Some PAST Judgements / Case Laws similar to M K METAL INDUSTRIES PVT LTD
Last Checked Past / Closed Litigation On 24-06-2022 21:26
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25-02-2022 |
Balachandran (Deceased), Ranee Metal Industries, Faroke & Others Versus The District Collector, Calicut & Others |
High Court of Kerala |
09-02-2021 |
K.H. Mouammed Ashraff, Proprietor Quilon Metal Industries, Kollam Versus The State of Kerala, Represented by Its Special Secretary, Industries Development, Govt. Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
27-12-2019 |
Shah Metal Industries Versus G.L. Rexroth Industries Ltd. |
High Court of Gujarat At Ahmedabad |
27-12-2019 |
Shah Metal Industries Versus G.L. Rexroth Industries Ltd. |
High Court of Gujarat At Ahmedabad |
27-12-2019 |
Shah Metal Industries Versus G.L. Rexroth Industries Ltd. |
High Court of Gujarat At Ahmedabad |
26-10-2018 |
The Intelligence Officer, Department of Commercial Taxes, Kottayam & Another Versus M/s. Cochin Blue Metal Industries (P) Ltd, Represented by Its Director, Clemenent K. Jose & Others |
High Court of Kerala |
03-08-2018 |
Metro Metal Industries, Represented by Its Partner, Laila Makkar Versus State of Kerala, Represented by The Deputy Commissioner (Law), Department of Commercial Taxes, Ernakulam |
High Court of Kerala |
22-05-2018 |
Punmiya Metal Industries V/S Commissioner of Central Excise, Thane-II |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
26-04-2018 |
Ashutosh Metal Industries V/S C.E.G.S.T., Delhi-I |
Customs Excise Service Tax Appellate Tribunal New Delhi |
12-12-2017 |
Ahsan Metal Industries V/S Commissioner of Central Excise |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
17-08-2017 |
M/s. Chennai United Metal Industries Private Limited, represented by its Director, R. Jitendra Kumar Goel Versus The Commercial Tax Officer, Gummidipoondi Assessment Circle |
High Court of Judicature at Madras |
22-06-2017 |
Goyal Metal Industries Pvt. Ltd V/S Commr. of Cus. (Import), Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
08-06-2017 |
ASP Metal Industries V/S C.C.E., Delhi |
Customs Excise Service Tax Appellate Tribunal New Delhi |
25-05-2017 |
Ambuja Metal Industries Pvt. Ltd V/S Commissioner of Customs (Import), Nhava Sheva |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
17-05-2017 |
J.B. Metal Industries Pvt. Ltd. and Others V/S C.C.E. |
Customs Excise Service Tax Appellate Tribunal New Delhi |
22-03-2017 |
India Tube Mills & Metal Industries V/S Commissioner of C. Ex., Mumbai |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
31-01-2017 |
M/S Satya Metal Industries, Punjab Versus Union of India Rep by Directorate of Supplies and Disposals, Chennai & Others |
High Court of Judicature at Madras |
09-06-2016 |
Bil Metal Industries Ltd. Versus Rameshbhai Gordhanbhai Solanki |
High Court of Gujarat At Ahmedabad |
08-06-2016 |
Metal Tube And Rolling Mills Versus Maharashtra Small Scale Industries Development Corporation Limited |
High Court of Judicature at Bombay |
11-04-2016 |
Commissioner Of C. Ex. & Cus., Surat-I Versus Jai Bhawani Metal Industries |
High Court of Gujarat At Ahmedabad |
06-10-2015 |
M/s. Cochin Blue Metal Industries (P) Ltd., represented by its Director, Clement K. Jose Versus The Intelligence Officer, Department of Commercial Taxes & Others |
High Court of Kerala |
26-06-2015 |
N. Sampath Versus M/s. Muthu Metal Industries & Others |
High Court of Karnataka |
08-05-2015 |
Arjandas Metal Industries Pvt. Ltd. Versus The Commissioner of Central Excise |
High Court of Judicature at Bombay |
03-12-2014 |
The Commissioner, Customs and Central Excise, Hyderabad Versus M/s. Sifco Metal Industries, Hyderabad |
In the High Court of Judicature at Hyderabad |
13-11-2014 |
The Commissioner of Income Tax Versus Rajratna Metal Industries (P) Ltd. |
High Court of Gujarat At Ahmedabad |
16-09-2014 |
United India Insurance Co. Ltd. Versus Atul Metal Industries |
National Consumer Disputes Redressal Commission NCDRC |
15-09-2014 |
Vadodara Kamdar Union Versus Bil Metal Industries Ltd. |
High Court of Gujarat At Ahmedabad |
30-07-2014 |
Raajratna Metal Industries Ltd. Versus Assistant Commissioner of Income Tax |
High Court of Gujarat At Ahmedabad |
09-07-2014 |
Commissioner of Central Excise Versus Subhash Metal Industries |
High Court of Gujarat At Ahmedabad |
28-03-2014 |
M/s. Prabha Metal Industries Versus CCE Ahmedabad |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
05-03-2014 |
Khemani Metal Industries Pvt.Ltd. Versus CCE, Jaipur-I |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
06-02-2014 |
Sunland Metal Recycling Industries Versus Union of India |
High Court of Gujarat At Ahmedabad |
16-09-2013 |
Trimurti Metal Industries Pvt. Ltd. Versus State of M.P. & Others
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High Court of Madhya Pradesh |
23-07-2013 |
The Metal Industries (Ltd), represented by its Chairman & Another Versus Geetha Parangath & Another |
High Court of Kerala |
26-03-2013 |
M/s. Aarumugaa Industries, Chennai Versus Murugan Metal & Others |
High Court of Judicature at Madras |
10-10-2012 |
Indira Metal Industries, Rep. by its Partner S.K. Gupta Versus The Chairman, Tamil Nadu Electricity Board |
High Court of Judicature at Madras |
13-09-2012 |
M/s. Shakthi Metal Industries, Rep by Its Proprietor, Chennai Versus The Commissioner of Customs (Port), Chennai & Another |
High Court of Judicature at Madras |
23-12-2011 |
The Commissioner of Central Excise Hyderabad-III Commissionerate Hyderabad Versrus M/s. Sifco Metal Industries & Another |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
13-01-2011 |
Faiyaz Auto Industries Versus M/s Crown Metal Industries & Another |
Intellectual Property Appellate Board |
06-10-2010 |
M/s. Lakshmi Metal Industries Versus The Assistant Provident Fund Commissioner, Employees' Provident Fund Organization & Others |
Before the Madurai Bench of Madras High Court |
03-09-2010 |
M/s. Shakthi Metal Industries, Vandiyur, Madurai Versus The Deputy Commercial Tax Officer, Madurai & Another |
Before the Madurai Bench of Madras High Court |
12-08-2010 |
M/s K.C. Metal Industries Versus The Commissioner of Sales Tax |
High Court of Judicature at Bombay |
21-07-2010 |
Ambaji Metal Industries Versus Commissioner of Central Excise Pune - II |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
30-04-2010 |
The Commissioner of Sales Tax, M.S., Mumbai Versus M/s Moonlight Metal Industries Pvt.Ltd. |
High Court of Judicature at Bombay |
23-04-2010 |
Maharashtra Employees Union Versus M.K. Metal Industries & Others |
High Court of Judicature at Bombay |
13-11-2009 |
M/S. Indian Farmers Fertiliser Cooperative Ltd Versus M/S. India Tube Mills & Metal Industries Pvt. Ltd |
High Court of Delhi |
04-11-2009 |
Maharashtra Metal Powders Private Limited Versus The State of Maharashtra, Department of Industries, Energy and Labour Secretary, Mantralaya & Others |
In the High Court of Bombay at Nagpur |
16-10-2009 |
M/s. United Metal Industries Versus CCE, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
11-09-2009 |
Shri Rajinder Singh, Trading as M/s Master Metal Industries Versus M/s. A.V.R. Engineers & Another |
Intellectual Property Appellate Board |
21-04-2009 |
Globe Metal Industries Versus State of U.P. |
High Court of Judicature at Calcutta |
23-02-2009 |
Allahabad Bank Versus Metal Pack Industries & Another |
National Consumer Disputes Redressal Commission NCDRC |
10-11-2008 |
Compact Metal Industries Ltd Versus Enersave Power Builders Pte Ltd & Others |
Supreme Court of Singapore |
19-09-2008 |
Canara Bank Versus Metal and Metals Industries & Others
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High Court of Judicature at Bombay |
05-09-2008 |
Kushal Metal And Paint Industries Versus Sushil Kumar Tyagi |
High Court of Delhi |
01-09-2008 |
Gunnebo India Limited formerly known as Steelage Industries Limited Versus Government Labour Officer & Secretary, The Metal (Excluding Iron & Steel) & Paper Markets & Shops Mathadi Labour Board for Greater Mumbai & Another
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High Court of Judicature at Bombay |
15-04-2008 |
M/s. Mahaveer Metal Industries a registered Partnership firm
Versus Thiru S. Chandramohan I.A.S & Others
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High Court of Judicature at Madras |
07-04-2008 |
Star Metal Industries Versus CCE Chennai
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Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
28-03-2008 |
B K Metal Industries Versus Punjab National Bank |
High Court of Judicature at Calcutta |
27-03-2008 |
Rachna Metal Industries Pvt. Ltd. Versus Survi Projects
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High Court of Delhi |
12-03-2008 |
Tayabbhai M. Bagsarwalla & Another Versus Mahalaxmi Metal Industries & Others
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Supreme Court of India |
28-02-2008 |
M/s. Kalidas Sheet Metal Industries P. Ltd. Versus State of Kerala
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Supreme Court of India |
19-02-2008 |
Precious Carrying Corpn. Versus National Metal Industries |
National Consumer Disputes Redressal Commission NCDRC |
31-01-2008 |
Amco Metal Industries Versus Additional Commissioner of Central Excise & Others
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High Court of Judicature at Bombay |
09-01-2008 |
The Regional Director, ESI Corporation, Madras-31 Versus Prakash Metal Industries
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High Court of Judicature at Madras |
02-07-2007 |
Hawkins Cookers Ltd. Versus Citizen Metal Industries (India) |
High Court of Delhi |
31-05-2007 |
M/s. Goyal Metal Industries Ltd. Versus CCE, Chennai
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Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
29-12-2006 |
Compact Metal Industries Ltd Versus Ppg Industries (Singapore) Ltd |
Supreme Court of Singapore |
11-08-2006 |
Hawkins Cookers Limited Versus Citizen Metal Industries (India) |
High Court of Delhi |
07-07-2006 |
The Commissioner of Income Tax & Another Versus M/s. Jayaram Metal Industries
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High Court of Karnataka |
07-07-2006 |
Nirmala Metal Industries Versus Kerala State Electricity Board, Rep. by its Secretary & Others
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High Court of Kerala |
18-04-2006 |
Asia Today Limited & Another Versus Sinhal Metal Industries Limited & Another
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High Court of Delhi |
13-07-2005 |
M/s. Nem Metal Industries (P) Ltd. Versus Mohindra Fasteners Limited
|
High Court of Delhi |
08-07-2005 |
Messrs Nem Metal Industries Private Limited Versus Mohindra Fasteners Limited
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High Court of Delhi |
04-02-2005 |
Bengal Metal Industries & Another Versus C.E.S.C. Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
18-01-2005 |
Union of India Versus Poorti Metal Industries |
High Court of Madhya Pradesh |
23-11-2004 |
Ramky Infrastructures Limited Versus Sri. Lakshmi Metal Industries and Constructions & Others
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High Court of Andhra Pradesh |
19-11-2004 |
Sree Lakshmi Metal Industries & Constructions Versus The Commissionerate of Tenders BRKR Bhavan & Others
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High Court of Andhra Pradesh |
13-09-2004 |
Marcandy Prasad Radha Krishna Prasad Private Ltd Versus Rani Sati Metal Industries |
High Court of Judicature at Calcutta |
01-06-2004 |
Trilok Metal Craft Industries Versus State Of Assam |
High Court of Assam |
17-02-2004 |
MODERN METAL INDUSTRIES VERSUS SHANTI PAROLIA |
High Court of Judicature at Allahabad |
15-07-2003 |
Calcutta Pinjrapole Society Versus Bengal Metal Industries |
High Court of Judicature at Calcutta |
04-07-2003 |
General Labour Union (Red Flag), Mumbai Versus Arjandas Metal Industries Pvt. Ltd., Mumbai & Others
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High Court of Judicature at Bombay |
21-11-2002 |
Uma Metal Industries Versus The State of Tamil Nadu and Another
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High Court of Judicature at Madras |
13-11-2002 |
Union of India Versus Ganesh Metal Processors Industries |
Supreme Court of India |
01-11-2002 |
Laxmi Nath Metal Industries Versus Jharkhand State Electricity Board |
High Court of Jharkhand |
02-04-2002 |
Western India Metal Industries Versus Union of India(UOI) |
High Court of Judicature at Bombay |
22-02-2002 |
General Labour Union & Another Versus Arjandas Metal Industries Pvt. Ltd. & Others
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High Court of Judicature at Bombay |
25-09-2001 |
Commissioner of Income Tax Versus Vijayalakshmi Metal Industries
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High Court of Judicature at Madras |
30-05-2001 |
Rajkamal Metal Industries Versus Mahadev Steel Products |
High Court of Delhi |
25-07-2000 |
SURESH KUMAR AGARWAL VERSUS TIKMANI METAL INDUSTRIES
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High Court of Karnataka |
30-11-1999 |
Delhi Metal Industries Versus Jitender Jain |
High Court of Delhi |
16-11-1999 |
Hawaldar Sing Versus Taigrana Metal and Steel Industries Ltd & Anr.
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High Court of Judicature at Bombay |
04-04-1999 |
Bengal Non-Ferrous Metal Industries Versus Mohini Todi |
High Court of Judicature at Calcutta |
24-04-1998 |
State Bank of India v. South India Metal Industries and Others. (A. S. No. 203 of 1985) K. Manoharan Versus State Bank of India. (Indigent Appeal No. 1302 of 1989)
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High Court of Judicature at Madras |
24-12-1997 |
HIND METAL INDUSTRIES VERSUS EMPLOYEE'S STATE INSURANCE CORPORATION
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High Court of Andhra Pradesh |
02-12-1997 |
Sinhal Metal Industries Private Limited Versus Royal Enterprises |
High Court of Delhi |
09-09-1997 |
Punjab National Bank Versus Ravi Metal Industries |
High Court of Delhi |
10-04-1997 |
Meenakshi Metal Industries rep, by its Partner V. Jambunathan Versus The Employees State Insurance Corporation having Regional Office at Madras |
High Court of Judicature at Madras |
31-03-1997 |
Messrs. Standard Metal Industries through its Prop. C.S. Kumaravel and another Versus Indian Overseas Bank, Allapuram Branch, N.A.A. District and another
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High Court of Judicature at Madras |
03-10-1996 |
Collector of Central Excise, Pune Versus Tigrania Metal and Steel Industries and Others
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Supreme Court of India |