M. L. DEALTRADE PRIVATE LIMITEDActivity: Business Services in West Bengal.Active |
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CIN U74900WB2010PTC152059 |
ROC RoC-Kolkata |
Incorporation Date 07-08-2010 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 152059 |
Registration Date 07-08-2010 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address mldealtradepvtltd@gmail.com |
Registered Address 135/17, GIRISH GHOSH ROAD BELUR HOWRAH Howrah WB 711202 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to M. L. DEALTRADE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 19-03-2023 05:36
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30-04-2014 | Dinesh Agarwal Versus Knight Dealtrade Pvt. Ltd. & Others | High Court of Judicature at Calcutta |
Directors |
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DIN | Name | Since |
00979006 | SANGITA FITKARIWALA | 07-08-2010 |
01256034 | AJAY KUMAR FITKARIWALA | 07-08-2010 |
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