centre) |
Supreme Court of Singapore |
13-01-2009 |
Faber Image Media Pte Ltd Versus Patrician Holdings Pte Ltd & Another (Trading As V4X Joint Venture) |
Supreme Court of Singapore |
24-12-2008 |
Tan Wee Fong |& Others Versus Denieru Tatsu F&B Holdings (S) Pte Ltd |
Supreme Court of Singapore |
14-04-2008 |
Tan Ging Hoon Versus Mmi Holdings Ltd & Another Suit |
Supreme Court of Singapore |
10-04-2008 |
Main-Line Corporate Holdings Ltd Versus United Overseas Bank Ltd & Another |
Supreme Court of Singapore |
08-04-2008 |
Pepsico India Holdings Pvt. Ltd., Kanchipuram District Versus R. Prakash & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
31-12-2007 |
International Connex Holdings Pte Ltd Versus Chan Shing On & Others |
Supreme Court of Singapore |
12-12-2007 |
Exim & Manufacturing Holdings Pte Ltd Versus Fintex Industries Pte Ltd |
Supreme Court of Singapore |
15-10-2007 |
Metro Alliance Holdings & Equities Corp Versus WestLB AG |
Supreme Court of Singapore |
28-09-2007 |
Go Go Delicacy Pte Ltd Versus Carona Holdings Pte Ltd & Others |
Supreme Court of Singapore |
28-08-2007 |
Njg Holdings Limited Versus David James Oliphant & Others |
Court of Appeal of New Zealand |
13-08-2007 |
ITC Global Holdings Pte Ltd (under judicial management) Versus ITC Limited & Others |
Supreme Court of Singapore |
26-06-2007 |
Go Go Delicacy Pte Ltd Versus Carona Holdings Pte Ltd & Others |
Supreme Court of Singapore |
22-06-2007 |
Molyneux Holdings Limited Versus Iag New Zealand Limited |
Court of Appeal of New Zealand |
21-12-2006 |
Main-Line Corporate Holdings Limited Versus United Overseas Bank Limited And First Currency Choice Pte Ltd (First Currency Choice Pte Ltd, Third Party) |
Supreme Court of Singapore |
23-08-2006 |
Mission Bay Pharmacy Limited Versus Drive Holdings Limited |
Court of Appeal of New Zealand |
29-06-2006 |
Mission Bay Pharmacy Limited Versus Drive Holdings Limited |
Court of Appeal of New Zealand |
16-06-2006 |
Teng Fuh Holdings Pte Ltd Versus Collector Of Land Revenue |
Supreme Court of Singapore |
31-05-2006 |
Donna Poka & Others Versus Tkc Holdings Limited & Others |
Court of Appeal of New Zealand |
31-05-2006 |
Churchill Group Holdings Limited & Others Versus Aral Property Holdings Limited |
Court of Appeal of New Zealand |
23-05-2006 |
Commissioner Of Inland Revenue Versus Zentrum Holdings Limited & Another |
Court of Appeal of New Zealand |
17-05-2006 |
Robert Leslie Robinson Versus Hemachandra Holdings (Nz) Limited |
Court of Appeal of New Zealand |
22-02-2006 |
Wah Heng Glass Holdings Pte Ltd Versus Diethelm Keller Engineering Pte Ltd |
Supreme Court of Singapore |
22-02-2006 |
Wah Heng Glass Holdings Pte Ltd Versus Diethelm Keller Engineering Pte Ltd |
Supreme Court of Singapore |
20-01-2006 |
C & P Holdings Pte Ltd Versus Witco Industries Pte Ltd |
Supreme Court of Singapore |
14-12-2005 |
Weston Ward And Lascelles Versus Primosso Holdings Limited & Others |
Court of Appeal of New Zealand |
21-11-2005 |
Treasure Valley Group Ltd Versus Saputra Teddy & Another (Ultramarine Holdings Ltd, intervener) |
Supreme Court of Singapore |
20-10-2005 |
Govindasamy Supramaniam Versus Bailey Foreign Holdings Corp & Others |
Supreme Court of Singapore |
17-10-2005 |
Robert James Swetman & Another Versus Globe Holdings Limited |
Court of Appeal of New Zealand |
26-08-2005 |
Fan Juan Fen Versus Crocodile Holdings Pte Ltd & Another |
Supreme Court of Singapore |
09-08-2005 |
Newstart Holdings Limited Versus Tidd Foundation Incorporated |
Court of Appeal of New Zealand |
01-08-2005 |
Elizabeth Anne Trotter Versus Avonmore Holdings Limited |
Court of Appeal of New Zealand |