M M COLD STORAGE PRIVATE LIMITED

Activity: Transport, storage and Communications in Telangana.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U63090TG2013PTC090068 		ROC
RoC-Hyderabad 		Incorporation Date
18-09-2013
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
090068 		Registration Date
18-09-2013 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
mdjaweedahmed@yahoo.com
Registered Address
12-1-881/1, ASIF NAGAR, P S ROAD HYDERABAD Hyderabad TG 500028 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to M M COLD STORAGE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 13-06-2022 21:59
19-05-2022 The Employees State Insurance Corporation & Others Versus M/s. Key Dee Cold Storage Pvt. Ltd. Supreme Court of India
24-01-2022 M/s. Shivram Chandra Jagarnath Cold Storage & Another Versus New India Assurance Company Limited & Others Supreme Court of India
07-12-2021 Uttar Pradesh Power Corporation Limited & Others Versus Kisan Cold Storage & Ice Factory & Others Supreme Court of India
24-09-2021 V.B. Cold Storage Private Limited, rep. By Director Badam Krishna Murthy Versus Bajaj Allianz General Insurance Company Limited, rep. by its Manager High Court of Andhra Pradesh
10-06-2020 M/s. Narang Cold Storage Versus State of M.P. & Others High Court of Madhya Pradesh Bench at Indore
18-03-2020 VVR Cold Storage Pvt. Ltd. Rep By Its Chairman, V. Sambasiva Rao Versus Chennupathi Hanumantha Rao National Consumer Disputes Redressal Commission NCDRC
04-03-2020 New India Assurance Co. Ltd. Versus Hilli Multipurpose Cold Storage Pvt. Ltd. Supreme Court of India
29-02-2020 M/s. Nandini Cold Storage Pvt. Ltd. Versus M/s. National Insurance Co. Limited & Others High Court of Andhra Pradesh
26-02-2020 M/s. Kiran Cold Storage Pvt. Ltd. Through Director Manohar Lal Ahuja, Uttar Pradesh Versus Yashpal National Consumer Disputes Redressal Commission NCDRC
03-01-2020 Nalini Bala Cold Storage Private Limited and Others. V/S United Bank of India and Others. Debts Recovery Tribunal Kolkata
24-07-2019 Vinod Bhaiyalal Jain & Others Versus Wadhwani Parmeshwari Cold Storage Pvt. Ltd.Through its Director & Another Supreme Court of India
24-07-2019 Vinod Bhaiyalal Jain & Others Versus Wadhwani Parmeshwari Cold Storage Pvt. Ltd.Through its Director & Another Supreme Court of India
17-07-2019 Sai Smaran Foods Ltd. Versus Katwa Cold Storage Pvt. Ltd. & Others High Court of Judicature at Calcutta
30-05-2019 Sanjivani Cold Storage & Ice Factory & Another Versus Bhagat Singh National Consumer Disputes Redressal Commission NCDRC
04-04-2019 Sanjivani Cold Storage & Ice Factory Versus Shripal & Others National Consumer Disputes Redressal Commission NCDRC
03-04-2019 Kisan Cold Storage & Ice Factory Thru Partner 6114(M/S)2012 Versus Paschimanchal Vidyut Vitran Nigam Ltd. & Others High Court Of Judicature At Allahabad Lucknow Bench
12-03-2019 Africa Cold Storage Pvt Ltd. & Another Versus State of West Bengal & Others High Court of Judicature at Calcutta
01-03-2019 S.J. Ice and Cold Storage Pvt. Ltd V/S Canara Bank Zonal Office and Others. High Court of Judicature at Allahabad
25-01-2019 Shrusthi Agro & Cold Storage, Kanbargi Industrial Area, Auto Nagar, Belagavi Represented by Its Partners Versus State of Karnataka & Another High Court of Karnataka Circuit Bench At Dharwad
11-12-2018 Joshine Antony Versus M/s Barafwala Cold Storage & Agro Processor & Others Supreme Court of India
04-12-2018 Barak Cold Storage Pvt. Ltd Versus United India Insurance Co. Ltd National Consumer Disputes Redressal Commission NCDRC
14-08-2018 M/s. Shivram Chandra Jagarnath Cold Storage & Another Versus New India Assurance Co. & Others National Consumer Disputes Redressal Commission NCDRC
10-08-2018 M/s. Salarpur Cold Storage (P) Versus Dy. Commissioner of Income Tax Income Tax Appellate Tribunal Lucknow
02-05-2018 Rambali Cold Storage Private Limited Versus Central Bank of India, Bodhgaya High Court of Judicature at Patna
09-04-2018 Punjab & Sind Bank Versus M/s. Sandhu Cold Storage National Consumer Disputes Redressal Commission NCDRC
06-04-2018 Manager, New India Assurance Co. Ltd. Versus Chairman, Ajadi Sangram Basu, Santipur Co-Operative Cold Storage Society Ltd. National Consumer Disputes Redressal Commission NCDRC
02-01-2018 Modi Cold Storage Versus M.P. Madhya Kshetra Vidyut Vitran Co. Ltd. & Others Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
18-09-2017 Gramin Bank of Aryavart & Another Versus M/s. Maa Laxmi Ice & Cold Storage & Others High Court of Judicature at Allahabad
21-07-2017 Safedabad Cold Storage & Allied Industries Pvt. Ltd. & Others Versus Shabbir Ahmed & Others National Company Law Appellate Tribunal
29-04-2017 Central Bank of India V/S Kalpana Cold Storage Pvt. Ltd. and Others. Debts Recovery Tribunal Kolkata
01-03-2017 Shabbir Ahmed Versus Safedabad Cold Storage & Allied Industries (P.) Ltd. National Company Law Tribunal, Kolkata
10-02-2017 M/s. Gourhati Cold Storage Pvt. Ltd. Versus The West Bengal State Electricity Board & Others High Court of Judicature at Calcutta
18-01-2017 Rama Shankar Versus M/s. Ahuja Brothers Cold Storage Pvt. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
22-11-2016 M/s. Hazaribagh Co-Operative Cold Storage, Through Subhash Kumar Versus Universal Sompo General Insurance Co. Ltd. Through its Chairman & Others National Consumer Disputes Redressal Commission NCDRC
15-11-2016 Durgamata Cold Storage Versus The New India Assurance Co. Ltd. High Court of Judicature at Calcutta
12-09-2016 Balkishan Sharma & Others Versus Balaji Cold Storage & Ice Factory & Others High Court of Madhya Pradesh
08-09-2016 M/s. Jain Cold Storage & Ice Factory Balrampur Versus Dy. Labour Commissioner Faizabad High Court of Judicature at Allahabad
18-07-2016 Bank of Baroda and Others V/S Bhagwandeen Cold Storage & Allied Industries and Others. Debt Recovery Appellate Tribunal At Allahabad
18-07-2016 Bank of Baroda, Barabanki Branch through Authorised Officer & Another Versus Bhagwandeen Cold Storage & Allied Industries & Another Debts Recovery Appellate Tribunal at Allahabad
17-06-2016 Bhagirath Cold Storage Versus Harinarayan & Others National Consumer Disputes Redressal Commission NCDRC
27-05-2016 Utsav Cold Storage (P.) Ltd.Income-tax Officer, Ward 3(2), Jaipur Income Tax Appellate Tribunal jaipur
01-04-2016 M/s. Kishan Seva Cold Storage Pvt. Limited, through Sita Ram Yadav its Managing Director & Another Versus The Bihar State Electricity Board, through its Chairmans & Others High Court of Judicature at Patna
23-02-2016 Divisional Manager, Oriental Fire and General Insurance Co. & Another Versus M/s. The Cold Storage Co-operative Societies Ltd. & Others High Court of Orissa
22-02-2016 Vidyapati Cold Storage Pvt. Ltd. Versus Oriental Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
04-12-2015 New India Assurance Co. Ltd. Versus Hilli Multipurpose Cold Storage Pvt. Ltd. Supreme Court of India
20-11-2015 M/s. Sun Re-Rolling Mills and Cold Storage Pvt. Ltd. Versus The District Collector, Visakhapatnam & Others In the High Court of Judicature at Hyderabad
15-10-2015 Toorsa Cold Storage Pvt. Ltd. Versus State Bank of India High Court of Judicature at Calcutta
25-09-2015 B.V. Frigolanda Versus Chaitanya Cold Storage Pvt. Ltd & Others Company Law Board Southern Region Bench Chennai
20-08-2015 M/s. Chatak Cold Storage & Others Versus Jaipal Singh National Consumer Disputes Redressal Commission NCDRC
10-08-2015 Narang Cold Storage & Others Versus UHBVNL National Consumer Disputes Redressal Commission NCDRC
27-05-2015 United India Insurance Co. Ltd. Versus M/s. Sandi Cold Storage Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
26-02-2015 M/s. Shree Shankar Cooperative Cold Storage Samiti Ltd., Lakhani Bigha, Khagaul, Patna, through its Manager Pramod Kumar Singh Versus Bihar State & Others High Court of Judicature at Patna
26-02-2015 The Commissioner of Customs, Custom House, Chennai Versus M/s. Universal Cold Storage Ltd. High Court of Judicature at Madras
29-01-2015 Krishna Chandra Srivastava Versus U.P.Cooperative Processing & Cold Storage Fed.Ltd. & Others High Court of Judicature at Allahabad
09-12-2014 Om Cold Storage & Others Versus U.P. Electricity Regulatory Commission & Others High Court of Judicature at Allahabad
18-11-2014 The Employees Provident Fund Organisation through Mr. Brijnandan Choudhary & Others Versus M/s. Janta Cold Storage Mahnar & Another High Court of Judicature at Patna
17-11-2014 Shri Soneshware Cold Storage Versus Asst. C.I.T. High Court of Gujarat At Ahmedabad
17-10-2014 Commissioner of Income Tax Versus Sewak Ice & Cold Storage (P) Ltd. High Court of Judicature at Allahabad
09-09-2014 Commissioner of Income-tax-I Versus T.C. Ice & Cold Storage (P.) Ltd. High Court of Judicature at Allahabad
19-08-2014 Commissioner of Income-tax-II, Lucknow Versus Salarpur Cold Storage (P.) Ltd. High Court of Judicature at Allahabad
12-08-2014 M/s. Sarju Cold Storage Through its Partner Sh. K.N. Gupta & Others Versus M/s. Ambika Traders & Others National Consumer Disputes Redressal Commission NCDRC
10-06-2014 Cham Ice & Cold Storage Versus Him Finvest Pvt. Ltd. High Court of Gujarat At Ahmedabad
15-04-2014 G. Krishnamoorthy Versus V. Sathyanarayan, The Management of Janani Cold Storage Systems Private Ltd. High Court of Judicature at Madras
03-04-2014 Murli Cold Storage Limited Versus Oriental Insurance Co. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
18-03-2014 Mukand Cold Storage Versus Commissioner of Income-tax High Court of Punjab and Haryana
04-03-2014 Amit Kumar Chopra Versus Narain Cold Storage & Allied Industries Pvt. Ltd & Others High Court of Delhi
09-01-2014 Singh Cold Storage Private Limited, Ujjain Versus Parle Biscuits Private Limited, Mumbai & Others High Court of Madhya Pradesh
03-01-2014 M/s. Venkateswara Vegetable Fruits Chillies growersâ cold storage private limited & Others Versus District Collector & Others High Court of Andhra Pradesh
06-12-2013 Srinath Traders, S.R. Industries Versus Chitresh Cold Storage Pvt. Ltd. Rajasthan State Consumer Disputes Redressal Commission Jaipur
29-11-2013 New India Assurance Co. Ltd. Versus Hilli Multipurpose Cold Storage Pvt. Ltd. Supreme Court of India
21-11-2013 Kolhapur Ice & Cold Storage Co. through Partner Versus Rajput Dairy through Brijlal Uddip Singh High Court of Judicature at Bombay
23-09-2013 M/s. Parchur Cold Storage Pvt Ltd., reptd by its Director-Danda Srinivasa Rao Versus The Govt of A.P., Reptd by its Principal Secretary & Others High Court of Andhra Pradesh
31-07-2013 State Bank of India Versus Pumea Cold Storage and Another High Court of Judicature at Patna
16-07-2013 The Bihar State Electricity Board through its Chairman & Others Versus M/s. Shakti Cold Storage through one of the Directors of one of the partners of the Cold Storage namely M/s Sheemee Sales & Services Pvt. Ltd. & Another High Court of Judicature at Patna
08-07-2013 M/s. DDF (Davood Fruit Merchant), Rep. by S. Davood Versus M/s. Murugan Cold Storage Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
21-03-2013 Chennupati Hanumantha Rao & Another Versus VVR Cold Storage Pvt Ltd. & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
21-03-2013 Chennupati Anjamma Versus VVR Cold Storage Pvt. Ltd., rep. by its Chairman Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
07-03-2013 New India Assurance Co. Ltd. Versus M/s. Avadh Wood Prodcuts (Cold Storage) Azam Road, Mihinpurna Bahraich Uttar Pradesh Through its Partner National Consumer Disputes Redressal Commission NCDRC
23-01-2013 Sanganer Agro & Cold Storage Pvt. Ltd. & Another Versus Janki Devi & Others High Court of Rajasthan
07-11-2012 Director, Maa Chamunda Cold Storage Through its Director Shri Ajay Singh Versus Harinarayan National Consumer Disputes Redressal Commission NCDRC
28-08-2012 Balashankar Traders through Partner Rahul & Others Versus Jhanwar Ice & Cold Storage through Partner Anil Kumar Jhanwar & Others High Court of Madhya Pradesh
27-08-2012 M/S Purnea Cold Storage Versus The State Bank of India & Another High Court of Judicature at Patna
12-04-2012 Bulbulitala Cold Storage Versus The State of West Bengal & Others High Court of Judicature at Calcutta
03-04-2012 M/s. Piara Singh Cold Storage Versus Canara Bank & Another High Court of Punjab and Haryana
29-02-2012 Shyam Ice And Cold Storage (P) Ltd. Versus Syndicate Bank High Court of Judicature at Allahabad
29-02-2012 M/s. Shyam Ice & Cold Storage (P) Ltd. & Others Versus M/s. Syndicate Bank & Another High Court of Judicature at Allahabad
20-01-2012 M/s. Prabha Exim Pvt.Ltd Versus Savla Foods And Cold Storage Pvt.Ltd Maharashtra State Consumer Disputes Redressal Commission Mumbai
19-01-2012 Tribeni Cold Storage Pvt. Ltd. Versus The National Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
10-01-2012 Laxmiben & Others Versus Mittal Cold Storage Pvt. Ltd. & Another High Court of Gujarat At Ahmedabad
22-12-2011 Harihar Cold Storage Versus P V V N L. & Another High Court of Judicature at Allahabad
21-12-2011 Chotey Lal Cold Storage Versus State of U.P. High Court of Judicature at Allahabad
02-12-2011 The Agricultural Produce Market Committee, Mysore Versus Sai Raksha Cold Storage, Mysore & Another High Court of Karnataka
19-08-2011 Shyam Raj Cold Storage And Ice Factory Versus State Of Uttar Pradesh High Court of Judicature at Allahabad
21-07-2011 Sri Ganesh Enterprises, Prop: Sri Puripanda Visweswara Rao Versus M/s. Narayana Cold Storage, Rep. by its Manager Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
14-07-2011 Brijesh Kumar Maurya Versus M/s Kausambi Cold Storage Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
04-07-2011 M/s. Murugan Cold Storage Pvt. Ltd. Versus M/s. DDF ( Davood Fruit Merchant), Rep. by S.Davood, S/o.Mastan Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
04-07-2011 M/s. Murugan Cold Storage Pvt. Ltd., Versus M/s. DDF ( Davood Fruit Merchant), Rep. by S.Davood Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
18-05-2011 Navkiran Cold Storage Private Limited and another v/s State Bank of Patiala Debt Recovery Appellate Tribunal At Delhi
13-04-2011 Santipur Co-Operative Cold Storage Society Ltd. Versus New India Assurance Co. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
22-02-2011 Vinod Kumar Srivastava Versus U.P. Cooperative Processing And Cold Storage Federation Ltd. & Others Supreme Court of India



Directors
DIN Name Since
06633184 NUZHAT FATIMA 18-09-2013
06633182 MOHAMMED JAVEED AHMED 18-09-2013

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