Some PAST Judgements / Case Laws similar to M M BISCUITS PVT LTD
Last Checked Past / Closed Litigation On 06-07-2022 00:32
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19-04-2022 |
Britannia Industries Ltd. Versus Parle Biscuits Pvt. Ltd & Another |
High Court of Delhi |
05-11-2019 |
M/s. Patanjali Biscuits Pvt. Ltd. & Another Versus Hatsun Agro Product Ltd. & Another |
High Court of Judicature at Madras |
05-11-2019 |
M/s. Patanjali Biscuits Pvt. Ltd. & Another Versus Hatsun Agro Product Ltd. & Another |
High Court of Judicature at Madras |
05-07-2019 |
Hatsun Agro Product Ltd., Karapakkam Versus Patanjali Biscuits Pvt Ltd., Continental Chambers, Kolkata & Another |
High Court of Judicature at Madras |
20-03-2019 |
M/s. Patanjali Biscuits Pvt. Ltd., Kokkalla M/s. Patanjali Ayurved Limited Delhi Versus Hatsun Agro Product Ltd. Chennai |
High Court of Judicature at Madras |
12-09-2018 |
P.N. Sethi Versus Parley Biscuits Ltd. |
High Court of Delhi |
04-01-2018 |
Parle Biscuits Pvt. Ltd V/S Commissioner of C. Ex., Allahabad |
Customs Excise Service Tax Appellate Tribunal Regional Bench, Allahabad |
25-07-2017 |
Anmol Biscuits Pvt Ltd. Versus State of West Bengal |
High Court of Judicature at Calcutta |
23-05-2017 |
Parle Biscuits Pvt. Ltd. and Others V/S CCE & ST, Rohtak |
Customs Excise Service Tax Appellate Tribunal Chandigarh Bench |
01-03-2017 |
Lucky Biscuits Company V/S Commr. of Central Excise, Patna |
Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata |
31-08-2016 |
Commissioner of Central Excise Versus Lao More Biscuits Pvt Ltd. |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
02-03-2015 |
Punjab State Power Corporation Limited Versus Ceylon Biscuits Pvt. Ltd. |
High Court of Delhi |
07-10-2014 |
Kohinoor Biscuits Products Versus Commissioner of Central Excise |
High Court of Judicature at Allahabad |
16-09-2014 |
Commissioner of Central Excise Versus Annakut Biscuits Co. (P.) Ltd. |
High Court of Judicature at Allahabad |
26-03-2014 |
M/s. Parle Biscuits Ltd. & Another Versus The State of Assam Represented by the Commissioner & Secretary to the Govt. of Assam, Guwahati & Others |
High Court of Gauhati |
09-01-2014 |
Singh Cold Storage Private Limited, Ujjain Versus Parle Biscuits Private Limited, Mumbai & Others |
High Court of Madhya Pradesh |
28-01-2013 |
Commissioner of Income-tax, Chandigarh Versus Parle Biscuits (P.) Ltd. |
High Court of Punjab and Haryana |
15-03-2011 |
Parle Biscuits (P) Ltd Versus M/s. Sandeep Marketing Company & Another |
High Court of Punjab and Haryana |
26-08-2010 |
M/S. Kwality Biscuits (P) Ltd., Versus The State of Karnataka |
High Court of Karnataka |
26-05-2010 |
Rishi Kumar & Another Versus Parle Biscuits Pvt. Ltd |
High Court of Punjab and Haryana |
14-09-2009 |
M/S Aryavart Overseas (P.) Ltd Versus M/S Kay Aar Biscuits (P.) Ltd |
High Court of Delhi |
11-04-2008 |
UNIBIC BISCUITS INDIA PVT. LTD. VS. BRITANNIA INDUSTRIES LTD.
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High Court of Karnataka |
14-03-2007 |
M/s. Meghraj Biscuits Industries Ltd. Versus Commissioner of Central Excise, U.P.
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Supreme Court of India |
21-06-2006 |
Sunrise Biscuits Co.Ltd. Versus State Of Assam |
High Court of Assam |
26-04-2006 |
Commissioner of Income Tax, Bangalore Versus Kwality Biscuits Limited |
Supreme Court of India |
07-02-2006 |
Ayodhya Parshad Bhardwaj Versus Dalima Biscuits Pvt.Ltd |
High Court of Punjab and Haryana |
28-07-2005 |
Green Valley Biscuits Pvt. Ltd. Versus Hasmukhrai & Co. |
Registrar of Trade Marks Kolkata |
15-12-2004 |
M/s. Parle Biscuits (P) Ltd. Versus The State of Bihar and Others
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Supreme Court of India |
18-08-2004 |
Kooshy Titus Versus M/s. Crystal Biscuits India Private Ltd. & Others
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High Court of Kerala |
22-12-2003 |
R.C. Biscuits & Confectionery Ltd. Gangyal Versus Union of India & Others |
High Court of Jammu and Kashmir |
04-12-2003 |
The Sathe Biscuits & Chocolates Company Ltd. & Another Versus Bank of Maharashtra & Others
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High Court of Judicature at Bombay |
24-09-2003 |
Parle Biscuits (P) Ltd. Versus The State of Bihar |
High Court of Bihar |
20-07-2000 |
M/s. Pawan Biscuits Co. (Pvt.) Ltd. Versus Collector of Central Excise Patna
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Supreme Court of India |
19-09-1996 |
Lucky Biscuits Company Versus Collector of Central Excise, Patna and Others
|
Supreme Court of India |
18-01-1996 |
A.P. STATE ELECTRICITY BOARD, REP. BY ITS
SECRETARY, HYDERABAD VERSUS KOMAL BISCUITS MANUFACTURING CO. , PVT., LTD. VEMPALLE
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High Court of Andhra Pradesh |
23-11-1994 |
State of Maharashtra, Bombay and Others Versus Britannia Biscuits Company Limited and Others
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Supreme Court of India |
27-08-1992 |
M/s. Digvijay Biscuits (P) Ltd. Versus Secretary K.E.B. & Another |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
27-01-1992 |
DALMIA BISCUITS P LTD. VERSUS COMMISSIONER OF INCOME-TAX |
High Court of Punjab and Haryana |
30-08-1991 |
Royal Biscuits Private Limited, Plaintiff Versus Sethi Bakers and Confectioners, Defendant
|
High Court of Delhi |
30-05-1991 |
Dalmia Biscuits Ltd Versus Commissioner of Income-Tax |
High Court of Punjab and Haryana |
04-11-1987 |
Gupta Biscuits (P) Ltd. Versus United Commercial Bank |
High Court of Judicature at Calcutta |
11-09-1987 |
Gupta Biscuits P Ltd Versus United Commercial Bank |
High Court of Judicature at Calcutta |
20-02-1984 |
Sathe Biscuits & Chocolate Co.& others Versus Union of India & others
|
High Court of Judicature at Bombay |
27-04-1982 |
Dalmia Biscuits P Ltd Versus Inspector Of Central Excise |
High Court of Punjab and Haryana |
28-08-1981 |
Ashoka Glucose Biscuits By Its Person Incharge S. Kartar Singh Versus S.A. Waheed Shaabaz |
High Court of Andhra Pradesh |
31-01-1981 |
Income Tax Officer v/s Kaka Biscuits Manufacturing Company |
Income Tax Appellate Tribunal ITAT Calcutta |
21-07-1976 |
Swarna & Company Commission Agents & Sugarcandy, Biscuits Confectionary Merchants, Begum Bazar, Hyderabad Versus State of Andhra Pradesh |
High Court of Andhra Pradesh |
12-02-1976 |
Commissioner of Sales Tax Versus Sathe Biscuits And Chocolate Co. Ltd. |
High Court of Judicature at Bombay |