M P GLASS WORKS PVT LTD

Activity: Agriculture and Allied Activities in Madhya Pradesh.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U02601MP1978PTC001458 		ROC
RoC-Gwalior 		Incorporation Date
18-07-1978
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
001458 		Registration Date
18-07-1978 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 50,000



Contact Information
E-Mail Address
NA
Registered Address
M.P. M.P. GWALIOR-2 MP 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to M P GLASS WORKS PVT LTD

Last Checked Past / Closed Litigation On 24-12-2020 11:42
13-02-2020 Tvl. Manohara Saraswathi Glass Works, Rep. by its Partner, Kuthalam Village, Nagapattinam District V/S The Tamilnadu Taxation Special Tribunal, Rep. by its Registrar, Singaravelar Maaligai, Chennai & Others High Court of Judicature at Madras
21-08-2018 The Dy. Cit, Circle-4, Ahmedabad Versus M/s. Gopal Glass Works Limited Income Tax Appellate Tribunal Ahmedabad
22-05-2017 Commissioner of Customs (Port), Kolkata V/S Super Glass Works Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
07-04-2017 National Insurance Co. Ltd. Versus Hindustan Safety Glass Works Ltd. & Another Supreme Court of India
06-02-2017 Messrs. Haldyn Glass Works Private Limited Versus The Oriental Fire and General Insurance Co. Ltd. & Others High Court of Judicature at Bombay
01-03-2016 Assam Silicate, Glass & Chemical Works Versus State of Assam & Others High Court of Gauhati
01-03-2016 M/s. Assam Silicate, Glass & Chemical Works, Having its Head Office at A.K. Deb Road Versus The State of Assam, Represented By The Secretary, Ministry of Finance (Taxation), Assam & Others High Court of Gauhati
27-01-2016 In the Matter of: M/s. Gururaja Glass Works & Another Versus Karnataka State Pollution Control Board & Others National Green Tribunal Southern Zone Chennai
11-03-2015 M/s. Vyline Glass Works Limited, Chennai Versus The Assistant Commissioner of Wealth Tax Chennai High Court of Judicature at Madras
20-01-2015 Borosil Glass Works Limited Versus Tata Motors Limited High Court of Judicature at Bombay
13-08-2014 The Commissioner of Income Tax Central-III Versus M/s Valiant Glass Works Pvt.Ltd. High Court of Judicature at Bombay
16-04-2014 M/s. Haldyn Glass Works Private Limited Versus Oriental Fire and General Insurance Co. Limited & Others High Court of Judicature at Bombay
27-11-2013 M/s. Diamond Glass Works Prop. Shaikh Yahiya Versus The Chairman The Karnataka Industrial Areas Development Board High Court of Karnataka Circuit Bench At Gulbarga
05-12-2012 Shiva Glass Works Co. Ltd. Versus National Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
22-08-2012 Hindusthan Pilkington Glass Works Ltd. (In Liquidation) & Wellworth Vanijya Pvt. Ltd. & Another Versus The Official Liquidator, High Court, Calcutta & Others High Court of Judicature at Calcutta
07-05-2012 Ms. Nanumal Glass Works Versus Commissioner of Central Excise Kanpur High Court of Judicature at Allahabad
13-03-2012 M/s. Triveni Sheet Glass Works Limited Versus Yogesh Chandra Agarwal & Others High Court of Judicature at Calcutta
28-12-2011 Geekay Enterprises & Others Versus Hemant Haricharan Goel, Trading as Goel Scientific Glass Works Pvt. Ltd Intellectual Property Appellate Board
29-07-2011 S. Vaidyanathan Versus M/s Tensil Glass Works Intellectual Property Appellate Board
11-03-2011 PRASHANT GLASS WORKS (PVT.) LIMITED VERSUS BANK OF BARODA High Court of Judicature at Allahabad
13-12-2010 Rauf Mohmed Sheikh Versus Pragati Glass Works Private Limited High Court of Gujarat At Ahmedabad
05-10-2010 Commissioner of Central Excise, Kol-II Commissionerate & Another Versus M/S Shree Gobinddeo Glass Works Ltd. & Others High Court of Judicature at Calcutta
29-07-2010 Maharashtra General Kamgar Union Versus Haldyn Glass Works Limited High Court of Judicature at Bombay
23-07-2010 C.C. & C.Ex., Kanpur Versus M/s Coronation Glass Works Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
22-07-2010 C.C. & C.Ex., Kanpur Versus M/s Nanumal Glass Works Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
12-07-2010 M/s Paliwal Glass Works C.C.E., Kanpur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
31-03-2010 S. Vaidyanathan., & Another Versus M/s Tensil Glass Works Intellectual Property Appellate Board
31-03-2010 M/s. Tensil Glass Works Versus S. Vaidyanathan Intellectual Property Appellate Board
31-03-2010 M/s Vensil Glass Works Ltd., Versus M/s Tensil Glass Works Intellectual Property Appellate Board
25-02-2010 AJANTA GLASS WORKS VERSUS STATE OF U.P. High Court of Judicature at Allahabad
24-02-2010 Kashmiri Pandit Sabha (Regd.) Versus M/s. Oriental Glass Works High Court of Punjab and Haryana
07-01-2010 POOJA GLASS WORKS PRIVATE LTD. VERSUS UNION OF INDIA High Court of Judicature at Allahabad
14-10-2009 CCE, Chennai Versus M/s. Borosil Glass Works Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
15-07-2009 Gail (India) Ltd. Versus M/S. Advance Glass Works High Court of Delhi
05-05-2009 Naini Glass Works Mazdoor Union Naini Alld.Thru'President Versus State Of U.P.& Others High Court of Judicature at Allahabad
04-11-2008 Shiva Glass Works Co. Ltd. & Another Versus The State of West Bengal & Others High Court of Judicature at Calcutta
07-08-2008 Prashant Glass Works Private Limited and Others v/s Bank of Baroda Debt Recovery Appellate Tribunal At Allahabad
01-05-2008 Bharat Glass Tube Limited Versus Gopal Glass Works Limited Supreme Court of India
29-06-2007 Mahalakshmi Glass Works Pvt. Ltd. Versus State of Maharashtra & Others High Court of Judicature at Bombay
09-02-2007 CCE Tiruchirapalli Versus Manohara Saraswathy Glass Works Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
04-12-2006 Eastern Coalfields Limited Versus Ajay Glass Works High Court of Judicature at Calcutta
04-10-2006 Gopal Glass Works Ltd. Versus IAG Company Ltd High Court of Gujarat At Ahmedabad
17-08-2005 Gopal Glass Works Ltd. Versus Assistant Controller of Patents and Designs High Court of Judicature at Calcutta
05-08-2005 Prakash Glass, Rubber Works Versus Hindusthan Safety Glass Works Pvt. LTD. High Court of Judicature at Calcutta
07-06-2005 Omprakash Madanlal Pandya Versus Shree Vallabh Glass Works Limited and Others High Court of Judicature at Bombay
22-02-2005 Commissioner of Central Excise, Allahabad versus M/s. Hindustan Safety Glass Works Ltd. Supreme Court of India
03-12-2004 Maharashtra General Kamgar Union Versus Haldyn Glass Works High Court of Judicature at Bombay
10-08-2004 Madras Sheet Glass Works Pvt. Ltd., versus State of Tamil Nadu Rep. by its Secretary to Government Revenue Department High Court of Judicature at Madras
02-08-2004 Punjab National Bank V/S Seraikella Glass Works Ltd. and Others. Debts Recovery Tribunal Ranchi
31-03-2003 Prashant Glass Works Privet Limited Versus Banaras Marbles And Granites Limited High Court of Delhi
27-02-2003 Commissioner of Central Excise, Ahmedabad Versus Srivallabh Glass Works Limited Supreme Court of India
18-12-2002 Shamrao Vithal Co-operative Bank Ltd. & Another Versus Star Glass Works & Others High Court of Judicature at Bombay
07-06-2002 Bombay Mercantile Co-operative Bank Ltd. Versus Paisa Fund Glass Works & Others High Court of Judicature at Bombay
05-03-2002 Banaras Beads Limited Versus Prashant Glass Works Private Limited High Court of Judicature at Allahabad
15-01-2002 Prashant Glass Works (P.) Ltd Versus Banaras Beads Ltd High Court of Judicature at Allahabad
30-04-2001 Dyna Lamps And Glass Works Limited Versus Union Of India High Court of Judicature at Madras
12-01-2001 State of Gujarat versus Gopal Glass Works Private Limited High Court of Gujarat At Ahmedabad
30-11-2000 Borosil Glass Works Ltd. Employees Union Versus D.D. Bambode Supreme Court of India
22-02-2000 Gopal Glass Works Private Limited Versus Commissioner of Income Tax-1 High Court of Gujarat At Ahmedabad
16-02-2000 VAZIR GLASS WORKS VERSUS BHARAT R. TAYADE High Court of Judicature at Bombay
04-02-2000 Anil Kumar Ramesh Chandra Glass Works Versus State of Uttar Pradesh High Court of Judicature at Allahabad
26-10-1999 Collector of Central Excise, Kanpur Versus Gayatri Glass Works Supreme Court of India
14-10-1999 Triveni Sheet Glass Works Limited Versus Union of India (UOI) High Court of Judicature at Allahabad
20-07-1999 Commissioner of Income tax, Bombay Versus Borosil Glass Works Ltd. High Court of Judicature at Bombay
14-05-1999 Glass Works Mazdoor Sangh, Aligarh Versus Labour Court, Agra High Court of Judicature at Allahabad
20-04-1999 Borosil Glass Works Limited, represented by its Attorney Agent Versus S.R. Mazda High Court of Judicature at Madras
16-04-1999 Gujarat Heavy Chemicals Limited v. Tamil Nadu Glass Works Limited. (Company Petition No. 41 of 1991) Icici Limited v. Official Liquidator, Tanglass Limited (C.A. Nos. 268 and 269 of 1999) Allahabad Bank v. Gujarat Heavy Chemicals Limited (C.A. No. 400 of 1999) Indian Bank Versus Gujarat Heavy Chemicals Limited (C.A. No. 419 of 1999) High Court of Judicature at Madras
05-08-1998 Hindustan Safety Glass Works Versus Commissioner of Sales Tax High Court of Judicature at Allahabad
13-01-1998 Borosil Glass Works Versus 0.P. Batra High Court of Delhi
01-09-1997 Hindustan Safety Glass Works Ltd., Bamrauli, Allahabad Versus State of Uttar Pradesh High Court of Judicature at Allahabad
08-08-1997 Bhawani Glass Works Versus Commissioner of Sales Tax U P Lucknow High Court of Judicature at Allahabad
06-05-1997 Prashant Glass Works Pvt. Ltd Versus Commissioner of Customs High Court of Judicature at Calcutta
08-04-1997 Collector of Central Excise, Patna Versus Serai Kella Glass Works (P) Ltd. Supreme Court of India
19-12-1996 Sri Durga Glass Works, Firozabad Versus Union of India High Court of Judicature at Allahabad
09-08-1996 TENSIL GLASS WORKS PVT. LTD., TIRUPATI VS. A.P. STATE FINANCIAL CORPORATION, HYDERABAD High Court of Andhra Pradesh
18-07-1996 MAHARASHTRA GENERAL KAMGAR UNION VERSUS VAZIR GLASS WORKS LTD. High Court of Judicature at Bombay
20-03-1996 State of Uttar Pradesh and Anr Versus Hindustan Safety Glass Works Private Limited Supreme Court of India
04-01-1996 Vazir Glass Works Ltd. Versus Maharashtra General Kamgar Union Supreme Court of India
10-11-1995 Borosil Glass Works Limited Versus O.P. Batra High Court of Delhi
28-08-1995 Shyam Glass Works Versus State of U.P. High Court of Judicature at Allahabad
04-08-1995 Commissioner of Sales Tax U P Lucknow Versus C A Glass Works High Court of Judicature at Allahabad
04-05-1995 Ajanta Glass Works Versus State of U.P. High Court of Judicature at Allahabad
28-02-1995 Collector Of Central Excise, Allahabad Versus Hindustan Safety Glass Works Ltd Supreme Court of India
08-11-1994 S. G. Glass Works Private Limited, Chandrapur, Maharashtra Versus Collector of Central Excise and Customs, Nagpur, Maharashtra Supreme Court of India
11-07-1994 All India Glass Works Pvt. Ltd. Versus Regional Director, Employees State Insurance Corporation and Another High Court of Judicature at Bombay
26-10-1993 Commercial Taxes Officer Circle-E, Jaipur Versus Hindustan Safety Glass Works Limited High Court of Rajasthan
16-08-1993 SHREE VALLABH GLASS WORKS LIMITED VERSUS P. ANDALESWARAMMA High Court of Andhra Pradesh
17-03-1993 Hindustan Safety Glass Works Ltd. Versus Collector of Central Excise High Court of Judicature at Allahabad
23-02-1993 Arun Berry Versus Hindustan Pilkington Glass Works Limited High Court of Delhi
03-02-1993 R.S.D.V. Finance Company Private Limited Versus Shree Vallabh Glass Works Limited Supreme Court of India
01-09-1992 Seraikella Glass Works Ltd. Versus 2nd Industrial Tribunals High Court of Judicature at Calcutta
06-02-1992 New India Glass Works (Cal) Pvt. Ltd. Versus Collector of C High Court of Judicature at Calcutta
16-04-1991 Vallabh Glass Works Versus State of Gujarat High Court of Gujarat At Ahmedabad
11-04-1991 Shree Vallabh Glass Works Ltd Versus State of Gujarat High Court of Gujarat At Ahmedabad
11-01-1991 Shiva Glass Works Company Limited Versus Assistant Collector of Central Excise and Others Supreme Court of India
14-12-1990 Commissioner of Income-tax Versus Triveni Sheet Glass Works Ltd. High Court of Judicature at Allahabad
04-10-1990 Diamond Glass Works Private Limited through its Managing Director Versus Nagpur Improvement Trust through its Chairman through its Managing Director & others High Court of Judicature at Bombay
16-08-1990 Triveni Sheet Glass Works Ltd. Versus Collector of C.Ex., Cus. High Court of Judicature at Allahabad
15-03-1990 Gram Panchayat & another Versus Shree Vallabh Glass Works Ltd. & others High Court of Judicature at Bombay
15-03-1990 Gram Panchayat and Another Versus Shree Vallabh Glass Works Limited and Others Supreme Court of India



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