M L FOOD GRAINS PRIVATE LIMITEDActivity: Manufacturing (Food stuffs) in West Bengal.Active |
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CIN U15490WB2021PTC245908 |
ROC RoC-Kolkata |
Incorporation Date 22-06-2021 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 245908 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 15,00,000 |
Paid Up Capital Rs. 10,00,000 |
Contact Information |
E-Mail Address barmecha.co@gmail.com |
Registered Address 2ND FLOOR FLAT C/1, 48/G B T ROAD, KOLKATA Kolkata WB 700050 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to M L FOOD GRAINS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-06-2022 15:16
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17-11-2015 | M/s J.B. Industries & Others Versus Punjab Agro Food Grains Corporation & Another | High Court of Punjab and Haryana |
09-01-2006 | State Of Meghalaya Versus Meghalaya Food Grains Stockist Whole Salers Association | High Court of Assam |
13-12-1988 | Wholesale Food Grains Dealers Association, Hindupur (Rcgd. No.72/7) represented by its Secretary Sri S.Chenna Krishnaiah Versus State of Andhra Pradesh, represented by its Secretary, Food and Agricultural, Secretariat, A.P.Hyderabad | High Court of Andhra Pradesh |
Directors |
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DIN | Name | Since |
06472332 | SURAJ FITKARIWALA KUMAR | 22-06-2021 |
01256034 | AJAY KUMAR FITKARIWALA | 22-06-2021 |
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