M L J PRESS PRIVATE LIMITED

Activity: Manufacturing (Paper & Paper products, Publishing, printing and reproduction of recorded media) in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U22121TN1956PTC003412 		ROC
RoC-Chennai 		Incorporation Date
05-07-1956
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
003412 		Registration Date
05-07-1956 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE Non-Compliant
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 1,10,000



Contact Information
E-Mail Address
NA
Registered Address
1,SANSKRIT COLLEGE STPOST BOX 604,MYLAPORE POST BOX 604,MYLAPORE POST BOX 604,MYLAPORE Chennai TN 600004 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to M L J PRESS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 26-06-2022 07:13
14-10-2021 M/S. World Security Printing Press & Taj Exports, U.P. Versus Central Bank of India National Consumer Disputes Redressal Commission NCDRC
18-03-2021 General Manager, Bank Note Press, Dewas Versus Arjun Singh High Court of Madhya Pradesh
02-03-2021 Hindustan Media Ventures Ltd. Versus Press Council of India & Others High Court of Delhi
18-09-2020 PTI Employees Union Versus Press Trust of India Ltd. & Another High Court of Delhi
18-09-2020 PTI Employees Union Versus Press Trust of India Ltd. & Another High Court of Delhi
17-09-2020 The Board of Trustees of the Port of Chennai, Chennai Versus M/s. X-Press Container Line (UK) Ltd., Mumbai & Others High Court of Judicature at Madras
15-09-2020 Viba Press Pvt. Ltd. Versus Ravinder Yadav High Court of Delhi
19-03-2020 R. Raghavan, Partner of Dinamalar Group, Dinamalar (RF) New Standard Press Annex, Trichy & Others Versus Educomp Solutions Ltd, Through its Senior Manager Nithish Kumar & Others Before the Madurai Bench of Madras High Court
20-02-2020 P. Saju, Senior Grade Printer, Government Central Press, Thiruvananthapuram & Others Versus State of Kerala, Represented by The Secretary To Government, Higher Education Department, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
03-01-2020 TVL. National Power Press, Rep. by its Partner, R. Raguraman, Thanjavur Versus The Special Committee U/s 16 D of the TNGST Act, 1959, Secretariat, Chennai & Another High Court of Judicature at Madras
13-12-2019 Rakesh Press Pvt. Ltd. Versus Caldron Graphics Delhi State Consumer Disputes Redressal Commission New Delhi
19-11-2019 The Managing Director, Aditi Diamonds (P) Ltd., All India Press Compound, Pondicherry Versus The Presiding Officer, Labour Court, Pondicherry & Another High Court of Judicature at Madras
25-09-2019 Ramesh Chandra, Branch Manager, PNB MetLife India Insurance Co. Ltd., Tiger Hills, Kasaragod, Kerala through Motty John, General Manager-Legal Versus K. Narendran, Mayura Art Press, Kasaragod & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
13-11-2018 Avdesh Kumar Barthaiya Printing Press Govardhan Library Versus Area Manager, Upsidc & Others National Consumer Disputes Redressal Commission NCDRC
20-07-2018 Currency Note Press & Another Versus N.N. Sardesai & Others Supreme Court of India
03-07-2018 Y.S. Srivasatava Versus Press Association Co-Operation Group Housing Society (PACGHS) National Consumer Disputes Redressal Commission NCDRC
18-06-2018 The Workmen rep by The General Secretary, The Madras Press Labour Union, Broadway Versus The Presiding Officer, Industrial Tribunal, City Civil Court Buildings, Chennai & Others High Court of Judicature at Madras
10-04-2018 M/s. Eagle Press Pvt. Ltd. Chennai Versus The Deputy Commissioner of Income Tax Company Circle II (1) High Court of Judicature at Madras
20-03-2018 The Commissioner of Central Excise, Coimbatore Versus M/s. Southern Press Tools, Coimbatore High Court of Judicature at Madras
26-02-2018 Ajay Gautam Versus Press Council of India High Court of Delhi
16-02-2018 The Indian Institute of Planning & Management Versus M/s. Delhi Press Patra Prakashan P. Ltd. & Another High Court of Delhi
05-01-2018 Oriental Longman Ltd. Versus Gulmohar Press P. Ltd. High Court of Delhi
18-12-2017 Government of India Press Workers Association Rep. by its General Secretary, Coimbatore & Others Versus Central Administrative Tribunal, Madras Bench Rep. by its Registrar, Chennai & Others High Court of Judicature at Madras
07-12-2017 Haribhoomi Communications Pvt. Limited, Through Editor, Raipur Versus Press Council of India, Through Its Chairman, New Delhi & Others High Court of Chhattisgarh
07-12-2017 Haribhoomi Communications Pvt. Limited, Through Editor, Raipur Versus Press Council of India, Through Its Chairman, New Delhi & Others High Court of Chhattisgarh
16-06-2017 Canaan Press Pvt. Ltd. and Others V/S Commissioner of Customs (Seaport-Imports), Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
19-05-2017 CCE Delhi-II V/S Frontier (Elec) Press Customs Excise Service Tax Appellate Tribunal New Delhi
14-05-2017 Nava Bharat Press (Nagpur) Versus Presiding Officer, Industrial Tribunal, (Maharashtra) & Another In the High Court of Bombay at Nagpur
09-05-2017 Malti Bhargava Versus M/s. Caxton Press Pvt. Ltd. & Others National Company Law Tribunal New Delhi
28-03-2017 Kundla Press & Oil Mill Pvt. Ltd. Versus State of Gujarat & Others Supreme Court of India
20-02-2017 Q.I. Press Controls India Pvt. Ltd V/S Commissioner of Cus., New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
14-12-2016 R. Narayana Egden Versus Pay & Accounts Officer, Central Excise, Central Revenue Buildings, I.S. Press Road, Cochin & Others Central Administrative Tribunal Ernakulam Bench
20-09-2016 Radhamani T.R. & Others Versus The Commissioner of Central Excise Office of the Commissioner of Central Excise Customs, Customs Central Revenue Building, I.S Press Road, Cochin Central Administrative Tribunal Ernakulam Bench
30-06-2016 P.R. Sasidharan Versus Commissioner of Central Excise & Customs, Central Revenue Building, IS Press Road & Others Central Administrative Tribunal Ernakulam Bench
17-02-2016 Saraswati Versus Press Trust of India & Another High Court of Delhi
18-12-2015 M/s. Maya Press Pvt. Ltd. Versus Union of India High Court of Judicature at Allahabad
03-12-2015 YT54, Tiruchirappalli Co-operative Printing Press Ltd., Versus The Joint Registrar of Co-operative Societies & Another Before the Madurai Bench of Madras High Court
01-12-2015 M/s. Omega Advertising Agency (Press) Pvt. Ltd., Guwahati & Another Versus The State of Assam, Represented by the Chief Secretary, Guwahati & Others High Court of Gauhati
30-11-2015 Navbharat Press Karmachari Kalyan Sangh Through its President Versus State of Chhattisgarh Through its Dy. Labour Commissioner High Court of Chhattisgarh
16-10-2015 R. Shankar Versus The Director, Government Press and Stationary & Others High Court of Judicature at Madras
09-10-2015 Thomson Press (India) Ltd. Versus Commissioner of Income Tax-II High Court of Delhi
01-10-2015 M/s. Ossta Press Versus Regional Provident Fund Commissioner & Others High Court of Orissa
31-07-2015 Maya Press Pvt. Ltd. Versus Union of India High Court of Judicature at Allahabad
06-05-2015 Central Bank of India Versus M/s Gyan Press Metal Private Limited, Jharkhand High Court of Jharkhand
15-04-2015 Northern India Iron Press Work (P) Ltd. Versus State of U.P. High Court of Judicature at Allahabad
18-03-2015 The State of Tamil Nadu represented by The Deputy Commissioner (CT), Tirunelveli Versus Tvl. Orient Litho Press, Sivakasi. High Court of Judicature at Madras
13-02-2015 The State of Tripura Versus The Principal Officer, Oxford University Press Tripura State Consumer Disputes Redressal Commission Agartala
09-02-2015 State of Gujarat Versus Doshi Printing Press High Court of Gujarat At Ahmedabad
19-12-2014 M/s. Southern Press Tools Ltd., Coimbatore Versus The Customs, Excise & Service Tax Appellate Tribunal, Chennai & Another High Court of Judicature at Madras
21-11-2014 The Commissioner of Central Excise Versus Vadapalani Press & Another High Court of Judicature at Madras
14-11-2014 The State of Tamil Nadu, Rep. by Deputy Commissioner (CT), Tirunelveli Division, Tirunelveli Versus Tvl. The Nadar Press Limited & Another Before the Madurai Bench of Madras High Court
25-07-2014 M/s. Sankha Press (Pvt) Ltd. Bijay Krishna Nath Versus Assam Financial Corporation, having its Registered office at Bittiya Bhawan, Paltanbazar Guwahati High Court of Gauhati
24-06-2014 Oxford University Press Rep. By its Regional Director Versus St. George's Cathedral Trust Rep. By its Secretary High Court of Judicature at Madras
07-03-2014 Director, Printing and Stationary Department, U.P. Government Press & Others Versus Moti Lal & Others Supreme Court of India
03-03-2014 Union of India, through the Regional Provident Fund Commissioner Versus M/s. Press Trust of India High Court of Judicature at Bombay
03-02-2014 M/s. Jandial Printing Press & Others Versus State of J. & K. & Others High Court of Jammu and Kashmir
17-12-2013 Friends Chits & Financiers, Opp. Post Office, Pullad P.O., Represented by Managing Partner P.C. Jacob & Another Versus Kuruvila Mathai, International Printing Press Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
26-09-2013 M/s. Elite Press Versus Siddharth Vinay Kumar Kantilal Shah & Others High Court of Judicature at Calcutta
02-09-2013 S.P. Iyer Versus Press Trust of India Limited & Another High Court of Judicature at Bombay
01-08-2013 M/s. Nav Bharat Press (Raipur) Versus M/s. Sahara Prime City Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
24-07-2013 Tamil Nadu Government Press General Workers Union Versus The State of Tamil Nadu, Rep. By the Secretary to Government, Tamil Development, Religious Endowment & Information Department & Another High Court of Judicature at Madras
31-05-2013 Commissioner of Income tax Versus M/s. Delhi Press Patra Prakashan High Court of Delhi
31-05-2013 Commissioner of Income Tax Versus M/s. Delhi Press Patra Prakashan Ltd. High Court of Delhi
08-05-2013 Jandial Printing Press & Others State of J&K & Others High Court of Jammu and Kashmir
07-05-2013 Press Trust of India Ltd. Versus Neeraj Bhushan High Court of Delhi
22-03-2013 Jagran Publication Pvt. Ltd. & Another Versus Press Trust Of India. High Court of Delhi
21-02-2013 Thomson Press (India) Ltd. Versus Nanak Builders & Investors P.Ltd. & Others Supreme Court of India
30-11-2012 NPT Offset Press Pvt. Ltd. & Another Versus The Designated Authority, The Directorate General of Anti-dumping & Allied Duties & Others High Court of Judicature at Madras
29-11-2012 Amar Kumar Haldar Versus Saraswati Press Limited & Others High Court of Judicature at Calcutta
21-11-2012 Re: Recent Firing Incident, Widely Reported in The Press. Resulting in The Death of Two Persons, Allegedly On Account of Use of 25 Firearms by Some Private Security Personnel Versus ABC Supreme Court of India
17-10-2012 M/s. K.K. Press Tools and Components Rep by its Proprietor, Chennai Versus The Commercial Tax Officer, Chennai High Court of Judicature at Madras
14-09-2012 Press Council Of India Versus Union Of India & Another Supreme Court of India
06-09-2012 Press Metal Corporation Limited Versus The State of Tamil Nadu represented by the Deputy Commercial Tax Officer High Court of Judicature at Madras
06-09-2012 M/s Sterling Estates and Properties Ltd. By Managing Director Versus G. Keshav Raj, Press Photographer (India Today/Business Today) National Consumer Disputes Redressal Commission NCDRC
26-07-2012 Avichal Press Pvt. Ltd. Versus Assistant Commissioner of Income Tax High Court of Gujarat At Ahmedabad
27-04-2012 The Management of Prajatantra Prachar Samity Versus Cuttack Press Workers Union, Cuttack & Another High Court of Orissa
20-03-2012 Press Trust of India Ltd. Versus Navbharat Press (Bhopal Pvt. Ltd.) & Others High Court of Delhi
15-02-2012 M/s. Yuva Concerns (Dalton Press), Represented by its partner A. Chandrasekhar Rao & Others Versus Smt. Anis Khan High Court of Andhra Pradesh
03-02-2012 Ramesh G. Hirani Versus Shakti Press Limited Intellectual Property Appellate Board
01-12-2011 Manohar Das Versus Rajasthan State Cooperative Press Ltd. High Court of Rajasthan
22-11-2011 Sh. Ravi Kumar Uppal & Others Versus Press Council of India Through the Secretary, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
08-09-2011 Madurai Kamaraj University Co-op Printing Press Ltd., rep. through Special Officer Versus The Assistant Provident Fund Commissioner, Employees Provident Fund Organization & Others Before the Madurai Bench of Madras High Court
22-07-2011 Managing Director New Man Press Private Limited Versus The Presiding Officer Second Additional Labour Court & Another High Court of Judicature at Madras
12-07-2011 Thomson Press (India) Limited & Others Versus Thomson Press Kamgar Sanghatana High Court of Judicature at Bombay
07-06-2011 The Management of Lingam Press, Rep. by its Partner, M.K. Prakasam Versus The Presiding Officer Employees' Provident Fund Appellate Tribunal (Ministry of Labour & Employment, Government of India) & Another High Court of Judicature at Madras
01-06-2011 Lamba Press And Sheara Pvt. Ltd. Versus Union Of India & Others High Court of Delhi
05-04-2011 Tvl. National Power Press rep. By its Partner R. Raguraman Versus The Special Committee & Another High Court of Judicature at Madras
11-03-2011 MV.x.press annapurana & Another Versus Gitanjali Woolens Pvt.ltd. & Others High Court of Judicature at Bombay
24-01-2011 Bharat Press Versus State Of Assam High Court of Assam
07-01-2011 M.Mouleeswari Versus The Manager Government of India Press High Court of Judicature at Madras
03-12-2010 Thomson Press Kamgar Sanghatana, Thane Versus Thomson Press (India) Ltd., Navi Mumbai & Another High Court of Judicature at Bombay
01-10-2010 Ashokan Edachali & Another Versus Prompt Printing Press Pvt. Ltd. & Others Company Law Board Western Region Bench Mumbai
21-09-2010 Delhi Press Patra Prakashan Pvt. Ltd. Versus Jyotsna Industrial Training Centre High Court of Himachal Pradesh
09-08-2010 Thomson Press (India) Ltd. Versus Thomson Press Kamgar Sanghtana High Court of Judicature at Bombay
04-08-2010 The Union of India & Others Versus The Workmen, through the General Secretary of the India Security Press and Currency Note Press Staff Union & Another High Court of Judicature at Bombay
22-07-2010 Thomson Press Kamgar Sanghatana Versus Thomson Press (India) Ltd. & Another High Court of Judicature at Bombay
07-06-2010 Ram Prakash Rai Versus Bihar Information Centre Through Its Press High Court of Delhi
20-04-2010 M. Murugesan, Income Tax Officer, Salary Ward L (3), Vasantham Towers, Peroorkada, Triavandrum Versus The Chief Commissioner of Income Tax, Central Revenue Buildings, I.S. Press Road, Cochin & Others Central Administrative Tribunal Ernakulam Bench
09-04-2010 K.B. Mohandas, Superintendent of Central Excise, Service Tax Division, Central Excise Bhavan, Kathrikadavu, Cochin Versus The Chief Commissioner of Central Excise & Customs, Kerala Zone, Central Revenue Buildings, I.S. Press Road, Cochin & Others Central Administrative Tribunal Ernakulam Bench
25-03-2010 Tata Press Employees Union Versus Tata Infomedia Ltd. & Another High Court of Judicature at Bombay



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